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Bindu P V vs State Of Kerala
2024 Latest Caselaw 27410 Ker

Citation : 2024 Latest Caselaw 27410 Ker
Judgement Date : 11 September, 2024

Kerala High Court

Bindu P V vs State Of Kerala on 11 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) NO. 28958 OF 2024       : 1 :


                                            2024:KER:69111

       IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

    THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,

                           1946

                WP(C) NO. 28958 OF 2024

PETITIONER:

         BINDU P V, AGED 49 YEARS
         WIFE OF MURUKADAS, CHIEF ACCOUNTANT OF
         INCHAKKUND SERVICE COOPERATIVE 5TH RESPONDENT
         LIMITED, THRISSUR, R 197, RESIDING AT
         KARUMATHIL HOUSE, VALLAPPADY, KODAKARA,
         THRISSUR, KERALA, PIN - 680689


         BY ADVS.
         V.JOHN MANI
         SETHULAKSHMI K.K.
         VARGHESE SABU
         ABHIRAMI C. UNNI




RESPONDENTS:

   1     STATE OF KERALA
         REPRESENTED BY ITS SECRETARY,
         CO-OPERATIVE DEPARTMENT,
         GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001

   2     REGISTRAR OF CO-OPERATIVE SOCIETIES
         JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
         THAICAUD P.O., THIRUVANANTHAPURAM- 695014

   3     THE JOINT REGISTRAR (GENERAL),
         CO-OPERATIVE SOCIETIES,
         OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
         SOCIETIES, THRISSUR, PIN - 680001
 WP(C) NO. 28958 OF 2024            : 2 :


                                                    2024:KER:69111

   4        ASSISTANT REGISTRAR (GENERAL),
            CO-OPERATIVE SOCIETIES,
            OFFICE OF THE ASSISTANT REGISTRAR OF CO-
            OPERATIVE SOCIETIES, CHALAKUDY,
            THRISSUR, PIN - 680307

   5        THE INCHAKKUNDU SERVICE CO-OPERATIVE BANK LTD.
            REPRESENTED BY ITS SECRETARY, NO.R.197,
            INCHAKUNDU P.O, THRISSUR, PIN - 680312

   6        SECRETARY,
            THE INCHAKKUNDU SERVICE CO-OPERATIVE BANK
            LTD., NO.R.197, INCHAKUNDU P.O,
            THRISSUR-, PIN - 680312

   7        PRESIDENT
            THE INCHAKKUNDU SERVICE CO-OPERATIVE BANK
            LTD., NO.R.197, INCHAKUNDU P.O,
            THRISSUR, PIN - 680312

   8        BAIJU V R
            PRESIDENT OF 5TH RESPONDENT BANK,
            VAIPANKADAN HOUSE, MUPLIYAM P O,
            THRISSUR-, PIN - 680312

   9        BEENA JOHN
            SECREATRY OF 5TH RESPONDENT, PELLISERRY,
            MANNAMPETTA, THRISSUR, PIN - 680302


            BY ADV P.C SASIDHARAN
            BY GP SMT.MARY BEENA JOSEPH


       THIS   WRIT   PETITION    (CIVIL)   HAVING    COME   UP   FOR
ADMISSION     ON   11.09.2024,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 28958 OF 2024    : 3 :


                                       2024:KER:69111




                    JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition with

liberty to approach this Court, if necessary, at a

later stage.

Permission is granted and the writ petition

is dismissed as withdrawn with the said liberty.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB

 
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