Johnson @ Karate Johny vs State Of Kerala
2024 Latest Caselaw 27129 Ker

Kerala High Court

Johnson @ Karate Johny vs State Of Kerala on 6 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

  CRL.MC. NO.2253 OF 2018
                               1




                                            2024:KER:68040



        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                  CRL.MC NO. 2253 OF 2018

   AGAINST THE ORDER/JUDGMENT DATED IN MC NO.204 OF

        2017 OF SUB DIVISIONAL MAGISTRATE COURT,

                     THIRUVANANTHAPURAM




  PETITIONER/COUNTER PETITIONER:

           JOHNSON @ KARATE JOHNY
           S/O. GEORGE, PANDARAVILA VEETTIL,
           ERIKALUVILA, POOVAR DESAM,
           THIRUVANANTHAPURAM DISTRICT.


           BY ADVS.
           SRI.C.RAJENDRAN
           SRI.B.K.GOPALAKRISHNAN




  RESPONDENT/STATE/DEFACTO COMPLAINANT:

           STATE OF KERALA
           REPRESENTED BY THE PUBLIC PROSECUTOR
           HIGH COURT OF KERALA.
 CRL.MC. NO.2253 OF 2018
                           2




                                    2024:KER:68040



BY ADV.:

           SRI.RENJITH.T.R, SR.PP

      THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY
HEARD ON 06.09.2024, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 CRL.MC. NO.2253 OF 2018
                            3




                                      2024:KER:68040




                P.V.KUNHIKRISHNAN, J.
             ------------------------------------
              Crl.M.C. No. 2253 of 2018
            --------------------------------------
      Dated this the 06th day of September, 2024



                      ORDER

When this Criminal Miscellaneous Case came

up for consideration, the learned counsel appearing

for the petitioner submitted that the prayers in this

Crl.MC have become infructuous.

Therefore, this Criminal Miscellaneous Case is

dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE nvj