Sherin Maria Thankachan vs Kerala Public Service Commission
2024 Latest Caselaw 27495 Ker

Kerala High Court

Sherin Maria Thankachan vs Kerala Public Service Commission on 11 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                 2024:KER:69310

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA, 1946

                  WP(C) NO. 9136 OF 2024

PETITIONER:

         SHERIN MARIA THANKACHAN
         AGED 27 YEARS
         DAUGHTER OF THANKACHAN K C,
         KOLLANKULANGARA, NALUNNAKAL P.O,
         VAKATHANAM VILLAGE,
         CHANGANASERRY TALUK, KOTTAYAM DISTRICT,
         KERALA, PIN - 686 853.

         BY ADV LUKE J. CHIRAYIL


RESPONDENT:

         KERALA PUBLIC SERVICE COMMISSION
         REPRESENTED BY THE SECRETARY, PATTOM,
         THIRUVANANTHAPURAM, KERALA,
         PIN - 695 004.

         SRI. P.C SASIDHARAN - SC


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2024:KER:69310

WP(C) NO.9136 OF 2024
                             2




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition with

liberty to approach this Court again at a later

stage, if necessary.

With the said liberty, the writ petition is

dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR 2024:KER:69310

WP(C) NO.9136 OF 2024

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE DETAILS OBTAINED FROM PSC PORTAL BY THE PETITIONER HAVING PCN:

220034791 DATED 10.11.2022. EXHIBIT P2 TRUE COPY OF THE INCOME AND ASSETS CERTIFICATE TO BE PRODUCED BY THE ECONOMICALLY WEAKER SECTION (EWS) IN GENERAL CATEGORY HAVING C. NO:1190/2022 ISSUED IN THE NAME OF THE PETITIONER BY THE VILLAGE OFFICER VAKATHANAM. EXHIBIT P3 TRUE COPY OF THE NOTIFICATION ISSUED BY THE RESPONDENT IN REGARD TO RANKED LIST FOR THE POST OF PROJECT OFFICER - PART I (GENERAL CATEGORY) ON RUPEES 14620- 25280/- (PR) IN APEX SOCIETIES OF CO- OPERATIVE SECTOR IN KERALA HAVING RANKED LIST NUMBER 374/ 2023/ OLE, HAVING CAT. NO:220/ 2020.

EXHIBIT P4 TRUE COPY OF THE RANKED LIST FOR THE POST OF FISHERIES OFFICER ON RS. 35600 - 75400 IN FISHERIES DEPARTMENT HAVING RANKED LIST NO. 1013/ 2023/ SS VI HAVING CAT NO. 746/ 2021.

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 11.12.2023 ISSUED BY THE PETITIONER TO SAJU GEORGE, SECRETARY, KERALA PUBLIC SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM.

EXHIBIT P6 TRUE COPY OF THE APPLICATION DATED 11.12.2023 SUBMITTED BY THE PETITIONER UNDER RTI ACT, 2005.

EXHIBIT P7 TRUE COPY OF THE RTI REPLY NUMBERED IDSI (2)876374/2023/GW DATED 05.01.2024. EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 08.02.2024 IN W.P(C) NO.44329 OF 2023 ON THE FILES OF THE HONOURABLE HIGH COURT OF KERALA AT ERNAKULAM.

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WP(C) NO.9136 OF 2024

EXHIBIT P9 TRUE COPY OF THE ERRATUM NOTIFICATION DATED 05.02.2024 NUMBERED AS NO. OLE II (1)/311/2022/GW ISSUED BY SECRETARY, KERALA PUBLIC SERVICE COMMISSION. EXHIBIT P10 TRUE COPY OF THE NOTICE DATED 06.02.2024 NUMBERED AS GR3A3/50020/20188-KPSC ISSUED BY THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION TO THE PETITIONER. EXHIBIT P11 TRUE COPY OF THE APPOINTMENT CHART DATED 07.02.2024 HAVING NUMBER R1C-3/1/2024 ISSUED BY THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION.

RESPONDENTS EXHIBITS: NIL.