Kerala High Court
Reji Joseph vs Shiny Shajan on 11 September, 2024
O.P.(C) No.2308 of 2022 1
2024:KER:69092
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
OP(C) NO. 2308 OF 2022
AGAINST THE ORDER DATED 11.11.2022 IN IA NO.12 OF 2022 IN
CS NO.15 OF 2021 OF ASSISTANT SESSIONS COURT/PRINCIPAL SUB
COURT / COMMERCIAL COURT, KOTTAYAM
PETITIONERS/PETITIONERS/DEFENDANTS:
1 REJI JOSEPH,AGED 51 YEARS
S/O. JOSEPH KUNNEL HOUSE, POOVARANI P.O.
POOVARANI VILLAGE, MEENACHIL TALUK
KOTTAYAM, PIN - 686577
2 TESSI K.M., AGED 51 YEARS
W/O. REJI JOSEPH KUNNEL HOUSE, POOVARANI P.O.
POOVARANI VILLAGE, MEENACHIL TALUK
KOTTAYAM, PIN - 686577
3 RAJAN O.N., AGED 58 YEARS
S/O. NARAYANAN OLIKKAL HOUSE,
THIDANADU DESAM KONDOOR VILLAGE,
MEENACHIL TALUK KOTTAYAM, PIN - 686123
BY ADVS.
C.HARIKUMAR
SANDRA SUNNY
ARUN KUMAR M.A
RESPONDENTS/RESPONDENTS 2 TO 5/PLAINTIFFS 2 TO 5:
1 SHINY SHAJAN, AGED 50 YEARS
W/O. LATE SHAJIMON MATHEW
OONUKALLUMTHOTTIYIL,KATTACHIRA P.O.
KOTTAYAM, PIN - 686572
2 RESHMA SHYNA SHAJAN, AGED 25 YEARS
D/O. LATE SHAJIMON MATHEW
OONUKALLUMTHOTTIYIL, KATTACHIRA P.O.
KOTTAYAM, PIN - 686572
O.P.(C) No.2308 of 2022 2
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3 ROSHAN SHAJAN, AGED 23 YEARS
S/O. LATE SHAJIMON MATHEW
OONUKALLUMTHOTTIYIL, KATTACHIRA P.O.
KOTTAYAM, PIN - 686572
4 ROSHNA SHYNA SHAJAN, AGED 21 YEARS
D/O. LATE SHAJIMON MATHEW
OONUKALLUMTHOTTIYIL, KATTACHIRA P.O.
KOTTAYAM, PIN - 686572
BY ADVS.
T.MADHU
C.R.SARADAMANI(S-891)
SHAHID AZEEZ(K/000630/2015)
P.O.THOMAS(T-214)
RENJISH S. MENON(K/001486/2021)
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 11.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
O.P.(C) No.2308 of 2022 3
2024:KER:69092
VIJU ABRAHAM, J.
.................................................................
O.P.(C) No.2308 of 2022
.................................................................
Dated this the 11th day of September, 2024
JUDGMENT
When the matter was taken up for consideration the learned
counsel for the petitioners submits that the original petition is not
pressed. Accordingly the original petition is dismissed as not pressed.
Sd/-
VIJU ABRAHAM
JUDGE
cks
2024:KER:69092
APPENDIX OF OP(C) 2308/2022
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE PLAINT IN C.S.NO
15 OF 2021 FILED BY THE DECEASED 1ST
PLAINTIFF BEFORE THE HON'BLE COMMERCIAL
COURT (PRINCIPLE SUB JUDGE), KOTTAYAM
DATED 07.10.2017
EXHIBIT P2 THE TRUE COPY OF THE WRITTEN STATEMENT
IN C.S.NO 15 OF 2021 FILED BY THE
PETITIONERS BEFORE THE HON'BLE
COMMERCIAL COURT (PRINCIPLE SUB JUDGE),
KOTTAYAM DATED 13.08.2019
EXHIBIT P3 THE TRUE COPY OF THE WRITTEN STATEMENT
IN O.S.NO 705 OF 2017 FILED BY THE
PETITIONERS BEFORE THE HON'BLE MUNSIFF
COURT, KOTTAYAM DATED 31.05.2018
EXHIBIT P4 THE TRUE COPY OF THE AMENDMENT PETITION
IN I.A.NO 12 OF 2022 IN C.S.NO 15 OF
2021 FILED BY THE PETITIONERS BEFORE
THE HON'BLE COMMERCIAL COURT (PRINCIPLE
SUB JUDGE), KOTTAYAM DATED 31.10.2022
EXHIBIT P5 THE TRUE COPY OF THE OBJECTION IN
I.A.NO 12 OF 2022 IN C.S.NO 15 OF 2021
FILED BY THE 3RD RESPONDENT BEFORE THE
HON'BLE COMMERCIAL COURT (PRINCIPLE SUB
JUDGE), KOTTAYAM
EXHIBIT P6 THE TRUE COPY OF THE ORDER IN I.A.NO 12
OF 2022 IN C.S.NO 15 OF 2021 PASSED BY
THE HON'BLE COMMERCIAL COURT (PRINCIPLE
SUB JUDGE), KOTTAYAM DATED 11.11.2022
