George C vs Commissioner Of Police
2024 Latest Caselaw 27120 Ker

Kerala High Court

George C vs Commissioner Of Police on 6 September, 2024

                                                 2024:KER:68107

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

           THE HONOURABLE MR.JUSTICE BASANT BALAJI

  FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                   WP(C) NO. 24991 OF 2021


PETITIONER/S:

          GEORGE C.,
          AGED 78 YEARS
          S/O. CHACKO, KALAPPILA HOUSE, EPV 938,
          PATHANAPURAM TALUK, EDAMULACKAL VILLAGE,
          EDAMULACKAL P.O., KOLLAM-691306.



          BY ADVS.
          C.DHEERAJ RAJAN
          ANAND KALYANAKRISHNAN



RESPONDENT/S:

    1     COMMISSIONER OF POLICE,
          KOLLAM, POLICE COMMISSIONER OFFICER, KOLLAM CITY,
          MUNDAKKAL, KOLLAM-691001.

    2     THE DEPUTY SUPERINTENDENT OF POLICE,
          DY.SP OFFICE, CHEMMANTHOOR, PUNALUR,
          KOLLAM-691305.

    3     CIRCLE INSPECTOR OF POLICE,
          ANCHAL POLICE STATION, MARKET JUNCTION, OPPOSITE
          ANCHAL PRIVATE BUS STAND, ANCHAL,
          KOLLAM DISTRICT-691306.
                                                   2024:KER:68107
WP(C) NO. 24991 OF 2021

                                -2-



    4       THOMAS KOSHY,
            AGED NOT KNOWN
            S/O. KOSHY, KALAPPILA HOUSE, EDAMULACKAL VILLAGE,
            PATHANAPURAM TALUK, EDAMULACKAL P.O., KOLLAM-
            691306.

    5       KOCHUMMAN KOSHY,
            AGED NOT KNOWN
            S/O. KOSHY, KALAPPILA HOUSE, EDAMULACKAL VILLAGE,
            PATHANAPURAM TALUK, EDAMULACKAL P.O.,
            KOLLAM-691306.

    6       ITTICHERIYA KOSHY,
            AGED NOT KNOWN
            S/O. KOSHY, KALAPPILA HOUSE, EDAMULACKAL VILLAGE,
            PATHANAPURAM TALUK, EDAMULACKAL P.O.,
            KOLLAM-691306.



            BY ADVS.
            PAULY MATHEW MURICKEN
            ASHA JOSE



OTHER PRESENT:

            SR GP SRI. BIMAL K. NATH


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 06.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                      2024:KER:68107
WP(C) NO. 24991 OF 2021

                               -3-




                            JUDGMENT

(Dated this the 6th day of September 2024)

The counsel for the petitioner submits that the writ

petition is not pressed.

Recording the above submission, the writ petition is

dismissed as not pressed.

Sd/-

BASANT BALAJI JUDGE

JS