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Roshan P.G vs The Regional Passport Officer
2024 Latest Caselaw 27408 Ker

Citation : 2024 Latest Caselaw 27408 Ker
Judgement Date : 11 September, 2024

Kerala High Court

Roshan P.G vs The Regional Passport Officer on 11 September, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                                                           2024:KER:69371
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
   WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
                         WP(C) NO. 28581 OF 2024

PETITIONER:

          ROSHAN P.G,
          AGED 42 YEARS, S/O. GOPI,
          RESIDING AT PULLAYIL HOUSE, EZHIKKARA P. O.,
          NORTH PARAVUR, ERNAKULAM DISTRICT, PIN - 683 513

          BY ADVS.
          C.K.SREEJITH
          NAMITHA JYOTHISH


RESPONDENTS:

    1     THE REGIONAL PASSPORT OFFICER,
          REGIONAL PASSPORT OFFICE,PANAMPILLY NAGAR P.O., KOCHI,
          PIN - 682 036

    2     THE UNION OF INDIA,
          REP. BY THE SECRETARY TO THE GOVERNMENT,MINISTRY OF
          EXTERNAL AFFAIRS, ROOM NO. 4095,B-WING JAWAHARLAL NEHRU
          BHAWAN,23-D JANPATH NEW DELHI, PIN - 110 011

    3     THE SUPERINTENDENT OF POLICE,
          OFFICE OF THE SUPERINTENDENT OF POLICE,ERNAKULAM,
          PIN - 682 002

    4     STATION HOUSE OFFICER,
          NORTH PARAVUR POLICE STATION,NORTH PARAVUR P.O.,
          ERNAKULAM, PIN - 683 513



OTHER PRESENT:

              SRI.S. GOPINATHAN - SR.GP,
              SRI. T.C. KRISHNA - DSG


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 28581 OF 2024

                                    2


                                                              2024:KER:69371



                          DINESH KUMAR SINGH, J.
                               --------------------------
                           W.P.(C) No. 28581 of 2024
                                -------------------------
                   Dated this the 11th day of September, 2024

                                   JUDGMENT

1. The petitioner is accused in Crime No. 94 of 2008 under

Sections 143, 147, 148, 324, 326 and 307 read with Section 149 IPC.

The trial of the said case is pending as Sessions Case No. 1074 of 2024

in Additional District and Sessions Court - 2, North Paravur.

2. Considering the pendency of the aforesaid case, the petitioner

cannot be issued the normal Police Clearance Certificate, only

customized Police Clearance Certificate can be issued, which has

already been issued to the petitioner. Therefore the prayer of the

petitioner for issuing normal Police Clearance Certificate cannot be

considered to and I find no substance in this writ petition which is

hereby dismissed.

Sd/-

DINESH KUMAR SINGH JUDGE Svn WP(C) NO. 28581 OF 2024

2024:KER:69371

APPENDIX OF WP(C) 28581/2024

PETITIONER'S EXHIBITS

Exhibit P1 THE TRUE COPY OF THE ORDER IN CRL.M.C. NO.

2509/2023 ON THE FILE OF HON'BLE HIGH COURT OF KERALA, ERNAKULAMDT. 13/4/2023

Exhibit P2 THE TRUE COPY OF THE ORDER IN CMP. NO.

3776/2023 IN CR. NO. 94/2008 OF NORTH PARAVUR POLICE STATION ON THE FILE OF HON'BLEJUDICIAL MAGISTRATE OF THE FIRST CLASS-I, NORTH PARAVURDT. 29/7/2023

Exhibit P3 THE TRUE COPY OF THE POLICE CLEARANCE CERTIFICATE ISSUED BY 1ST RESPONDENTDT. 13/9/2023

Exhibit P4 THE TRUE COPY OF THE REPRESENTATION FILED BEFORE THE 1ST RESPONDENT DT. 10/6/2024

Exhibit P5 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.

17204/2021 ON THE FILE OF HON'BLE HIGH COURT OF KERALA, ERNAKULAMDT. 16/9/2021

Exhibit P6 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.

1839/2024 ON THE FILE OF HON'BLE HIGH COURT OF KERALA, ERNAKULAMDT. 5/2/2024

Exhibit P7 THE TRUE COPY OF THE JUDGMENT IN WP(C). NO.

22011/2024 ON THE FILE OF HON'BLE HIGH COURT DT.19/7/2024

Exhibit P8 THE TRUE COPY OF THE ORDER ISSUED BY 1ST RESPONDENT DT. 31/7/2024

Exhibit P9 THE PETITIONER HAS GOT VISA TO GO KUWAIT BY THE GENERAL DEPARTMENT OF RESIDENCY AFFAIRS

Exhibit P10 THE TRUE COPY OF THE MEDICAL EXAMINATION APPOINTMENT SLIP ISSUED BY GULF HEALTH COUNCIL DT. 3/1/2024

 
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