Kerala High Court
K. Viswambharan vs State Of Kerala on 11 September, 2024
Author: V.G.Arun
Bench: V.G.Arun
W.P.(C.) No. 23890 of 2024
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2024:KER:69680
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23890 OF 2024
PETITIONER:
K. VISWAMBHARAN
AGED 68 YEARS
S/O. KOCHUKRISHNAN, ELECTRICAL CONTRACTOR,
MAS ELECTRICALS, SWAGATH NAGAR, ARAPPURA,
VATTIYOORKAVU P.O, THIRUVANANTHAPURAM, PIN - 695013
BY ADV AJITH KRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY,
FISHERIES DEPARTMENT, GOVT. SECRETARIATE,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
DEPARTMENT OF FISHERIES, DIRECTORATE OF FISHERIES,
4TH FLOOR, VIKAS BHAVAN THIRUVANANTHAPURAM,
PIN - 695033
3 THE CHIEF ENGINEER
KERALA STATE COASTAL AREA DEVELOPMENT CORPORATION LTD.,
(KSCADC), KAMALESWARAM, MANACAD P.O,
THIRUVANANTHAPURAM, PIN - 695009
4 THE ASSISTANT EXECUTIVE ENGINEER
KERALA STATE COASTAL AREA DEVELOPMENT CORPORATION LTD.,
(KSCADC), KAMALESWARAM, THIRUVANANTHAPURAM,
PIN - 695009
5 THE JOINT DIRECTOR
AGENCY FOR DEVELOPMENT AGRICULTURE KERALA (ADAK),
W.P.(C.) No. 23890 of 2024
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2024:KER:69680
VAZHUTHACAUD P.O, THIRUVANANTHAPURAM, PIN - 695014
6 THE PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE, GOVT. SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
7 THE CHIEF SECRETARY
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIATE,
THIRUVANANTHAPURAM, PIN - 695001
FOR KSCADC NINU M DAS; SC
FOR ADAK BHAGAVATH SINGH C.S., SC
SUNIL KUMAR KUMAR KURIAKOSE, SR.GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No. 23890 of 2024
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V.G.ARUN, J.
============================
W.P.(C.) No. 23890 of 2024
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Dated this the 11th day of September, 2024
JUDGMENT
The prayer in this writ petition is to direct the
respondents to disburse the bill amount of Rs. 26,13,879/-
due to the petitioner towards the works covered by Exts.
P1 to P4.
2. The learned Government Pleader made
available a copy of the Order dated 09.07.2024 issued by
the 2nd respondent, which reveals that, as towards the
works done for creation of additional facility at the
Aquarium Complex, Odayam, an amount of Rs. 37,19,113/-
has been sanctioned for crediting in the account of the
Executive Director, ADAC.
3. In view of the above development, the writ
petition is disposed of, directing the respondents to
disburse the amount for which, the petitioner is found
eligible, from the sum credited in the account of the ADAC,
2024:KER:69680
in terms of the order dated 09.07.2024 of the 2 nd
respondent, within two weeks of receipt of a copy of this
judgment.
Sd/-
V.G.ARUN
JUDGE
sjb/11-9
2024:KER:69680
APPENDIX OF WP(C) 23890/2024
PETITIONER EXHIBITS
Exhibit-P1 A TRUE COPY OF THE SELECTION NOTICE NO.
927/G/KSCADC/2016 DATED 23-07-2020 ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER
Exhibit-P2 THE TRUE COPY OF THE RELEVANT PAGES OF ACCEPTANCE OF
SCHEDULE ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit-P3 A TRUE COPY OF RELEVANT PAGES OF THE RUNNING ACCOUNT
BILL OF THE 1ST WORK
Exhibit-P4 THE TRUE COPY OF THE RELEVANT PAGES OF WORK AGREEMENT
NO. 7/KSCADC/2022-23 DATED 22-04-2022 ENTERED BETWEEN
THE PETITIONER AND 3RD RESPONDENT
Exhibit-P5 THE TRUE COPY OF THE RELEVANT PAGES OF ACCEPTANCE OF
SCHEDULE ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit-P6 THE TRUE COPY OF THE ADMINISTRATIVE SANCTION ORDER
NO. 927/G/KSCADC/2016/31-01-2022 IS ISSUED BY THE 3RD
RESPONDENT
Exhibit-P7 A TRUE COPY OF THE RUNNING ACCOUNT BILL OF THE 2ND
WORK
Exhibit-P8 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE
PETITIONER TO THE 2ND RESPONDENT DATED 17-10-2023
Exhibit-P9 A TRUE COPY OF THE SAME LETTER NO. DFTVM/1773/2019-K2
DATED 19-02-2024 ISSUED BY THE 2ND RESPONDENT TO THE
PETITIONER
Exhibit-P10 A TRUE COPY OF THE REPRESENTATION DATED 10-05-2024
SUBMITTED BY THE PETITIONER BEFORE THE 6TH RESPONDENT
RESPONDENTS' EXHIBITS:NIL
//TRUE COPY//
P.A. TO JUDGE
