Sunilkumar.K.G vs The Authorised Officer
2024 Latest Caselaw 26901 Ker

Kerala High Court

Sunilkumar.K.G vs The Authorised Officer on 6 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1199/2024                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
             Friday, the 6th day of September 2024 / 15th Bhadra, 1946
                        IA.NO.1/2024 IN WA NO. 1199 OF 2024
        AGAINST JUDGMENT DATED 10.07.2024 IN WP(C) 8645/2024 OF THIS COURT
   APPLICANTS/APPELLANTS:

      1. SUNILKUMAR.K.G, AGED 56 YEARS, S/O GOPALAN, KARNAMKOTT HOUSE,
         POOKKODU VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR,, PIN -
         680520
      2. PRIYA SUNILKUMAR, AGED 49 YEARS, W/O SUNIL KUMAR.K.G, KARNAMKOTT
         HOUSE,POOKKODU VILLAGE, THOZHIYUR P.O,CHAVAKKAD TALUK, TRISSUR, PIN
         - 680520
      3. DEEPAK.K.G, AGED 50 YEARS, S/O GOPALAN, KARNAMKOTT HOUSE, POOKKODU
         VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR, PIN - 680520
      4. DHANYA, AGED 44 YEARS, W/O DEEPAK.K.G, KARNAMKOTT HOUSE, POOKKODU
         VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR, PIN - 680520
      5. SUDHEEP.K.G, AGED 52 YEARS, S/O GOPALAN, KARNAMKOTT HOUSE, POOKKODU
         VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR, PIN - 680520
      6. REENA, AGED 46 YEARS, W/O SUDHEEP, KARNAMKOTT HOUSE, POOKKODU
         VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR, PIN - 680520
      7. SUSHI SUSHANTI, AGED 20 YEARS, D/O SUNIL KUMAR K.G, KARNAMKOTT
         HOUSE,POOKKODU VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR -
         680520
      8. SULOCHANA KUMARAN, AGED 55 YEARS, W/O KUMARAN.P.V, PANANJIKATTIL
         HOUSE, MANGATTUVILLAGE, KOTTAPPURAM .P.O. THALAPPILLI, TRISSUR -
         680520
      9. KARTHIYAYANI, AGED 85 YEARS, W/O GOPALAN( LATE), KARNAMKOTT
         HOUSE,POOKKODU VILLAGE, THOZHIYUR P.O, CHAVAKKAD TALUK, TRISSUR-
         680520

   RESPONDENTS/RESPONDENTS:

      1. THE AUTHORISED OFFICER, THE KERALA STATE CO-OPERATIVE BANK, THRISSUR
         H O BRANCH, SAHAKARANA SATHABDHI MANDIRAM, THRISSUR - 680022
      2. THE KERALA STATE CO-OPERATIVE BANK, THRISSUR H O BRANCH, SAHAKARANA
         SATHABDHI MANDIRAM, THRISSUR- 680022, REPRESENTED BY ITS MANAGER

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to grant Four more
   weeks time to remit the balance of Rupees of One Crore ,as directed by
   this Honourable Court, in the order dated 14.8.2024 in WA No. 1199 of 2024
   interest of justice.

        This Application coming on for orders on 06/09/2024 upon perusing
   the application and the affidavit filed in support thereof,this court's
   judgment dated 14/08/2024 and upon hearing the arguments of SAIBY JOSE
   KIDANGOOR, ADRISYA S., BENNY ANTONY PAREL, P.M.MOHAMMED SALIH, PRAMITHA
 WA No.1199/2024                               2/2

   AUGUSTINE, Advocates for the applicants, the court on the same day passed
   the following:




                                         ORDER

Time is extended by one week from today.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

06-09-2024 /True Copy/ Assistant Registrar