Sathi Rajan vs Meera. K. Ias
2024 Latest Caselaw 26917 Ker

Kerala High Court

Sathi Rajan vs Meera. K. Ias on 6 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CON.CASE(C) NO. 2215 OF 2024           1


                                                  2024:KER:68190
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                         CON.CASE(C) NO. 2215 OF 2024

      AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.3946 OF
2024 OF HIGH COURT OF KERALA
PETITIONER/S:

      1        SATHI RAJAN
               AGED 83 YEARS
               W/O. SARAVANA RAJAN, 10 D ABAD SILVER APARTMENT,
               ELLAMKULAM, KADAVANTHRA P.O. ERNAKULAM, PIN -
               682020

      2        SUNIL RAJAN
               AGED 58 YEARS
               S/O. SARAVANA RAJAN, 10 D ABAD SILVER APARTMENT,
               ELLAMKULAM, KADAVANTHRA P.O. ERNAKULAM, PIN -
               682020

      3        SUDHEER RAJAN
               AGED 56 YEARS
               S/O. SARAVANA RAJAN, 10 D ABAD SILVER APARTMENT,
               ELLAMKULAM, KADAVANTHRA P.O. ERNAKULAM, PIN -
               682020

      4        SURESH RAJAN
               AGED 53 YEARS
               S/O. SARAVANA RAJAN, 10 D ABAD SILVER APARTMENT,
               ELLAMKULAM, KADAVANTHRA P.O. ERNAKULAM, PIN -
               682020


               BY ADVS.
               FARHANA K.H.
               MUHASIN K.M.


RESPONDENT/S:
    1     MEERA. K. IAS
 CON.CASE(C) NO. 2215 OF 2024        2


                                                     2024:KER:68190
               (AGE AND FATHER'S NAME NOT KNOWN TO THE
               PETITIONER), THE REVENUE DIVISIONAL OFFICER, FORT
               KOCHI REVENUE DIVISIONAL OFFICE, K.B JACOB ROAD,
               FORT KOCHI, ERNAKULAM, PIN - 682001

      2        ABBAS. V. E
               (AGE AND FATHER'S NAME NOT KNOWN TO THE
               PETITIONER), THE DEPUTY COLLECTOR (RR),
               COLLECTORATE, CIVIL STATION, KAKKANAD, ERNAKULAM,
               PIN - 682030

      3        RAMESH
               (AGE AND FATHER'S NAME NOT KNOWN TO THE
               PETITIONER), THE AGRICULTURAL OFFICER, VYTTILA
               KRISHI BHAVAN, 1ST FLOOR, KOCHI CORPORATION VYTTILA
               SHOPPING COMPLEX, MAHAKAVI VALLOPPILLI ROAD,
               ERNAKULAM, PIN - 682019



OTHER PRESENT:

               SRI.RENJITH.T.R, SR.GP


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 2215 OF 2024       3


                                                      2024:KER:68190

                     P.V.KUNHIKRISHNAN, J
                   --------------------------------------
                Cont. Case (C) No. 2215 of 2024
                                     in
                    W.P.(C.) No. 3946 of 2024
                   --------------------------------------
            Dated this the 6th day of September, 2024



                               JUDGMENT

Both sides submitted that the directions in the

judgment dated 02.02.2024 in W.P.(C.) No. 3946 of 2024 are

complied with.

Therefore, this contempt case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

2024:KER:68190 APPENDIX OF CON.CASE(C) 2215/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 3946/2024 DATED 02.02.2024

Annexure A2 TRUE COPY OF THE G.O. (P) NO. 140/2024/RD DATED 27.06.2024, AUTHORIZING THE 2ND RESPONDENT AS COMPETENT AUTHORITY