Kerala High Court
Gopinathan Pillai vs Devadas on 6 September, 2024
Author: T.R. Ravi
Bench: T.R.Ravi
2024:KER:67787
CON.CASE(C).NOS.1048 & 1353 OF 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
CON.CASE(C) NO. 1048 OF 2024
AGAINST THE JUDGMENT DATED 19.12.2023 IN WP(C) NO.26469
OF 2020 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 GOPINATHAN PILLAI
AGED 86 YEARS
S/O. GOPALA PILLAI, PRESIDENT, DOCUMENT WRITERS AND
SCRIBES ASSOCIATION, CHAVARA UNIT NO. 96/77,
KOLLAM, PIN - 691583
2 JEROM NETTO
AGED 53 YEARS
S/O. JAMES NETTO, (SIVAPRASADHAN PILLAI, FORMER
SECRETARY), DOCUMENT WRITERS AND SCRIBES
ASSOCIATION, CHAVARA UNIT NO. 96/77, KOLLAM., PIN -
691583
BY ADVS.
P.R.VENKATESH
ASHA P.KURIAKOSE
REJITHA RAJAN
LAKSHMI MEENAKSHI P.R.
RESPONDENTS/RESPONDENTS 2 AND 3:
1 DEVADAS
DATE OF BIRTH AND FATHER'S NAME NOT KNOWN, DISTRICT
COLLECTOR, COLLECTORATE, KOLLAM., PIN - 691013
2024:KER:67787
CON.CASE(C).NOS.1048 & 1353 OF 2024
2
2 K.G. MOHAN
DATE OF BIRTH AND FATHER'S NAME NOT KNOWN,
TAHSILDAR, KARUNAGAPALLY, TALUK OFFICE,
KARUNAGAPPALLY P.O., KOLLAM DISTRICT., PIN - 690518
SRI. JAFAR KHAN. SR. GP.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.09.2024, ALONG WITH Con.Case(C).1353/2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:67787
CON.CASE(C).NOS.1048 & 1353 OF 2024
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
CON.CASE(C) NO. 1353 OF 2024
AGAINST THE JUDGMENT DATED 19.12.2023 IN WP(C) NO.24857
OF 2022 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:
1 GOPINATHAN PILLAI
AGED 86 YEARS
S/O. GOPALA PILLAI, PRESIDENT, DOCUMENT WRITERS AND
SCRIBES ASSOCIATION, CHAVARA UNIT NO. 96/77,
KOLLAM, PIN - 691583
2 SIVAPRASADAN PILLAI
AGED 53 YEARS
FORMER SECRETARY(CURRENT SECRETARY IS JEROM NETTO),
DOCUMENT WRITERS AND SCRIBES ASSOCIATION, CHAVARA
UNIT NO. 96/77, KOLLAM., PIN - 691583
BY ADVS.
P.R.VENKATESH
ASHA P.KURIAKOSE
REJITHA RAJAN
LAKSHMI MEENAKSHI P.R.
RESPONDENTS/RESPONDENTS 2, 3 AND 6:
1 DEVIDAS
DATE OF BIRTH AND FATHER'S NAME NOT KNOWN, DISTRICT
COLLECTOR, COLLECTORATE, KOLLAM., PIN - 691013
2024:KER:67787
CON.CASE(C).NOS.1048 & 1353 OF 2024
4
2 K.G. MOHAN
DATE OF BIRTH AND FATHER'S NAME NOT KNOWN,
TAHSILDAR, KARUNAGAPALLY, TALUK OFFICE,
KARUNAGAPPALLY P.O., KOLLAM DISTRICT., PIN - 690518
3 THULASIDHARAN PILLAI
DATE OF BIRTH AND FATHER'S NAME NOT KNOWN, SPECIAL
TAHSILDAR (CALA), NHAI, UNIT NO.III, YMCA, KOLLAM.,
PIN - 691001
SRI. JAFAR KHAN. SR. GP.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.09.2024, ALONG WITH Con.Case(C).1048/2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:67787
CON.CASE(C).NOS.1048 & 1353 OF 2024
5
T.R. RAVI, J.
--------------------------------------------
Con.Case(C).No.1048 of 2024
in
W.P(C).No.26469 of 2020
and
Con.Case(C).No.1353 of 2024
in
W.P(C).No.24857 of 2022
--------------------------------------------
Dated this the 6th day of September, 2024
JUDGMENT
In view of the orders passed in R.P.Nos.819 and 850
of 2024, these contempt cases are closed without prejudice to
the contentions of the petitioners.
Sd/-
T.R.RAVI
JUDGE
LEK
2024:KER:67787
CON.CASE(C).NOS.1048 & 1353 OF 2024
APPENDIX OF CON.CASE(C) 1353/2024
PETITIONER ANNEXURES
Annexure 1 TRUE COPY OF THE RR NOTICE DATED
22.3.2024 FOR RS. 22,11,777/- ISSUED BY
THE TAHSILDAR, KARUNAGAPPALLY
