Markose E.A vs Sameeb
2024 Latest Caselaw 27355 Ker

Kerala High Court

Markose E.A vs Sameeb on 11 September, 2024

O.P.(C).No.1846 of 2024             1



                                                 2024:KER:69279
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

  WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA,

                                    1946

                           OP(C) NO. 1846 OF 2024

         AGAINST     THE   ORDER/JUDGMENT   DATED    12.07.2024   IN    CS

NO.23    OF   2024    OF    ASSISTANT   SESSIONS    COURT/SUB   COURT   /

COMMERCIAL COURT, MANJERI

PETITIONER:

              MARKOSE E.A,AGED 51 YEARS
              S/O ECHIPPILLIYIL ELIYAS, CHUNGATHARA, MANJACHAL
              P.O., MALAPPURAM DISTRICT,, PIN - 679334


              BY ADVS.
              K.M.SATHYANATHA MENON
              AYISHA
              ANJALI
              NIRMAL DAS P.


RESPONDENTS:

     1        SAMEEB,AGED 30 YEARS
              S/O PULLIYIL ABDUL NASAR, PULLIYIL HOUSE,
              CHUNGATHARA, MANJACHAL P.O., MALAPPURAM
              DISTRICT,, PIN - 679334

     2        SHAMEER,AGED 27 YEARS
              S/O PULLIYIL ABDUL NASAR, PULLIYIL HOUSE,
              CHUNGATHARA, MANJACHAL P.O., MALAPPURAM DISTRICT,
              PIN - 679334

     3        PULLIYIL ABDUL NASAR,AGED 60 YEARS
              S/O PULLIYIL ABOOBACKER, PULLIYIL HOUSE,
              CHUNGATHARA, MANJACHAL P.O., MALAPPURAM
              DISTRICT,, PIN - 679334
 O.P.(C).No.1846 of 2024             2



                                                       2024:KER:69279
      THIS    OP     (CIVIL)   HAVING     BEEN   FINALLY   HEARD    ON
11.09.2024,    THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(C).No.1846 of 2024         3



                                                      2024:KER:69279

                   VIJU ABRAHAM, J.
                 --------------------
               O.P.(C).No.1846 of 2024
           --------------------------------
      Dated this the 11th day of September, 2024

                           JUDGMENT

The learned counsel for the petitioner

seeks permission to withdraw the original

petition. Permission is granted. The Original

Petition is dismissed as withdrawn.

Sd/-

                   `                    VIJU ABRAHAM,JUDGE



pm




                                                 2024:KER:69279

APPENDIX OF OP(C) 1846/2024

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE PLAINT IN COMMERCIAL SUIT NO.23/2024 ALONG WITH DOCUMENT LIST DATED 06.06.2024 FILED BEFORE THE COMMERCIAL COURT, MANJERI

Exhibit P2 A TRUE COPY OF THE APPLICATION FILED AS IA NO.2/2024 IN C.S. NO.23/2024 ON THE FILE OF THE COMMERCIAL COURT, MANJERI ALONG WITH ATTACHMENT SCHEDULE DATED 06-06-2024

Exhibit P3 A TRUE COPY OF THE OBJECTION FILED BY DEFENDANTS 1&2 TO IA NO.2/2024 IN C.S. NO.23/2024 ON THE FILE OF THE COMMERCIAL COURT, MANJERI

Exhibit P4 A TRUE COPY OF THE DOCUMENT LIST SUBMITTED BY THE PETITIONER/PLAINTIFF IN CS NO.23/2024 DATED 04.07.2024 ON THE FILE OF THE COMMERCIAL COURT, MANJERI

Exhibit P5 A TRUE COPY OF THE ORDER DATED 12.07.2024 IN IA NO.2/2024 IN C.S. NO.23/2024 ON THE FILE OF THE COMMERCIAL COURT, MANJERI