Wednesday, 13, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ravi vs Anil Kumar
2024 Latest Caselaw 27384 Ker

Citation : 2024 Latest Caselaw 27384 Ker
Judgement Date : 11 September, 2024

Kerala High Court

Ravi vs Anil Kumar on 11 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

   WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946

                        CON.CASE(C) NO. 2152 OF 2024

      AGAINST THE ORDER DATED 24.06.2024 IN WP(C) NO.22383 OF 2024

                          OF HIGH COURT OF KERALA

PETITIONER/4TH RESPONDENT IN WPC:

             RAVI, AGED 86 YEARS
             S/O MARIMUTHU, MANGALAM HOUSE PASUMAL , ATTORM,
             VANDIPERIYAR PO, IDUKKI DISTRICT, PIN - 685533

             B.S.SURESH (CHIRAKKARA)
             LAKSHMI SURESH
             VIPIN VIJAYAN



RESPONDENT/3RD RESPONDENT IN WPC:

             ANIL KUMAR, AGED 49 YEARS
             (FATHER'S NAME NOT KNOWN TO THE PETITIONER) STATION
             HOUSE OFFICER VANDIPERIYAR POLICE STATION,
             VANDIPERIYAR, IDUKKI, PIN - 686553

             SRI K M FAIZAL-GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 11.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:69778
CON.CASE(C) NO. 2152 OF 2024

                                  2



                               JUDGMENT

When this matter was called today, the learned counsel

for the petitioner submitted that the directions in the order dated

24.06.2024 in W.P.(C) No.22383/2024 have been fully complied

with and that he is not pressing this matter.

Hence, this contempt case is closed.

Sd/- DEVAN RAMACHANDRAN JUDGE stu 2024:KER:69778 CON.CASE(C) NO. 2152 OF 2024

APPENDIX OF CON.CASE(C) 2152/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE INTERIM ORDER DATED 24/6/2024 IN W.P.(C).NO.22383/2024 OF THIS HON'BLE COURT

Annexure A2 TRUE COPY OF THE OP TICKET NO:42773 ISSUED BY TALUK HEADQUARTERS HOSPITAL, PEERMADE DATED 26/7/2024

Annexure A3 TRUE COPY OF THE LABORATORY REFERRAL REPORT FORM DATED 26/7/2024 ISSUED BY TALUK HEADQUARTERS HOSPITAL, PEERMADE

Annexure A4 TRUE COPY OF THE COMPLAINT GIVEN BY PETITIONER BEFORE THE 1ST RESPONDENT IN W.P.C DATED 26/7/2024

Annexure A5 TRUE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF THE RESPONDENT HEREIN DATED 26/7/2024 AT 5:44 PM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter