Citation : 2024 Latest Caselaw 27519 Ker
Judgement Date : 11 September, 2024
WA No.1140/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR. JUSTICE S.MANU
Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946
WA NO. 1140 OF 2024
AGAINST JUDGMENT DATED 30.01.2024 IN WP(C) 2182/2024 OF THIS COURT
APPELLANT(S)/RESPONDENTS NO.1 TO 4:
1. KERALA WATER AUTHORITY, REPRESENTED BY ITS MANAGING DIRECTOR, JALA
BHAVAN, OBSERVATORY HILLS, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN -
695033
AND 3 OTHERS.
BY ADV.GEORGIE JOHNY
RESPONDENT(S)/WRIT PETITIONER:
1. D.MANOHARAN, AGED 62 YEARS, S/O LATE DAMODARAN, RESIDING AT ATTUKAL
BHAVAN, TC NO.20/1735-1, KARAMANA PO, THIRUVANANTHAPURAM., PIN -
695002
AND ANOTHER.
BY GOVERNMENT PLEADER FOR R2
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay operation of the Judgment dated 30.01.2024 of the Ld. Single Judge
in W.P.(C) No. 2182 of 2024 to the extent that Writ Petition was allowed
and direction was issued to the Appellants/Respondents to honour the
petitioner's claim either in terms of seniority list or otherwise not
later than 4 months from the date of receipt of copy of the judgment
pending disposal of this Appeal in the interests of justice and equity.
This Writ Appeal again coming on for orders on 11/09/2024 upon
perusing the appeal memorandum, and this Court's Order dated 03/09/2024,
the court on the same day passed the following:
ORDER
G.P to get instructions.
List on 26/09/2024. Interim order will continue till then.
Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE
Sd/- S.MANU JUDGE
11-09-2024 /True Copy/ Assistant Registrar
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