Dhanlaxmi Bank Ltd vs M/S. Midas Life Care
2024 Latest Caselaw 27140 Ker

Kerala High Court

Dhanlaxmi Bank Ltd vs M/S. Midas Life Care on 10 September, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

                                            2024:KER:68814




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

TUESDAY, THE 10TH DAY OF SEPTEMBER 2024/19TH BHADRA, 1946

                    RP NO. 317 OF 2024

        AGAINST THE JUDGMENT IN WP(C) NO.28268 OF 2023 OF

                   HIGH COURT OF KERALA

REVIEW PETITIONER/1ST RESPONDENT:

          DHANLAXMI BANK LTD
          ERNAKULAM REGION,
          DHANALAKSHMI BUILDINGS FIRST FLOOR,
          NEAR A.R. CAMP OFFICE MARINE DRIVE,
          ERNAKULAM REPRESENTED BY ITS CHIEF MANAGER &
          AUTHORISED OFFICER, PIN - 682031


          BY ADV P.VIJAYARAGHAVAN


RESPONDENTS:

    1     M/S. MIDAS LIFE CARE
          TC 1/2032 (3), KUMARAPURAM,
          MEDICAL COLLEGE.P.O.
          THIRUVANANTHAPURAM - 695011
          REPRESENTED BY ITS MANAGING PARTNER
          MR. DEEPU MATHEW, RESIDING AT 60/1099,
          KACHAPILLY HOUSE, CENTENARY ROAD,
          CRRA-6, KALOOR, ERNAKULAM, PIN - 682017
                                            2024:KER:68814
RP No.317/2024 in W.P(C) No.28268/2023

                            2

    2    MR.K.K. MATHEW
         PARTNER, M/S. MIDAS LIFE CARE
         RESIDING AT 60/1099, KACHAPILLY HOUSE
         CENTENARY ROAD, CRRA-6, KALOOR,
         ERNAKULAM, PIN - 682017

    3    MR.DEEPU MATHEW
         S/O. K.K. MATHEW, RESIDING AT 60/1099,
         KACHAPILLY HOUSE, CENTENARY ROAD, CRRA-6,
         KALOOR, ERNAKULAM, PIN - 682017

    4    MRS.ANNIE MATHEW
         W/O. K.K. MATHEW, RESIDING AT 60/1099,
         KACHAPILLY HOUSE, CENTENARY ROAD, CRRA-6,
         KALOOR, ERNAKULAM, PIN - 682017

    5    MRS. SREEJA.K.R.
         W/O. DEEPU MATHEW, RESIDING AT 60/1099,
         KACHAPILLY HOUSE, CENTENARY ROAD, CRRA-6
         KALOOR, ERNAKULAM, PIN - 682017

    6    DEBTS RECOVERY APPELLATE TRIBUNAL
         CHENNAI 7TH FLOOR, SASTRI BHAVAN
         ADDITIONAL OFFICE BUILDING HADDOWS ROAD
         NUNGAMBAKKAM, CHENNAI, PIN - 600006


         BY ADVS.
         K.V.RAJESWARI
         P.MURALEEDHARAN (IRIMPANAM)(K/552/2006)


     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                   2024:KER:68814
RP No.317/2024 in W.P(C) No.28268/2023

                                3


                            ORDER

Dated this the 10th day of September, 2024

The Review Petition has been filed seeking a

clarification with respect to the judgment dated 25.10.2023 in

W.P.(C) No.28268/2023.

2. It is an admitted position that due to passage

of time such clarifications are not required at this stage.

The Review Petition is therefore closed.

Sd/-

N.NAGARESH JUDGE spk 2024:KER:68814 RP No.317/2024 in W.P(C) No.28268/2023

PETITIONER ANNEXURES

Annexure I TRUE COPY OF THE JUDGMENT DATED 08-08- 2023 IN W.P.(C) NO.26009/2023