Gowri Amma vs Devassykutty
2024 Latest Caselaw 27431 Ker

Kerala High Court

Gowri Amma vs Devassykutty on 11 September, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                    THE HONOURABLE MR. JUSTICE T.R.RAVI
        Wednesday, the 11th day of September 2024 / 20th Bhadra, 1946
                    IA.NO.4/2024 IN RFA NO. 236 OF 2013 D
        OS 348/2007 OF ADDITIONAL SUB COURT, IRINJALAKUDA, THRISSUR
APPLICANTS/ADDITIONAL APPELLANTS 3 & 4:-

  1. DEVAKI C.B., D/O.LATE GOWRI AMMA, SAMBUTHY, CHALAPPURAM P.O,
     KOZHIKODE-2.
  2. SUSHMA DAS, D/O.LATE GOWIRI AMMA , W/O.P.K.KRISHNADAS, RESIDING AT
     NO.401, 5TH BLOCK, ESLAND ENCLAVE, KADAVANTHARA, ERNAKULAM,
     KOCHI-682020.

RESPONDENTS/RESPONDENTS & ADDITIONAL RESPONDENTS 9 TO 11 SEEKING IMPLEADMENT:-

  1. DEVASSYKUTTY, AGED 36,S/O. MATHAPPAN, ACHANDI HOUSE, THOTTAKAM KARA,
     MATTOOR VILLAGE, ALUVA TALUK, PIN-683 574.
  2. SATHISH KUMAR C.B. ,S/O. MELEDATH GOWRI AMMA, MANNOOR, MANNOOR
     AMSOM, KOZHIKODE TALUK, P.O.MANNOOR-673 328, NOW RESIDING AT C/O.
     ASHITHA NAIR, G-4, J.P.GREENLINE APARTMENTS, NO.95TH STREET,
     NANDANAM EXTENSION, CHENNAI-35.
  3. SAROJINI, W/O. BALAKRISHNAN NAIR, MELEDATH HOUSE, POOLANI, MELOOR
     VILLAGE, MUKUNDAPURAM TALUK, PIN-680 311.
  4. OLLUR SERVICE CO-OPERATIVE BANK,REPRESENTED BY ITS SECRETARY, OLLUR
     SERVICE CO-OPERATIVE BANK, OLLUR, THRISSUR.PIN-680 306.
  5. VALSALA NAIR, W/O. RAJAGOPALAN NAIR, A.R.NAIR COLONY, KUNATHOOR MEDU
     DESOM, PALAKKAD VILLAGE, PALAKKAD TALUK, PIN-678 001.
  6. SREEDEVI, AGED 64 , D/O. LATE MELEDATH - PADMAVATHY B.NAIR,
     KUNNATHOOR MEDU DESOM, PALAKKAD VILLAGE, PALAKKAD TALUK,PIN-678 001.
  7. ANIL NAIR( WRONG DESCRIBED IN THE JUDGMENT AS ANITHA NAIR) S/O.
     PADMAVATHY B.NAIR, KUNNATHOOR MEDU DESOM, PALAKKAD VILLAGE, PALAKKAD
     TALUK, NOW RESIDING AT C/O. UNITED TYRES PVT.LTD., 59D, CHOWRANGI
     ROAD, KOLKATTA-700 019.
  8. VIJAYAN NAIR, AGED 57, S/O. PADMAVATHY B.NAIR, KUNNATHOOR MEDU
     DESOM, PALAKKAD VILLAGE, PALAKKAD TALUK, RESIDING AT C/O. UNITED
     TYRES PVT.LTD., 59D, CHOWRANGI ROAD, KOLKATTA-700 019.
  9. SANTHA GOPAL,W/O LATE GOPALAKRISHNAN, BUKIT REGENCY, 1 UPPER BUKIT
     TIMAH VIEW, #07-07 SINGAPORE -588132
 10. ADITYA GOPAL, S/O LATE GOPALAKRISHNAN, BUKIT REGENCY, 1 UPPER BUKIT
     TIMAH VIEW.,#07-07 SINGAPORE -588132
 11. ASHWATHY MENON, D/O LATE GOPALAKRISHNAN, A-12, JYOTI BUILDING, JUHU
     LANE, ANDHERI WEST, MUMBAI -400058.



     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to implead respondents
9 to 11 as the legal representatives of the deceased additional 2nd
appellant as additional respondents 9 to 11 in the above Regular First
Appeal, in the interest of justice.
      This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.P.VISWANATHAN (SR.) SRI.K.S.BHARATHAN, SMT.S.ANJUSHA, Advocates for
the petitioners and of SRI.RENJITH THAMPAN (SR.) SMT.P.R.REENA, Advocates
for R1, SMT.MAYA M., Advocate for R6, the court passed the following:
                                          T.R. RAVI, J.
                         --------------------------------------------
                                   RFA.No.236 of 2013
                             --------------------------------------------
                      Dated this the 11th day of September, 2024

                                                ORDER

This is an application for impleading the legal

representatives of the deceased 2 nd appellant as respondents

9 to 11 in the appeal as it is stated that respondents 9 to 11

are not willing to join as appellants.

Issue notice to the respondents proposed to be

impleaded by speed post as well as by e-mail and produce

proof of sending the email.

Post on 27.09.2024.

Sd/-

T.R.RAVI JUDGE LEK

11-09-2024 /True Copy/ Assistant Registrar