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David K L vs Sri. N S K Umesh Ias
2024 Latest Caselaw 26948 Ker

Citation : 2024 Latest Caselaw 26948 Ker
Judgement Date : 6 September, 2024

Kerala High Court

David K L vs Sri. N S K Umesh Ias on 6 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 1962 OF 2024           1


                                        2024:KER:68174
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                        CON.CASE(C) NO. 1962 OF 2024

      AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14411 OF
2024 OF HIGH COURT OF KERALA
PETITIONER/S:

      1       DAVID K L
              AGED 54 YEARS
              S/O.LASAR,KARIPPERY HOUSE,ABGAMALLY P.O.,
              ANGAMALY, ERNAKULAM DISTRICT., PIN - 683572

      2       SANKARAWARRIER
              AGED 70 YEARS
              S/O SOUDAMINIWARASYAR, NELLIKKAPPILLY HOUSE,
              NAYATHODU P O., ANGAMALLY ,ERNAKULAM DISTRICT.,
              PIN - 683572

      3       JOSE
              AGED 64 YEARS
              S/O. JOSEPH, KACHAPPILLY HOUSE, CHAMPANNOOR SOUTH,
              ANGAMALYSOUTH P O., ERNAKULAM DISTRICT., PIN -
              683573


              BY ADV MEREENA.J.JOSEPH
RESPONDENT/S:
          SRI. N S K UMESH IAS
          AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONERS,DISTRICT COLLECTOR ERNAKULAM, CIVIL
          STATION,KAKKANAD,ERNAKULAM, PIN - 682030

              BY ADV ADVOCATE GENERAL OFFICE KERALA
OTHER PRESENT:
          SRI.SANGEETHARAJ.N.R, GP
     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1962 OF 2024       2


                                           2024:KER:68174

                   P.V.KUNHIKRISHNAN, J
                 --------------------------------------
              Cont. Case (C) No. 1962 of 2024
                                   in
                  W.P.(C.) No. 14411 of 2024
                 --------------------------------------
          Dated this the 6th day of September, 2024



                               JUDGMENT

Both sides submitted that the directions in the

judgment dated 08.04.2024 in W.P.(C.) No.14411 of 2024

are complied with.

Therefore, this contempt case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

2024:KER:68174 APPENDIX OF CON.CASE(C) 1962/2024

PETITIONER ANNEXURES

Annexure-I CERTIFIED COPY OF THE JUDGMENT IN W.P. (C) NO.14411/2024 DATED 08-4-2024

Annexure-II TRUE COPY OF THE ACKNOWLEDGEMENT ISSUED FROM THE OFFICE OF THE RESPONDENT , DATED 12-4-2024

 
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