Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Beema Ismailkunju vs Kerala State Financial Enterprises Ltd
2024 Latest Caselaw 27110 Ker

Citation : 2024 Latest Caselaw 27110 Ker
Judgement Date : 6 September, 2024

Kerala High Court

Beema Ismailkunju vs Kerala State Financial Enterprises Ltd on 6 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1197/2024                               1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
             Friday, the 6th day of September 2024 / 15th Bhadra, 1946
                                WA NO. 1197 OF 2024
       AGAINST JUDGMENT DATED 30.07.2024 IN WP(C) 27257/2024 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          BEEMA ISMAILKUNJU, AGED 77 YEARS, D/O LATE ISMAILKUNJU, ILLAHI
          BAITH, ZILLA COURT WARD, THATHAMPALLY P.O., ALAPPUZHA,, PIN - 688013

    BY ADVS.M/S. K.S.HARIHARAPUTHRAN, K.M.FATHIMA & PINKU MARIAM JOSE

   RESPONDENT(S)/RESPONDENTS:

      1. KERALA STATE FINANCIAL ENTERPRISES LTD, KSFE HEAD OFFICE, BHADRATHA,
         MUSEUM ROAD, THRISSUR, REP. BY ITS MANAGING DIRECTOR, PIN - 680001

    AND 2 OTHERS.

    ADV.SRI.P.C.ANIL KUMAR FOR R1 & R2

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to issue an order staying the operation and implementation of Ext P3
   notice, till the disposal of the above Writ Appeal.
        This Writ Appeal again coming on for orders on 06/09/2024 upon
   perusing the appeal memorandum, and this Court's order dated 13/08/2024,
   the court on the same day passed the following:
                                      ORDER

Status quo order will continue on condition that the appellant shall deposit an amount of Rs.5,00,000/-(Rupees Five lakhs only) within one month from today.

Post on 14/10/2024.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

06-09-2024 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter