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R.K.Builders And Developers vs The District Police Chief
2024 Latest Caselaw 26912 Ker

Citation : 2024 Latest Caselaw 26912 Ker
Judgement Date : 6 September, 2024

Kerala High Court

R.K.Builders And Developers vs The District Police Chief on 6 September, 2024

                                                   2024:KER:68153




          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR.JUSTICE BASANT BALAJI

  FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946

                       WP(C) NO. 3918 OF 2021


PETITIONER:

          R.K.BUILDERS AND DEVELOPERS
          ROOM NO.48/9/13,
          2ND FLOOR, CASINO COMPLEX, T B ROAD, THRISSUR,
          THRISSUR DISTRICT, PIN-680001.
          REPRESENTED BY ITS MANAGING PARTNER, K.R.RAKESH,
          AGED 38 YEARS, KURIYAKOOTTIL HOUSE, THRISSUR TALUK,
          PANANCHERY VILLAGE, AND POOVANCHIRA DESOM,
          THRISSUR DISTRICT.



          BY ADV RAJESH CHAKYAT


RESPONDENTS:

    1     THE DISTRICT POLICE CHIEF
          ALAPPUZHA DISTRICT, CCSB ROAD, CIVIL STATION WARD,
          ALAPPUZHA, PIN-688012.

    2     THE CIRCLE INSPECTOR OF POLICE,
          KAREELAKULANGARA POLICE STATION, ALAPPUZHA
          DISTRICT,PIN-690572.
                                                   2024:KER:68153
WP(C) NO. 3918 OF 2021

                              -2-



    3     THE SUB INSPECTOR OF POLICE,
          KAREELAKULANGARA POLICE STATION, ALAPPUZHA
          DISTRICT,PIN-690572.

    4     THE BHARATIYAMAZOOR SANDH(BMS),
          MUTTOM UNITE, MUTTOM.P.O, ALAPPUZHA DISTRICT,
          PIN-690511.REPRESENTED BY ITS SECRETARY.

    5     CENTRE OF INDIAN TRADE UNION(CITU),
          MUTTOM UNITE, MUTTOM.P.O, ALAPPUZHA DISTRICT,
          PIN-690511, REPRESENTED BY ITS SECRETARY.

    6     INDIAN NATIONAL TRADE UNION CONGRESS(INTUC),
          MUTTOM UNITE,MUTTOM.P.O, ALAPPUZHA DISTRICT,
          PIN-690511.
          REPRESENTED BY ITS SECRETARY.

    7     ADDL.R7.
          THE KERALA HEAD LOAD WORKES WELFARE BOARD
          STATE COMMITTEE, HEAD OFFICE, PB NO.2017, S.R.M.
          ROAD, ERNAKULAM, KOCHI, PIN-682018,
          REPRESENTED BY ITS CHAIRMAN.

    8     ADDL.R8.
          THE KERALA HEAD LOAD WORKERS WELFARE BOARD
          ALAPPUZHA DISTRICT COMMITTEE, KIDANGAMPARAMP,
          THATHAMPALLY, ALAPPUZHA DISTRICT, PIN-688013,
          REPRESENTED BY ITS CHAIRMAN.
          (ADDITIONAL R7 AND R8 IMPLEADED AS PER ORDER DATED
          19-02-2021 IN IA 1/2021 IN WP(C) 3918/2021).



          BY ADVS.
          GOVERNMENT PLEADER
          SRI.S.KRISHNA MOORTHY, SC, KHWWB
                                                2024:KER:68153
WP(C) NO. 3918 OF 2021

                              -3-



OTHER PRESENT:

          GP SRI. RIYAL DEVASSY


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 06.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                             2024:KER:68153
WP(C) NO. 3918 OF 2021

                                 -4-



                            JUDGMENT

(Dated this the 6th day of September 2024)

The counsel for the petitioner submits that the writ

petition has become infructuous.

Recording the above submission, writ petition is

dismissed as infructuous.

Sd/-

BASANT BALAJI JUDGE JS

 
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