Citation : 2024 Latest Caselaw 27128 Ker
Judgement Date : 6 September, 2024
Mat.Appeal No.533/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS.JUSTICE SOPHY THOMAS
Friday, the 6th day of September 2024 / 15th Bhadra, 1946
MAT.APPEAL NO. 533 OF 2024
OP 703/2016 OF FAMILY COURT, TIRUR.
APPELLANT(S) / RESPONDENT:
FAKRU JAMAL, AGED 37 YEARS, S/O.ABDU HAJI, KOLOMKADAVATH PARI HOUSE,
OTHUKKUNGAL, MATTATHOOR POST, MALAPPURAM DISTRICT, PIN-680694.
BY ADVS. M/S.DEEPA NARAYANAN, K.SUJAI SATHIAN, PREETHI. P.V., MARY LIYA
SABU AND AISWARYA S.ASHOKAN
RESPONDENT(S) / PETITIONERS:
1. THASLEENA, AGED 28 YEARS, D/O.ABOOBACKER, AREEKKAD CHOLATHODUVIL
HOUSE, THOTTASSERIYARA COLONEY ROAD, KANNAMANGALAM WEST POST,
MALAPPURAM (VENGARA POLICE STATION LIMIT), PIN-676304.
2. AFHIDA FOUS, (MINOR), AGED 9 YEARS, D/O.FAKRU JAMAL, MINOR
PETITIONER REPRESENTED BY MOTHER 1ST PETITIONER, BOTH ARE RESIDING
AT AREEKKAD CHOLATHODUVIL HOUSE, THOTTASSERIYARA COLONEY ROAD,
KANNAMANGALAM WEST POST (VENGARA POLICE STATION LIMIT), PIN-676304.
BY ADV. K. RAKESH
This Matrimonial Appeal having come up for Orders on 06.09.2024, the
Court on the same day passed the following:
ORDER
Both sides seek an opportunity to settle the issues between them through mediation. They offer that they be present before this Court on 11/09/2024 at 10.15 A.M.
Post on 11/09/2024 along with Mat.Appeal No.530/2024.
Incorporate judgment in RP(FC)No.43/2024.
Sd/- DEVAN RAMACHANDRAN JUDGE
Sd/- SOPHY THOMAS JUDGE
06-09-2024 /True Copy/ Assistant Registrar
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