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Shibin Mohanan vs Secretary
2024 Latest Caselaw 27416 Ker

Citation : 2024 Latest Caselaw 27416 Ker
Judgement Date : 11 September, 2024

Kerala High Court

Shibin Mohanan vs Secretary on 11 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                         2024:KER:69139

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA, 1946

                     WP(C) NO. 30238 OF 2024

PETITIONER:

            SHIBIN MOHANAN
            AGED 41 YEARS
            S/O. MOHANAN, NELLIKKUNNUMEL HOUSE,
            KAKKUR P.O, KOZHIKODE DISTRICT,
            PIN - 676 613.

            BY ADVS.
            P.A.AYUB KHAN
            NIJI K.SHAHUL



RESPONDENT:

            SECRETARY
            KERALA PUBLIC SERVICE COMMISSION
            THULASI HILLS, PATTOM PALACE P. O.,
            THIRUVANANTHAPURAM, PIN - 695 004.

            SRI. P.C SASIDHARAN - SC


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   11.09.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                               2024:KER:69139

WP(C) NO.30238 OF 2024
                            2




                         JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition with

liberty to approach the Kerala Administrative

Tribunal or other appropriate forum.

With the said liberty, the writ petition is

dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR 2024:KER:69139

WP(C) NO.30238 OF 2024

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 A TRUE COPY OF THE NOTIFICATION GAZETTE DATED 13/04/ 2022.

EXHIBIT P2 A TRUE PHOTOCOPY OF THE PROVISIONAL RANK LIST SL. NO: 200/2023/ER(OSM) DATED 21/10/ 2023.

EXHIBIT P3 A TRUE PHOTOCOPY OF THE RANK LIST NO.

270/2024/SSIV FOR CATEGORY NO.062/2022. EXHIBIT P4 A TRUE PHOTOCOPY OF THE ADVICE MEMO, NUMBERED SR3-2/2/2021-KPSC, DATED 08/04/2024.

EXHIBIT P5 A TRUE PHOTOCOPY OF THE LETTER DATED 19/07/2024.

RESPONDENTS EXHIBITS: NIL.

 
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