Sr. Scolastica E vs Rani George
2024 Latest Caselaw 27393 Ker

Kerala High Court

Sr. Scolastica E vs Rani George on 11 September, 2024

CON.CASE(C) NO. 1889 OF 2024

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                                                       2024:KER:69084
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

 WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                    CON.CASE(C) NO. 1889 OF 2024

     AGAINST     THE   ORDER/JUDGMENT    DATED   09.02.2024   IN   WP(C)

NO.5176 OF 2024 OF HIGH COURT OF KERALA

PETITIONER:

          SR. SCOLASTICA E
          AGED 51 YEARS
          D/O EDWARD, HEADMISTRESS, VHGHSS, PATTATHANAM,
          KOLLAM, RESIDING AT I.H.M.CONVENT PATTATHANAM
          P.O,KOLLAM, PIN - 691021

          BY ADVS.
          JOHNSON GOMEZ
          SANJAY JOHNSON
          JOHN GOMEZ
          ARUN JOHNY
          DEEBU R.
          ABIN JACOB MATHEW
          SANJITH JOHNSON


RESPONDENT:

          RANI GEORGE
          PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION,
          SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001


OTHER PRESENT:

          SMT.AMMINIKUTTY K., SR.GP
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1889 OF 2024

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                                                               2024:KER:69084

                         MOHAMMED NIAS C.P., J.
                  ======================================

                      CON.CASE(C) NO. 1889 OF 2024
                 =======================================
                Dated this the 11th day of September, 2024



                              JUDGMENT

Both sides submit that the directions in the judgment dated

09.02.2024 in W.P.(C) No.5176 of 2024 have been complied with. This is

recorded. Accordingly, the contempt of court case is closed.

Sd/-

MOHAMMED NIAS C.P.,

JUDGE LU CON.CASE(C) NO. 1889 OF 2024

2024:KER:69084

APPENDIX OF CON.CASE(C) 1889/2024

PETITIONER ANNEXURES :

ANNEXURE A1 A CERTIFIED COPY OF THE JUDGEMENT DATED 9TH FEBRUARY 2024 IN WP(C) NO. 5176 OF 2024 PASSED BY THIS HON'BLE COURT

ANNEXURE A2 A TRUE COPY OF THE NOTICE SENT BY THE COUNSEL FOR THE PETITIONER BY MEANS OF EMAIL DATED 02/07/2024 TO THE RESPONDENT

// True Copy // PA To Judge