K.R. Sunil @ Suni vs Gowri (Minor)
2024 Latest Caselaw 27486 Ker

Kerala High Court

K.R. Sunil @ Suni vs Gowri (Minor) on 11 September, 2024

Author: K.Babu

Bench: K. Babu

RPFC NO. 300 OF 2024

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                                                          2024:KER:69458

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE K. BABU

 WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                        RPFC NO. 300 OF 2024

     AGAINST THE ORDER/JUDGMENT DATED 30.04.2024 IN OP NO.32

OF 2022 OF FAMILY COURT, KUNNAMKULAM

REVISION PETITIONER:

            K.R. SUNIL @ SUNI,
            AGED 41 YEARS
            S/O. K.G. RAGHAVAN, JOYS VILLA, MONASTRY LANE,
            MARVAR JUNCTION, ALUVA P.O., ALUVA WEST VILLAGE,
            ALUVA TALUK, ERNAKULAM DISTRICT, PIN - 683101


            BY ADVS.
            SURUMI SHAKEEL
            SHAIJAN JOSEPH




RESPONDENT:

            GOWRI (MINOR),
            AGED 8 YEARS
            D/O. SAJANA, REPRESENTED BY MOTHER AND NEXT FRIEND
            SAJANA, D/O. MALATHY, KARIYANNUR HOUSE,
            PORKKALLANGADU DESOM, KUNNAMKULAM, KANIPPAYYOOR
            VILLAGE, THALAPPILLY TALUK, THRISSUR DISTRICT,, PIN
            - 680517



     THIS     REV.PETITION(FAMILY       COURT)   HAVING   COME   UP   FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 RPFC NO. 300 OF 2024

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                                                     2024:KER:69458

                             K.BABU, J.
                  --------------------------------------
                      RPFC.No.300 of 2024
                 ---------------------------------------
          Dated this the 11th day of September, 2024

                           ORDER

The learned Counsel for the petitioner seeks permission

to withdraw the RPFC with liberty to file Matrimonial Appeal. The

permission sought for is granted.

The RPFC is rejected as withdrawn.

Sd/-

K. BABU JUDGE saap RPFC NO. 300 OF 2024

2024:KER:69458

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONER

Annexure A2 TRUE COPY OF THE SALARY CERTIFICATE OF THE PETITIONER DATED 17.4.2024

Annexure A3 TRUE COPY OF THE WILL DATED 20.5.2023 EXECUTED BY THE PETITIONER

//True copy//PA to Judge