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P.R.Venkitesan vs P.R.Narahari Rao
2024 Latest Caselaw 27502 Ker

Citation : 2024 Latest Caselaw 27502 Ker
Judgement Date : 11 September, 2024

Kerala High Court

P.R.Venkitesan vs P.R.Narahari Rao on 11 September, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN

   WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                        OP(C) NO. 1377 OF 2019

        AGAINST THE ORDER DATED 12.03.2019 IN IA NO.4762/2018 IN OS

NO.714 OF 1995 OF THE HON'BLE IST ADDITIONAL SUB COURT,ERNAKULAM

PETITIONERS:

    1       P.R.VENKITESAN
            AGED 62 YEARS
            S/O LATE P.N.RAMACHANDRAN RAO,WOODS MANOR HOTEL (A UNIT
            OF WOODY'S HOTELS PRIVATE LTD),M.G.ROAD,COCHIN-682011
            AND WOODLANDS HOUSE,COCHIN-682016.

    2       P.R.GIREESAN,
            S/O LATE P.N.RAMACHANDRA RAO, WOODS MANOR HOTEL(A UNIT
            OF WOODY'S HOTEL PRIVATE LTD), M.G.ROAD, COCHIN-682011
            AND WOODLANDS HOUSE,COCHIN-682016.

    3       P.R.MURALI,
            S/O LATE P.N.RAMACHANDRA RAO, WOODS MANOR HOTEL(A UNIT
            OF WOODY'S HOTEL PRIVATE LTD)M.G.ROAD, COCHIN-682011
            AND WOODLANDS HOUSE,COCHIN-682016.

    4       P.R.DINESH,
            S/O LATE P.N.RAMACHANDRA RAO, WOODS MANOR HOTEL(A UNIT
            OF WOODY'S HOTEL PRIVATE LTD)M.G.ROAD, COCHIN-682011
            AND WOODLANDS HOUSE,COCHIN-682016.


            BY ADVS.
            M.P.RAMNATH
            SRI.P.RAJESH (KOTTAKKAL)
            SEI.M.VARGHESE VARGHESE
            SMT.S.SANDHYA
            SRI.BEPIN PAUL
            SRI.SHALU VARGHESE
            SRI.ANTONY THARIAN
                                                        2024:KER:69308
O.P.(C.) No.1377 of 2019
                                   2


RESPONDENT:

     1       P.R.NARAHARI RAO
             S/O.RAMAKRISHNA RAO,DOOR NO.XL/293,LAYAM ROAD,
             ERNAKULAM VILLAGE,KANAYANNUR TALUK, KOCHI-682011.


             BY ADV SRI.DINESH R.SHENOY


      THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 11.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                            2024:KER:69308
O.P.(C.) No.1377 of 2019
                                        3




                           C. JAYACHANDRAN, J.
                     ---------------------------------------
                         O.P.(C.) No.1377 of 2019
                   -----------------------------------------
                Dated this the 11th day of September, 2024

                                JUDGMENT

The petitioner produced the proceedings of the

trial Court dated 07.09.2024, as per which, the suit,

O.S.No.714/1994, has been dismissed for non

prosecution. The same is recorded and this Original

Petition is accordingly closed.

Sd/-

C. JAYACHANDRAN

JUDGE SKP/11-09 2024:KER:69308

APPENDIX OF OP(C) 1377/2019

PETITIONERS' EXHIBITS

EXHIBIT P1 TRUE PHOTOCOPY OF THE PLAINT IN O.S.NO.714/1995 BEFORE SUB COURT,ERNAKULAM.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT OF THE HON BLE HIGH COURT DT 07.08.2015 IN RFA NO.482/2005.

EXHIBIT P3 TRUE PHOTOCOPY OF THE PLAINT AMENDMENT APPLICATION I.A.NO.4762/2018 IN OS NO.714/1995 SUB COURT,ERNAKULAM.

EXHIBIT P4 TRUE PHOTOCOPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT/DEFENDANT IN I.A.NO.4767/2018 IN O.S.714/1995 BEFORE SUB COURT,ERNAKULAM.

EXHIBIT P5 TRUE PHOTOCOPY OF THE ORDER DT 12.03.2019 IN I.A.NO.4762/2018 IN O.S.NO.714/1995 1ST ADDL SUB COURT,ERNAKULAM.

RESPONDENT'S EXHIBITS : NIL

TRUE COPY PA TO JUDGE

 
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