Kerala High Court
Suresh Babu.R. @ George vs Stephy Jose @ Aliya on 6 September, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
OP (FC) No.561/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
Friday, the 6th day of September 2024 / 15th Bhadra, 1946
OP (FC) NO. 561 OF 2024(R)
ORDER DATED 11/07/2024 IN IA 37/2024 IN GOP 57/2019 OF FAMILY COURT,
IRINJALAKUDA
PETITIONER/PETITIONER IN I.A. NO. 37 OF 2024/PETITIONER IN G.O.P. NO. 57/2019:
SURESH BABU.R. @ GEORGE, AGED 43 YEARS,
S/O. VATHAKKODATHU.JOSEPH, VATHAKKODATHU HOUSE,
PUTHUPPALLY VILLAGE, PUTHUPPALLY P.O., KOTTAYAM TALUK,
KOTTAYAM DISTRICT 686011, NOW RESIDING AT KANAKAPARAMBIL (H),
KARUKULANKARA, PORATHISSERY.P.O., IRINJALAKUDA,
THRISSUR, PIN - 680 125.
RESPONDENT/RESPONDENT IN I.A. NO. 37 OF 2024/RESPONDENT IN G.O.P. NO. 57/2019:
STEPHY JOSE @ ALIYA, AGED 30 YEARS, D/O JOSE @
CHIRAKKAKKARAN VEETTIL JOSE, CHIRAKKAKKARAN HOUSE,
MADAIKONAM VILLAGE, MADAIKONAM P.O., MAPPRANAM,
IRINJALAKUDA, EAST COMPARA, THRISSUR DISTRICT,
PIN - 680 121.
OP (Family Court) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (FC) the High Court be
pleased to issue direction to the Hon'ble Family Court, Irinjalakuda to
dispose all the pending IA's in G.O.P. 57/2019 including Exhibit-P5,
Exhibit-P8 and Exhibit-P10 along with Exhibit-P11 prior to the trial in
the case, till the disposal of the Original Petition (F.C).
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP (FC) and upon hearing the arguments
of M/S. V.P.MOHAMMED NIYAZ, M.P.MUHAMMAD FAZIL, AUGNES LOVELY FRANCIS &
SHEREEF J, Advocates for the petitioner, the court passed the following:
P.T.O.
DEVAN RAMACHANDRAN &
SOPHY THOMAS, JJ.
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OP(FC) No.561 of 2024
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Dated this the 6th day of September, 2024
O R D E R
Devan Ramachandran, J.
The petitioner will take out notice before admission to the
respondent by special messenger.
List the matter on 12.09.2024. We hope by then the evidence
will be over and the matter will be taken for judgment.
Sd/-
DEVANRAMACHANDRAN
JUDGE
Sd/-
SOPHYTHOMAS
JUDGE
DSV/-
06-09-2024 /True Copy/ Assistant Registrar
APPENDIX OF OP (FC) 561/2024
Exhibit P5 TRUE COPY OF THE I.A. NO.12/2022 IN GOP NO.57/2019
DATED 12.12.2022 ON THE FILE OF FAMILY COURT,
IRINJALAKUDA.
Exhibit P8 TRUE COPY OF THE I.A. NO.23/2023 IN GOP 57/2019 DATED
13.12.2023 ON THE FILE OF FAMILY COURT, IRINJALAKUDA.
Exhibit P10 TRUE COPY OF THE I.A. NO.24/2023 IN GOP 57/2019 DATED
13.12.2023 ON THE FILE OF FAMILY COURT, IRINJALAKUDA.
Exhibit P11 TRUE COPY OF THE I.A. NO.37/2024 IN GOP NO.57/2019
DATED 4.6.2024 ON THE FILE OF FAMILY COURT,
IRINJALAKUDA.
06-09-2024 /True Copy/ Assistant Registrar
