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Ajesh vs Sreenarayana Dharama Paripalana ...
2024 Latest Caselaw 27136 Ker

Citation : 2024 Latest Caselaw 27136 Ker
Judgement Date : 6 September, 2024

Kerala High Court

Ajesh vs Sreenarayana Dharama Paripalana ... on 6 September, 2024

OP(C) No.299/2020                                1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
                Friday, the 6th day of September 2024 / 15th Bhadra, 1946
                                  OP(C) NO. 299 OF 2020

          EP 173/2018 IN OS 817/2015 OF MUNSIFF COURT, KODUNGALLUR, THRISSUR

   PETITIONERS/ 1ST AND 3RD JUDGMENT DEBTORS/ 1ST AND 3RD DEFENDANTS:

       1. AJESH, AGED 42 YEARS, S/O. ASHOKAN, THITHARA HOUSE, ERIYAD,
          MADAVANA, KODUNGALLUR THALUK, THRISSUR DISTRICT.

         AND ANOTHER

   RESPONDENTS/DECREE HOLDER & 4TH JUDGMENT DEBTOR/PLAINTIFF & 4TH DEFENDANT:

       1. SREENARAYANA DHARAMA PARIPALANA YUVAJAN SAMITHY, RREG. 92/78,
          KOTTIKKAL, AZHICODE VILLAGE, KODUNGALLUR, THRISSUR DISTRICT,
          REPRESENTED BY ITS SECRETARY PREMACHANDRAN, AGED 65 YEARS, S/O.
          NARAYANAN, KOTTIKKAL, AZHIKODE, KODUNGALLUR, THRISUR DISTRICT,
          PIN-680664.

           AND ANOTHER


        Op (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP 173/2018 in O.S 817/2015 of the Munsiff
   Court, Kodungallur, pending disposal of this original petition (civil) in
   the interest of justice.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this Court's order dated
   01/08/2024 and upon hearing the arguments of M/S. K.S. RAJESH & M. SHAJU
   PURUSHOTHAMAN, Advocates for the petitioners, the court passed the
   following:

                                            ORDER

Interim order is extended by one month.

Post on 04/10/2024.

Sd/-M.A.ABDUL HAKHIM, JUDGE

06-09-2024 /True Copy/ Assistant Registrar

 
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