K.V.V.E.S Valappu Unit vs D.J.Jolly
2024 Latest Caselaw 27107 Ker

Kerala High Court

K.V.V.E.S Valappu Unit vs D.J.Jolly on 6 September, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

OP(C) No.1510/2023                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                         PRESENT


                      THE HONOURABLE DR.JUSTICE KAUSER EDAPPAGATH



                Friday, the 6th day of September 2024 / 15th Bhadra, 1946


                                 OP(C) NO. 1510 OF 2023


       IA 04/2022 IN OS 246/2022 OF PRINCIPAL MUNSIFF COURT, KOCHI, ERNAKULAM

   PETITIONERS/ DEFENDANT NO. 1 AND 2:

      1. K.V.V.E.S VALAPPU UNIT, KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI,
         VYAPARA BHAVAN, OCHAMTHURUTH.PO, VYPPIN, ELAMKUNNAPUZHA VILLAGE,
         KOCHI TALUK, ERNAKULAM. REPRESENTED BY ITS PRESIDENT, PIN - 682508
      2. K.P.SANILKUMAR, AGED 61 YEARS, S/O.PAVITHRAN, KOZHIKKAPARAMBIL
         HOUSE, OCHAMTHURUTH.PO, ELAMKUNNAPUZHA VILLAGE, KOCHI TALUK,
         ERNAKULAM, PIN - 682508

          BY ADVS. M/S S.SUNIL KUMAR (PALAKKAD), T.X.SHAM JOSEPH, LEKSHMI
    S.SEKHER, K.J.SUNIL & N.P.RUKSANA

   RESPONDENTS/ PLAINTIFF AND DEFENDANT NO. 3:

      1. D.J.JOLLY, AGED 58 YEARS, S/O.D.V.JOSEPH, DEVASSAIAN PARAMBIL HOUSE,
         SCHOOLMUTTAM, OCHAMTHURUTH.PO, VYPPIN, ELAMKUNNAPUZHA VILLAGE, KOCHI
         TALUK, ERNAKULAM, PIN - 682 508.
      2. K.B.MOHANAN, AGED 67 YEARS, S/O.BALAKRISHNAN, ANUGRAHA, KESHAVADEV
         ROAD, KEDAMANGALAM, PARAVUR VILLAGE, NORTH PARAVUR TALUK, ERNAKULAM,
         PIN - 683 513.

            BY ADVS.M/S.SHOBY K.FRANCIS AND AGI SHOBY FOR R1


        This OP(C)having come up for orders on 06.09.2024, upon perusing the
   letter dated 05.08.2024 of the Principal Munsiff Court, Kochi and this
   court's judgment dated 11.06.2024 in the OP(C), the court on the same day
   passed the following;

                                        O R D E R

Read letter dated 05.08.2024 of the learned Principal Munsiff, Kochi. Extension sought for to dispose of IA No.4/2022 in OS No.246/2022 is granted for one month from today.

Sd/- DR.KAUSER EDAPPAGATH, JUDGE

06-09-2024 /True Copy/ Assistant Registrar