A.M.Manaf vs Deputy Tahsildar Rr
2024 Latest Caselaw 27003 Ker

Kerala High Court

A.M.Manaf vs Deputy Tahsildar Rr on 6 September, 2024

Author: P Gopinath

Bench: P Gopinath

                                                          2024:KER:67870
W.P (C) No.3550/2022              -1-

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

     FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                         WP(C) NO. 3550 OF 2022

PETITIONER/S:

    1     A.M.MANAF,
          AGED 58 YEARS
          SON OF MEERANNAN, MUBARAK MANZIL, VANDIPERIYAR –
          685533, IDUKKI DISTRICT
          IDUKKI, PIN - 685533

    2     ASHRAPH,
          SON OF MEERANNAN, 458/8A, VANDIPERIYAR, KUMALI –
          685509, IDUKKI DISTRTICT
          IDUKKI, PIN - 685509

    3     SIDDIK A.M.,
          SON OF MEERANNAN, MUBARAK MANZIL, VANDIPERIYAR –
          685533, IDUKKI DISTRICT
          IDUKKI, PIN - 685533

    4     ERIKKATTU SAIDUB MOHAMMED BASHEER,
          SON OF SAIDU, VP VII- 603,MUBARAK HARDWARE,
          VANDIPERIYAR – 685533, IDUKKI DISTRICT
          IDUKKI, PIN - 685533


          BY ADVS.
          BINOY VASUDEVAN
          P.MURALEEDHARAN (IRIMPANAM)
          K.V.RAJESWARI
          P.SREEKUMAR (THOTTAKKATTUKARA)
          SREEJITH SREENATH
          RINCY KHADER




RESPONDENT/S:
                                                       2024:KER:67870
W.P (C) No.3550/2022           -2-

    1     DEPUTY TAHSILDAR RR,
          PEERUMEDU TALUK, PEERUMEDU – 685531, IDUKKI
          DISTRICT
          IDUKKI, PIN - 685531

    2     THE VILLAGE OFFICER,
          PEERUMEDU TALUK, PEERUMEDU – 685531, IDUKKI
          DISTRICT
          IDUKKI, PIN - 685531

    3     COMMERCIAL TAX OFFICER,
          PEERUMEDU– 685531, IDUKKI DISTRICT
          IDUKKI, PIN - 685531

    4     COMMERCIAL TAX OFFICER,
          PEERUMEDU – 685531, IDUKKI DISTRICT
          IDUKKI, PIN - 685531

    5     COMMERCIAL TAX OFFICER,
          PEERUMEDU – 685531, IDUKKI DISTRICT
          IDUKKI, PIN - 685531



OTHER PRESENT:

          SMT. THUSHARA JAMES (SR GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                 2024:KER:67870
W.P (C) No.3550/2022                  -3-



                               JUDGMENT

Learned counsel appearing for the petitioners has filed a memo to the

effect that the petitioners have instructed the counsel not to prosecute the

writ petition.

Taking note the above memo filed by the counsel for the petitioners,

this writ petition is dismissed as not pressed.

Sd/-

GOPINATH P. JUDGE

AMG 2024:KER:67870

APPENDIX OF WP(C) 3550/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE DEMAND NOTICE DATED 14.1.2022 ISSUED BY THE 1ST RESPONDENT

Exhibit P2 COPY OF THE DEMAND NOTICE DATED 14.1.2022 ISSUED BY THE 1ST RESPONDENT TO THE 2ND PETITIONER.

Exhibit P3 COPY OF THE DEMAND NOTICE DATED 14.1.2022 ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER

Exhibit P4 COPY OF THE DEMAND NOTICE DATED 14.1.2022 ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER

Exhibit P5 COPY OF THE DEMAND NOTICE DATED 14.1.2022 ISSUED BY THE 1ST RESPONDENT TO THE 4TH PETITIONER

Exhibit P 6 COPY OF THE DEMAND NOTICE DATED 14.1.2022 ISSUED BY THE 1ST RESPONDENT TO THE 3RD PETITIONER