Lali.M.S vs Thankam Paul
2024 Latest Caselaw 27114 Ker

Kerala High Court

Lali.M.S vs Thankam Paul on 6 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                          2024:KER:68221


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

        FRIDAY, THE 6TH DAY OF SEPTEMBER 2024/15TH BHADRA, 1946

                       CON.CASE(C) NO. 1344 OF 2010

        AGAINST THE JUDGMENT DATED 23.10.2009 IN WPC NO.5895 OF 2009 OF

                          HIGH COURT OF KERALA


PETITIONER/PETITIONER IN W.P.C:

            LALI.M.S
            U.P.S.A
            SREE KRISHNA HIGHER SECONDARY SCHOOL,
            GURUVAYOOR - 680 101.

            BY ADVS.
                 SRI.M.A.THOMAS KUTTY
                 SMT.ASHA CHERIAN




RESPONDENT/3RD RESPONDENT IN W.P.C:

            THANKAM PAUL
            AGED ABOUT 55 YEARS
            D/O. K.C.PAUL,
            DISTRICT EDUCATIONAL OFFICER,
            CHAVAKKAD - 680 506.

            BY ADV. SUNIL V.K - SR. GP


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 06.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWIN G:
 Con.Case (C) No.1344 of 2010    : 2 :

                                                2024:KER:68221



                               JUDGMENT

This contempt of court case is of the year 2010. By

efflux of time, nothing survives to be considered in this

contempt of court case and accordingly, it is closed with

liberty to the petitioner to move for re-hearing, if

required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

2024:KER:68221

APPENDIX

PETITIONER'S EXHIBITS:-

ANNEXURE AI TRUE COPY OF THE JUDGMENT DATED 23.10.2009 IN W.P.(C) NO. 5895/2009.

RESPONDENTS EXHIBITS: NIL.