Sreedevi vs Asst.Excise Commissioer
2024 Latest Caselaw 27067 Ker

Kerala High Court

Sreedevi vs Asst.Excise Commissioer on 6 September, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

                                                    2024:KER:67906
AS NO. 27 OF 1999
                                  1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE T.R.RAVI
   FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
                          AS NO. 27 OF 1999
        AGAINST THE JUDGMENT AND DECREE DATED 31.01.1987 IN OS
          NO.39 OF 1985 OF PRINCIPAL SUB COURT, KOCHI

APPELLANTS/PLAINTIFFS:

    1     SREEDEVI
          AGED 28, AZHEEKAL,
          KADAVIL, ELAMKUNNAPUZHA

    2     SAJITHLAL,
          AGED 11 YEARS, AZHEEKAL,
          KADAVIL, ELAMKUNNAPUZHA

    3     SANDHYA,
          AGED 4 1/2 YEARS, AZHEEKAL,
          KADAVIL, ELAMKUNNAPUZHA


          BY ADVS.
          SRI.V.V.THOMAS


RESPONDENTS/DEFENDANTS:

    1     ASST.EXCISE COMMISSIOER,
          ERNAKULAM

    2     M.P.AUGUSTINE,
          S/O.PAILY,
          MENACHERRY HOUSE, NARAKKAL.

    3     M.K.THAMPAN,
          MAILAMATTATHIL VEEDU,
          THIRUVAMKULAM

    4     E.K.SIKHIDAS,
          S/O.KRISHNAN, EREZHATHU VEEDU,
          PACHALAM, KANAYANNOOR TALUK.
                                                          2024:KER:67906
AS NO. 27 OF 1999
                                  2

    5       K.K.VIJAYAN,
            S/O.KUMARAN, KAITHAVALAPPIL,
            NAYARAMBALAM, COCHIN TALUK

    6       C.M.MANGALAKUMAR ALIAS MANGALAN,
            S/O.MADHAVAN,
            CHIRAYATHUVEETTIL,
            MOOLAMKUZHI, RAMESWARAM VILLAGE.

    7       SUKUMARAN,
            S/O.NARAYANAN,
            KADANKUDY VEETTIL, NAYARAMBALAM

    8       SASIDHARAN, S/O.RAGHAVAN,
            ODAMBALLIVEETTIL,
            CHULLICKAL, RAMESWARAM VILLAGE.

    9       K.B.SASI,
            S/O.BHASKARAN, KATTTATHUVEETTIL,
            NAYARAMBALAM

    10      RAMAVARMA THIRUMULPAD
            S/O.NEELAKANTAYYAN,
            VADAKKE KOTTAVATHUKKAL,
            TRIPPUNITHURA VILLAGE

    11      E.K.CHANDRASENAN,
            S/O.KRISHNAN
            EREZHATHUVEETTIL, PANAMBILLI NAGAR,
            XXVIII/944, ERNAKULAM

    12      THE GOVT. OF KERALA,
            REPRESENTED BY THE CHIEF SECRETARY,
            GOVT. SECRETARIAT, TRIVANDRUM.

            BY ADVS.
            SRI.N.K.MOHANLAL, FOR R5
            SMT.VANAJA MADHAVAN, FOR R3, R4 & R6
            SRI.T.I.DANIEL, FOR R9
            SRI.N.N.SUGUNAPALAN SR., FOR R8 & R11



     THIS    APPEAL   SUITS   HAVING   COME   UP   FOR   ADMISSION   ON
06.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                       2024:KER:67906
AS NO. 27 OF 1999
                                 3



                           T.R. RAVI, J.
            --------------------------------------------
                        A. S. No.27 of 1999
             --------------------------------------------
            Dated this the 6th day of September, 2024

                           JUDGMENT

When the case is taken up today, there is no appearance

for the parties. The appeal is dismissed for non-prosecution.

Sd/-

T.R. RAVI JUDGE

Pn