Kerala High Court
M/S.Terabyte Fibre Communication vs State Of Kerala on 6 September, 2024
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
WP(C) NO. 11420 OF 2023
PETITIONER/S:
1 SOUTHEND ASSOCIATES PVT LTD.,
AGED 59 YEARS
REGISTERED OFFICE 961J, BENZER COMPLEX, PP ROAD, PERUMBAVOOR,
ERNAKULAM-683 052, REPRESENTED BY ITS MANAGING DIRECTOR, PORTIA
EUGINA FERNANDEZ, D/O. EDWARD FERNANDEZ, RESIDING AT
CHERUPUNATHIL, KARSHAKA ROAD, VADUTHALA, ERNAKULAM, PIN -
682023
2 SHAMIN RAGHAVAN,
AGED 45 YEARS
PROPRIETOR, D LIFE NETWORK, KIZHUTHALLI, THAZHE CHOVVA, KANNUR,
S/O K. RAGHAVAN, AGED 45 YEARS, RESIDING AT PUTHANVEEDU,
MUDIYANGA (P.O.), MOKERI, PATHAYAKUNNU, KANNUR – 670 691,
PIN - 670691
3 BINU G,
AGED 47 YEARS
PROPRIETOR, NIVINANET, PARAYAMKATTOOR, PAMPATIL, PERINAD,
KOLLAM 691601. S/O. GOPI, RESIDING AT ARISTOCRAT HOUSE, OLATHANI,
NEYYANTINKARA, THIRUVANANTHAPURAM-695133., PIN - 695133
4 ZULFIKKAR C.M,
AGED 44 YEARS
PROPRIETOR, BHARAT TELECOM, VATTAKKATTUPADY,S/O C. S.MEERAN,
AGED 44 YEARS, RESIDING AT CHIRAPULLY HOUSE, IRINGOLE P.O.,
PERUMBAVOOR. P.O., ERNAKULAM-683542, PIN - 683542
5 T. NANDAKUMAR,
AGED 58 YEARS
PROPRIETOR, G-NET, AYYANTHOLE, OLLUR, S/O. GOVINDAN NAIR, AGED 58
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YEARS, RESIDING AT THEKKINIYEDATH HOUSE, P. O ERAVIMANGALAM,
THRISSUR -680 751, PIN - 680751
6 GINSON GEORGE,
AGED 31 YEARS
PROPRIETOR, FIBRE KERALA, S/O GEORGE P.O., AGED 31 YEARS, RESIDING AT
POOKKOLAYIL HOUSE, VENGOLA P.O., PERUMBAVOOR,
ERNAKULAM–683 556, PIN - 683556
7 ABDUL RAHIMAN,
AGED 40 YEARS
MANAGING PARTNER, EXCLUSIVE NETWORK SOLUTIONS, S/O ISMAIL,
RESIDING AT POOVATHINGAL HOUSE, CHIRAMANANGAD, THRISSUR-680 604,
PIN - 680604
8 HAMZA R.V.,
AGED 64 YEARS
MANAGING PARTNER, TELNET COMMUNICATIONS, S/O KUNJIMON,RESIDING
AT RAYAN MARAKKAR VEETIL, KARUKAMADU, KADAPPURAM P.O.,
THRISSUR–680 514, PIN - 680514
9 MOHANAN M.R.,
AGED 69 YEARS
PROPRIETOR,TRILINK FIBRONET PVT LTD, KURIACHIRA, THRISSUR–
680 006,S/O RAMANKUTTY M.P., RESIDING AT ‘THULASI', ARA 70,
PERUMBULLI LANE, KANIMANGALAM P.O., THRISSUR – 680 027., PIN -
680027
10 JOONKALA J.,
AGED 40 YEARS
PROPRIETOR, FIBIKINK, PATAZHY & THALAVUR, D/O NARENDRANATHAN
NAIR, RESIDING AT KOCHAZHIKATHU PUTHEN VEEDU, NJARACKADU,
THALAVOOR (P.O.), KOLLAM–691 508, PIN - 691508
11 MUHAMMED ASLAM,
AGED 38 YEARS
PROPRIETOR, KMS FIBERNET SOLUTIONS, S/O MUHAMMED SAHIB, RESIDING
AT THASIRA MANZIL, NETHAJI ROAD, PUNALUR (P.O.), KOLLAM - 691305, PIN
- 691305
12 AJI BABU,
AGED 42 YEARS
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PROPRIETOR, FIBNET SOLUTIONS, PATHANAPURAM, S/O ALYKUTTY,
RESIDING AT PALAMOOTTIL KIZHAKKETHIL, ALAKUZHY, KURA P.O.,
KOLLAM-691557., PIN - 691557
13 AJESH V.G.,
AGED 59 YEARS
PROPRIETOR, R COMMUNICATIONS, S/O VIJAYAN UNNITHAN, AGED 59
YEARS,RESIDING AT VIJAYA VILASOM, MURUKKUMON, NILAMEL P.O.,
KOLLAM–691535., PIN - 691535
14 SUBHA S.,
AGED 41 YEARS
PROPRIETOR, V-LINKSUBHA CABLES, DO GOPI, RESIDING AT BSNL STAFF
QUARTERS, NEAR MICROWAVE STATION, KADAPPAKADA, KOLLAM-691 008.,
PIN - 691008
15 ANISH A.,
AGED 37 YEARS
PROPRIETOR,RELAX HI-SPEED INTERNET&TELEVISION, S/O ANIRUDHAN. G,
RESIDING ATANISH BHAVAN, KOMALAM,VADAMON P.O., ANCHAL, KOLLAM
– 691 306., PIN - 691306
16 FEMINA B.L.,
AGED 40 YEARS
PROPRIETOR, GENIUS NETWORKS, PALLIMUKKU, D/O A. BASHEERUDEEN,
RESIDING AT JANNATH, 12, MURI NAGAR- 299, THATTAMALA P.O.,
KOLLAM–691 020., PIN - 691020
17 K.J. DEEPAK,
AGED 46 YEARS
PROPRIETOR, A E HIGH SPEED NETWORK, CHANNAPETTA, S/O S.
JAGANATHAN, RESIDING AT KALEELAZHIKATHU VEEDU, PUNNALA P.O.,
KOLLAM–689 696., PIN - 689696
18 SHAMSUDEEN S.,
AGED 35 YEARS
PROPRIETOR, FIBER COMMUNICATION, KULATHUPUZHA, S/O.SHAJAHAN A.,
RESIDING AT KANJIRAMVILA VEEDU, MATHRA, P.O.PUNALUR, KOLLAM -691
333., PIN - 691333
19 PRAJEESH KUMAR,
AGED 44 YEARS
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PROPRIETOR, NEONET ANCHAL 691 333, S/O SASIDHARAN PILLAI, RESIDING
AT PADINJATTINKARA PUTHEN VEEDU, MANIYAR P.O., PUNALUR, KOLLAM
– 691 333., PIN - 691333
20 RAJESH J.,
AGED 48 YEARS
PROPRIETOR, FIBER NET CREATIONS, S/O JANARDHANA KURUP, RESIDING AT
KARTHIYANI MANDIRAM, KOONAYIL, PARAVUR, KOLLAM–691 301.,
PIN - 691301
21 SAJAN VARGHESE M,
AGED 39 YEARS
PROPRIETOR, S S GLOBAL, CHATHANNOOR,S/O M.M. VARGHESE, RESIDING
AT BETHEL, KILIKOLLOOR, KOLLAM–691 004., PIN - 691004
22 SHAREEF.S,
AGED 31 YEARS
PROPRIETOR, NET SANCHAR LCO, S/O.SIRAJUDEEN, RESIDING AT
PLAVILAZHIKATHU THODIYIL, VENAD NAGAR 63, KILIKOLLUR,
KOLLAM–691 004., PIN - 691004
23 MARRIAMMA JACOB,
AGED 75 YEARS
PROPRIETOR, B-WIFI NETWORKS, ASWATHY JUNCTION,W/O K.C. JACOB,
AGED 75 YEARS,RESIDING AT KANNANKARA PUTHEN VEEDU,
ADICHANALLOOR P.O,KOLLAM – 691 573, PIN - 691573
24 SREEJITH V. NAIR,
AGED 42 YEARS
PROPRIETOR, UNIWORLD CABLE NETWORK, KARAKKAD, S/O
VIJAYAKRISHNAN NAIR, RESIDING AT VIJAYAMANDIRAM, KOTTA P.O.,
KARAKKAD, ALAPPUZHA-689 504., PIN - 689504
25 AJITH ALOYSIUS LOPEZ,
AGED 49 YEARS
PROPRIETOR, TECTONIC SOLUTIONS, MANNAR, S/O ALOYSIUS LOPEZ,
RESIDING AT VADAKKEPARAMBIL, PARUMALA, MANNAR P.O., THIRUVALLA,
PATHANAMTHITTA–689 626., PIN - 689626
26 HAISHAM SHAMSUDEEN,
AGED 27 YEARS
PROPRIETOR, SYSTEMS AND NETWORKS - INTERNET SUPPORT, SERVICES,
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CHITHARA, S/O A. K. SHAMSUDEEN, RESIDING AT FAIZAL MANZIL,
NELLIMOODU, KULATHUPUZHA, KOTTARAKKARA, KOLLAM–691 559.,
PIN - 691559
27 JAYESH S.,
AGED 35 YEARS
PROPRIETOR, MURARI NET,/O. SATHYANESAN PILLAI, RESIDING AT
BUNGLAVIL, PUTHEVEEDU, KARUMANA, MUKHATHALA P.O., KOLLAM-691
577., PIN - 691577
28 VIPIN S. BABU,
AGED 33 YEARS
PROPRIETOR, VMAX NET,S/O SATHEESHBABU S., RESIDING AT OTTIYIL
HOUSE, MAYYANAD P.O.,.KOLLAM– 691 303., PIN - 691303
29 BINU S.,
AGED 38 YEARS
PROPRIETOR, GIGALITE, S/O.SADASIVAN PILLAI, RESIDING AT
THEKKADATHU MELATHIL, KOTTAKKAKOM, PERINADU P.O., KOLLAM
– 691 601., PIN - 691601
30 RAHUL KRISHNAN,
AGED 36 YEARS
PROPRIETOR, ASPIRE TECH SOLUTION AND AKSHAYA CSC,S/O
RADHAKRISHNAN N., RESIDING ATRAHULNIVAS, EDATHITTA, P. O.,
KODUMON, PATHANAMTHITTA, KERALA – 691 555., PIN - 691555
31 SUNIL KUMAR P.M.,
AGED 42 YEARS
PROPRIETOR, PEZHUMKATTIL INFOTECH, S/O.MANI, RESIDING AT
VAYYATTUPUZHA P.O., CHITTAR, ATHANAMTHITTA, KERALA–
689663., PIN - 689663
32 RENJITH G.,
AGED 36 YEARS
PROPRIETOR, TOUCHFAST GPOPN SOLUTIONS, THACHIRETH NETWORKS,
S/O.GANGADHARAN NAIR, RESIDING AT THACHIRATH HOUSE,
KODUMTHARA, PATHANAMTHITTA – 689645., PIN - 689645
33 SHAJAN S.S.,
AGED 39 YEARS
PROPRIETOR S.R COMMUNICATIONS, PUTHOOR,S/O SARAJAN, RESIDING AT
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THALAVOORAZHIKATHU HOUSE, THEVALAPPURAM P.O., KOTTARAKKARA,
KOLLAM – 691507., PIN - 691507
BY ADVS.
H.VISHNUDAS
O.V.RADHAKRISHNAN (SR.)
GEORGE VARGHESE
S.SOORYA GAYATHRY
HARI R.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ELECTRICITY BOARD LTD, REPRESENTED BY ITS SECRETARY,
VYDYUTHI BHAVANAM, PATTOM PALACE POST, THIRUVANANTHAPURAM,
PIN - 695004
3 BOARD OF DIRECTORS,
REPRESENTED BY ITS COMPANY SECRETARY-IN-CHARGE, OFFICE OF THE
KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI BHAVANAM,
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
4 CHIEF ENGINEER, DISTRIBUTION, (SOUTH/CENTRAL/NORTH/ NORTH
MALABAR/IT CR & CAPS),
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI
BHAVANAM, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
5 EXECUTIVE ENGINEER, OFFICE OF THE KERALA STATE ELECTRICITY BOARD
LIMITED, ELECTRICAL DIVISION,
VIDYUTHI BHAVAN, ERNAKULAM, POWER HOUSE ROAD, KOCHI, PIN - 682018
6 EXECUTIVE ENGINEER, ELECTRICAL DIVISION KANNUR,
VAIDHUTHY BHAVANAM, KANNUR, PIN - 670002
7 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, KOLLAM,
POWER HOUSE ROAD, KOLLAM, PIN - 691001
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8 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, PERUMBAVOOR,
VIDYUTHI BHAVANAM, POOPANI ROAD,PERUMBAVOOR, ERNAKULAM, PIN -
683542
9 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, THRISSUR EAST,
KOTTAPURAM, THRISSUR, PIN - 680002
10 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, KUNNAMKULAM,
KANIPPAYYUR P.O., KUNNAMKULAM, THRISSUR, PIN - 680503
11 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, KOTTARAKARA,
KOLLAM, PIN - 691506
12 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, PUNALUR
KOLLAM, PIN - 691333
13 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, CHATHANNOOR,
KOLLAM, PIN - 691572
14 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, KUNDARA,
KOLLAM, PIN - 691501
15 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, CHENGANNUR,
ALAPPUZHA, PIN - 689121
16 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, ADOOR,
PATHANAMTHITTA, PIN - 691523
17 EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION,
PATHANAMTHITTA, PIN - 689645
SRI. B. PREMOD-SC, SRI BINOY DAVIS GP
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 06.09.2024, ALONG WITH
WP(C).35868/2023, 12290/2024 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
WP(C) NO. 35868 OF 2023
PETITIONER/S:
HIGHTECH BROADBAND SERVICES PRIVATE LIMITED,
REGISTERED OFFICE: 383/F,WARD 6, ALAPPATT,
KOTHAKULAM,VALAPPAD.P.O., TRISSUR 680 567, REPRESENTED BY ITS
DIRECTOR, SIRAJUDHEEN.P.S., S/O.THE LATE SIDHIQUE, AGED 41 YEARS,
RESIDING AT PUTHIYAVEETIL HOUSE, CHAMAKALA, CHENTHRAPINNI,
THRISSUR, PIN - 680687
BY ADVS.
H.VISHNUDAS
O.V.RADHAKRISHNAN (SR.)
GEORGE VARGHESE
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695013
2 KERALA STATE ELECTRICITY BOARD LTD.,
REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVANAM, PATTOM PALACE
POST, THIRUVANANTHAPURAM, PIN - 695004
3 BOARD OF DIRECTORS,
REPRESENTED BY ITS COMPANY SECRETARY-IN-CHARGE, OFFICE OF THE
KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI BHAVANAM,
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
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4 CHIEF ENGINEER, DISTRIBUTION, (SOUTH/CENTRAL/NORTH/ NORTH
MALABAR/IT CR & CAPS),
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI
BHAVANAM, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
5 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION, KODUNGALLUR, CHAPPARA, PULLUT P.O., THRISSUR, PIN - 680663
6 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION, IRINJALAKUDA, IRINJALAKUDA P.O., THRISSUR, PIN - 680121
SRI. B. PREMOD-SC, SRI BINOY DAVIS GP
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 06.09.2024, ALONG WITH
WP(C).11420/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
10
2024:KER:67955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
WP(C) NO. 12290 OF 2024
PETITIONER/S:
1 M/S.TERABYTE FIBRE COMMUNICATION, PROPRIETOR, RATHEESH.K, S/O.
SRI. NARAYANAN.P, AGED 40 YEARS, RESIDING PAYYADAKATH HOUSE,
BLATHUR, KALLIYAD P.O., KANNUR, PIN - 670593
2 M/S HIFI NETWORK, MANAGING PARTNER, GIRIJA.P., W/O. SRI.
JAYATHILAKAN, AGED 56 YEARS, EDATHUVALAPPIL HOUSE, PALLAM P.O.,
CHERUTHURUTHI, THRISSUR, PIN - 679532
3 M/S JUPITER NETWORKS,
PROPRIETOR, JOBI N. JOSEPH, S/O. SRI. JOSEPH.C., AGED 38 YEARS, RESIDING
AT CHARINJAYYATHU HOUSE, AMBALATHUMBHAGAM, PORUVAZHI P.O.,
KOLLAM, PIN - 690520
4 M/S STAR COMMUNICATION SATELLITE, PROPRIETOR AZIZ K.A, S/O ALI
RAWETHER, AGED 53 YEARS, RESIDING AT NELLIMALA HOUSE, MALLAPALLY,
PADIMON P.O, PATHANAMTHITTA, PIN - 689587
5 M/S NETSMITH INFO SOLUTIONS, PROPRIETOR, AZIZ K.A, S/O SRI. ALI
RAWETHER, AGED 53 YEARS, RESIDING AT NELLIMALA HOUSE, MALLAPALLY,
PADIMON P.O, PATHANAMTHITTA, PIN - 689587
6 BHARATHTECH CABLE NETWORK,
PROPRIETOR, SURESH KUMAR P. S/O LATE UTHAMAN PILLAI, AGED 50
YEARS, RESIDING AT PULIMPARAMPIL HOUSE, NEDUMPURAM.P.O
,THIRUVALLA, PATHANAMTHITTA, PIN - 689110
BY ADVS. H.VISHNUDAS; O.V.RADHAKRISHNAN (SR.)
GEORGE VARGHESE
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
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RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA STATE ELECTRICITY BOARD LTD,
REPRESENTED BY ITS SECRETARY,VYDYUTHI BHAVANAM, PATTOM PALACE
POST,THIRUVANANTHAPURAM., PIN - 695004
3 BOARD OF DIRECTORS,
REPRESENTED BY ITS COMPANY SECRETARY-IN-CHARGE, OFFICE OF THE
KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI BHAVANAM,
PATTOM,THIRUVANANTHAPURAM, PIN - 695004
4 CHIEF ENGINEER, DISTRIBUTION, (SOUTH/CENTRAL/NORTH/ NORTH
MALABAR/IT CR & CAPS),
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI
BHAVANAM, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
5 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION, KANNUR, VYDYUTHI BHAVANAM, KANNUR, PIN - 670002
6 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION IRINJALAKUDA ,THRISSUR, PIN - 680121
7 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION THIRUVALLA, PATHANAMTHITTA, PIN - 689101
SRI. B. PREMOD-SC, SRI BINOY DAVIS GP
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 06.09.2024, ALONG WITH
WP(C).11420/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
12
2024:KER:67955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
FRIDAY, THE 6TH DAY OF SEPTEMBER 2024 / 15TH BHADRA, 1946
WP(C) NO. 22549 OF 2024
PETITIONER/S:
LATHEEF T S.,
AGED 64 YEARS
S/O. KOCHAMINA, PROPRIETOR, STAR MEDIA CABLE, KUNNUKARA,RESIDING
AT THUMBARATH HOUSE, KUNNUKARA P.O., ERNAKULAM, PIN - 683578
BY ADVS.
JOLLY JOHN
IRENE BABU
HARIKRISHNA S.
MEHNAZ P. MOHAMMED
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF POWER,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE KERALA STATE ELECTRICITY BOARD LIMITED,
REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
3 BOARD OF DIRECTORS,
REPRESENTED BY COMPANY SECRETARY (IN CHARGE), OFFICE OF THE
KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI BHAVAN, PATTOM,
THIRUVANANTHAPURAM, PIN - 695004
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
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4 DIRECTOR (DISTRIBUTION, IT & SCM),
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, VYDYUTHI
BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN - 695004
5 CHIEF ENGINEER (DISTRIBUTION) CENTRAL,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
CIRCLE OFFICE, ERNAKULAM, PIN - 682031
6 DEPUTY CHIEF ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
CIRCLE, ELECTRICAL CIRCLE OFFICE, THRISSUR, PIN - 680004
7 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION, VYDYUTHI BHAVANAM, ALUVA, PIN - 683101
8 EXECUTIVE ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
DIVISION, VYDYUTHI BHAVANAM, CHALAKKUDY, PIN - 680307
9 ASSISTANT ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
SECTION, VYDYUTHI BHAVANAM, KUNNUKARA, PIN - 683578
10 ASSISTANT ENGINEER,
OFFICE OF THE KERALA STATE ELECTRICITY BOARD LIMITED, ELECTRICAL
SECTION, VYDYUTHI BHAVANAM, PUTHENVELIKKARA, PIN - 683594
SRI. B. PREMOD-SC, SRI BINOY DAVIS GP
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 06.09.2024, ALONG WITH
WP(C).11420/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
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JUDGMENT
[WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024]
These present Writ Petitions have been filed by the Cable TV
Operators claiming the benefit of the decision taken by the
Government in Board Order (DB) No.514/2021
(D(D&IT)/D5/Cable-Poles/2021-22/0001) dated 05.07.2021 and
Government order issued on 08.07.2021 in G.O (Ms)
No.14/2021/Power.
2. The learned Counsel for the petitioners submit that the
invoices issued for rent of the electricity poles by the Electricity
Board which are impugned in the Writ Petitions are not in
accordance with the Government's own decision taken in B.O (DB)
No.514/2021 (D(D&IT)/D5/Cable-Poles/2021-22/0001) referred to
above and the Government Order dated 08-07-2021. The learned
Counsel for the petitioners submit that they would confine their
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
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prayer towards the writ of mandamus to the respondents to issue
invoices in accordance with the decision W.P.(C) Nos.38259 of 2023
& Connected cases of the Government in B.O (DB) No.514/2021
(D(D&IT)/D5/Cable-Poles/ 2021-22/0001) and the Government
Order dated 08-07-2021.
3. Once the Government has taken a decision to charge the
rent at a particular rate and manner, the Government is obliged
to implement the said decision. It is also said that the Government
is implementing the said decision in respect of some private Cable
TV Operators such as BSNL Cable TV Operators.
4. Mr. B. Premod, learned Counsel for the Kerala State
Electricity Board Ltd, submits that all Cable TV Operators are
charged as per the decision in B.O (DB) No.514/2021
(D(D&IT)/D5/Cable-Poles/ 2021-22/0001) and the Government
Order dated 08-07-2021.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
5. In view thereof, all these Writ Petitions are disposed of
with a direction to the Secretary, Kerala State Electricity Board
Ltd., to hear the petitioners and pass a fresh Order raising the
invoices strictly in accordance with the Government decision in
B.0 (DB) No.514/2021 (D(D&IT)/D5/Cable- Poles/2021-22/0001)
and the Government Order dated 08-07-2021 referred to above.
5.1 The petitioners are directed to appear before the
Secretary, Kerala State Electricity Board Ltd. on 24.09.2024. Since
the fresh invoices are required to be issued in accordance with the
Government's decision in B.0 (DB) No.514/2021(D(D&IT)/
D5/Cable-Poles/ 2021-22/0001) and the Government Order dated
08-07-2021, the petitioners will pay the amount so determined.
Sd/-
DINESH KUMAR SINGH
JUDGE
jjj
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
APPENDIX OF WP(C) 35868/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE CERTIFICATE OF INCORPORATION DATED
07-07-2017 OF THE REGISTRAR OF COMPANIES, CENTRAL
REGISTRATION CENTRE, MINISTRY OF CORPORATE AFFAIRS,
GOVERNMENT OF INDIA.
Exhibit P2 TRUE COPY OF THE REGISTRATION CERTIFICATE NUMBER:
1692 DATED 10-01-2023 ISSUED BY THE POSTMASTER,
IRINJALAKUDA, DEPARTMENT OF POST, INDIA.
Exhibit P3 TRUE COPY OF THE BOARD ORDER NO. BO/(FB) (GENL) NO.
443/2012(DPCII/ ASIANET-2/2011) DATED 25.2.2012 OF THE
2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE G.O. (MS) NO. 9/2021/POWER DATED
26.02.2021 OF THE JOINT SECRETARY TO GOVERNMENT
WITH ENGLISH TRANSLATION.
Exhibit P5 TRUE COPY OF THE GOVERNMENT ORDER DATED 02-03-2021
OF THE JOINT SECRETARY TO GOVERNMENT WITH ENGLISH
TRANSLATION.
Exhibit P6 TRUE COPY OF THE BOARD ORDER DATED 05.07.2021 OF THE
COMPANY SECRETARY IN CHARGE, KERALA STATE
ELECTRICITY BOARD LIMITED.
Exhibit P7 TRUE COPY OF THE BOARD ORDER DATED 18-07-2018 OF THE
COMPANY SECRETARY IN CHARGE, KERALA STATE
ELECTRICITY BOARD LIMITED.
Exhibit P8 TRUE COPY OF THE GOVERNMENT ORDER DATED 08.07.2021
OF THE SECRETARY TO GOVERNMENT.
Exhibit P9 TRUE COPY OF THE BOARD ORDER (FTD)
NO.614/2021(D(D&IT)/ D5/CABLE-POLES/2021-22/0001)
TVPM. DATED 13.08.2021 OF THE COMPANY SECRETARY IN
CHARGE, KERALA STATE ELECTRICITY BOARD LIMITED.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P10 TRUE COPY OF THE AGREEMENT DATED 7-1-2022 EXECUTED
BETWEEN THE PETITIONER AND THE EXECUTIVE ENGINEER,
ELECTRICAL DIVISION, KODUNGALLUR .
Exhibit P11 TRUE COPY OF THE AGREEMENT DATED 01-08-2022
EXECUTED BETWEEN THE PETITIONER AND THE EXECUTIVE
ENGINEER, ELECTRICAL DIVISION, IRINJALAKUDA.
Exhibit P12 TRUE COPY OF THE INVOICE DATED 06-08-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS. 1,32,472/- IN RESPECT
OF VALAPPAD .
Exhibit P13 TRUE COPY OF THE INVOICE DATED 06-08-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS.1,43,511/- IN RESPECT
OF KAIPPAMANGALAM.
Exhibit P14 TRUE COPY OF THE INVOICE DATED 06-08-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS.31,341/- IN RESPECT OF
THALIKULAM.
Exhibit P15 TRUE COPY OF THE RECEIPT NOS.362, 363, 364 DATED 06-08-
2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit P16 TRUE COPY OF THE INVOICE DATED 24-09-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS.32,714/-.
Exhibit P17 TRUE COPY OF THE INVOICE DATED 27-09-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS.1,34,502.
Exhibit P18 TRUE COPY OF THE INVOICE DATED 27-09-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS.1,41,699.
Exhibit P19 TRUE COPY OF THE INVOICE DATED 29-09-2022 ISSUED BY
THE 5TH RESPONDENT CLAIMING RS.1,30,801.
Exhibit 20 TRUE COPY OF THE RECEIPT NO.15 DATED 24-09-2022 IN
RESPECT OF THAIKULAM, RECEIPT NO. 24 DATED 27-09-2022
IN RESPECT OF THRIPRAYAR, RECEIPT NO.29 DATED 27-09-
2022 AND RECEIPT NO.46 DATED 29-09-2022 IN RESPECT OF
VALAPPAD ISSUED BY THE 5TH RESPONDENT.
Exhibit P21 TRUE COPY OF THE INVOICE DATED 14-08-2023 ISSUED BY
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
THE 5TH RESPONDENT FOR VALAPPAD AREA.
Exhibit P22 TRUE COPY OF THE INVOICE DATED 14-8-2023 ISSUED BY
THE 5TH RESPONDENT FOR KAIPAMANGALAM AREA.
Exhibit P23 TRUE COPY OF THE INVOICE DATED 14-8-2023 ISSUED BY
THE 5TH RESPONDENT FOR THRIPRAYAR AREA.
Exhibit P24 TRUE COPY OF THE INVOICE DATED 03-04-2023 ISSUED BY
THE 6TH RESPONDENT.
Exhibit P25 TRUE COPY OF THE INTERNET PLANS OF INTERNET
SERVICES RETRIEVED FROM KERALAVISION WEBSITE
"KERALAVISIONISP.COM" WITH ENGLISH TRANSLATION.
Exhibit P26 TRUE COPY OF THE INTERNET PLANS OF INTERNET
SERVICES RETRIEVED FROM WEBSITE OF ASIANET
"HTTPS//ASIANETBROADBAND.IN".
Exhibit P27 TRUE COPY OF THE INTERNET PLANS OF INTERNET
SERVICES RETRIEVED FROM WEBSITE OF WEBSITE OF DEN
"DENNETWORKS.COM"
Exhibit P28 TRUE COPY OF THE RELEVANT PAGES OF TELECOM
REGULATORY AUTHORITY OF INDIA, THE INDIAN TELECOM
SERVICES PERFORMANCE INDICATORS JANUARY-MARCH,
2021-TABLE OF CONTENTS-ANNEXURE 1.5: INTERNET
SERVICE PROVIDER (ISP) WISE INTERNET SUBSCRIBER BASE
AS ON 31-03-2021.
Exhibit P29 TRUE COPY OF THE LETTER
NO.ED/KDLR/AB4/CABLETV/2023-24 897 DATED 13-10-2023
ISSUED BY THE 5TH RESPONDENT ADDRESSED TO ALL
ASSISTANT ENGINEERS, KSEB WITH ENGLISH TRANSLATION.
Exhibit P30 TRUE COPY OF THE INDIAN TELEGRAPH RIGHT OF WAY
(AMENDMENT) RULES, 2022, NOTIFICATION DATED 17-08-
2022 PUBLISHED IN THE GAZETTE OF INDIA
EXTRAORDINARY DATED 18-08-2022.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
APPENDIX OF WP(C) 12290/2024
PETITIONER EXHIBITS
Exhibit P1(1) TRUE COPY OF THE REGISTRATION CERTIFICATE NO.CEH-
1129 DATED 23-3-2023 ISSUED TO THE 1ST PETITIONER.
Exhibit P1(2) TRUE COPY OF THE REGISTRATION CERTIFICATE NO. 1863
DATED 5-10-2023 ISSUED TO THE 2ND PETITIONER
Exhibit P1(3) TRUE COPY OF THE REGISTRATION CERTIFICATE NO. 236
DATED 1-3-2024 ISSUED TO THE 3RD PETITIONER
Exhibit P1(4) TRUE COPY OF THE REGISTRATION CERTIFICATE NO. 232
DATED 24-06-2023 ISSUED TO THE 4TH PETITIONER
Exhibit P1(5) TRUE COPY OF THE REGISTRATION CERTIFICATE NO. 207
DATED 16-07-2023 ISSUED TO THE 5TH PETITIONER
Exhibit P1(6) TRUE COPY OF THE REGISTRATION CERTIFICATE NO. 213
DATED 17-02-2024 ISSUED TO THE 6TH PETITIONER
Exhibit P2 TRUE COPY OF THE LETTER NO. 9/80/2014-BP&L DATED
18TH JUNE, 2015 OF THE GOVERNMENT OF INDIA, MINISTRY
OF INFORMATION AND BOARDCASTING, NEW DELHI
Exhibit P3 TRUE COPY OF THE BSNL LETTER NO. 64-253/2013-BB DATED
12.04.2017 OF THE GENERAL MANAGER (NWP-BB), BSNL,
NEW DELHI.
Exhibit P4 TRUE COPY OF THE AGREEMENT DATED 27TH MAY 2022
EXECUTED BETWEEN THE BSNL AND THE 3RD PETITIONER
Exhibit P5 TRUE COPY OF THE ORDER NO. B.O.(FB) (GENL) NO. 443/ 2012
(DPCII/ ASIANET-2/2011) DATED 25.2.2012 OF THE
SECRETARY, KSE BOARD.
Exhibit P6 TRUE COPY OF THE G.O. (MS) NO. 9/2021/POWER DATED
26.02.2021 OF THE JOINT SECRETARY TO GOVERNMENT-
WITH ENGLISH TRANSLATION.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P7 TRUE COPY OF THE GOVERNMENT ORDER DATED 02.03.2021
OF THE JOINT SECRETARY TO GOVERNMENT WITH ENGLISH
TRANSLATION.
Exhibit P8 TRUE COPY OF THE B.O(DB) NO.514/2021 (D (D&IT)/ D5/
CABLE-POLES/2021-22/0001) DATED 05.07.2021 OF THE 3RD
RESPONDENT.
Exhibit P9 TRUE COPY OF THE BOARD ORDER DATED 18-07-2018 OF THE
COMPANY SECRETARY IN CHARGE, KERALA STATE
ELECTRICITY BOARD LIMITED.
Exhibit P10 TRUE COPY OF THE GOVERNMENT ORDER DATED 08.07.2021
OF THE SECRETARY TO GOVERNMENT.
Exhibit P11 TRUE COPY OF THE BOARD ORDER (FTD) NO. 614/ 2021(D
(D&IT)/D5/CABLE-POLES/2021-22/0001)TVPM.DATED
13.08.2021 OF THE COMPANY SECRETARY IN CHARGE,
KERALA STATE ELECTRICITY BOARD LIMITED.
Exhibit P12 TRUE COPY OF THE INDIAN TELEGRAPH RIGHT OF WAY
(AMENDMENT) RULES, 2022, NOTIFICATION DATED 17-08-
2022 PUBLISHED IN THE GAZETTE OF INDIA
EXTRAORDINARY DATED 18-08-2022.
Exhibit P13(1) TRUE COPY OF THE CERTIFICATE DATED 26-2-2024 ISSUED
BY THE ASSISTANT GENERAL MANAGER (PM) OFFICE OF
GENERAL MANAGER TELECOM BSNL, KANNUR TO THE 1ST
PETITIONER.
Exhibit P13(2) TRUE COPY OF THE CERTIFICATE DATED 13-4-2022 ISSUED
BY THE DEPUTY GENERAL MANAGER, OFFICE OF GMTD,
BSNL, THRISSUR TO THE 2ND PETITIONER.
Exhibit P13(3) TRUE COPY OF THE CERTIFICATE DATED 6-3-2024 ISSUED BY
THE ASSISTANT GENERAL MANAGER (NQM) BSNL
THIRUVALLA TO THE 3RD PETITIONER.
Exhibit P13(4) TRUE COPY OF THE CERTIFICATE DATED 18-03-2024 ISSUED
BY THE ASSISTANT GENERAL MANAGER (AGM) CONSUMER
FIXED ACCESS (CFA) THIRUVALLA, BSNL PATHANAMTHITTA
TO THE 4TH PETITIONER.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P13(5) TRUE COPY OF THE CERTIFICATE DATED 18-03-2024 ISSUED
BY THE ASSISTANT GENERAL MANAGER (AGM) CONSUMER
FIXED ACCESS (CFA) THIRUVALLA, BSNL PATHANAMTHITTA
TO THE 5TH PETITIONER.
Exhibit P13(6) TRUE COPY OF CERTIFICATE DATED 18-03-2024 ISSUED BY
ASSISTANT GENERAL MANAGER (AGM) CONSUMER FIXED
ACCESS (CFA) THIRUVALLA, BSNL PATHANAMTHITTA TO
THE 6TH PETITIONER.
Exhibit P14(1) TRUE COPY OF THE INVOICE NO 09/2023-24 DATED 7-7-2023
ISSUED BY THE 5TH RESPONDENT TO THE 1ST PETITIONER.
Exhibit P14(2) TRUE COPY OF INVOICE NO. 1 DATED 1-4-2023 ISSUED BY
THE 6TH RESPONDENT TO THE 2ND PETITIONER.
Exhibit P14(3) TRUE COPY OF THE INVOICE DATED 18-1-2024 ISSUED BY
THE 7TH RESPONDENT TO THE 3RD PETITIONER.
Exhibit P14(4) TRUE COPY OF THE INVOICE DATED 26-04-2024 ISSUED BY
THE 7TH RESPONDENT TO THE 4TH PETITIONER WITH
CALCULATION SHEET.
Exhibit P14(5) TRUE COPY OF THE DEMAND NOTICE DATED 7-10-2023
ISSUED BY THE 7TH RESPONDENT TO THE 5TH PETITIONER.
Exhibit P14(6) TRUE COPY OF THE DEMAND NOTICE DATED 31-10-2023
ISSUED BY THE 7TH RESPONDENT TO THE 6TH PETITIONER
WITH CALCULATION SHEET.
Exhibit P15 TRUE COPY OF THE REPRESENTATION DATED 29-01-2024
SUBMITTED BY THE 1ST PETITIONER TO THE 5TH
RESPONDENT.
Exhibit P16 TRUE COPY OF THE INTERNET PLANS OF INTERNET
SERVICES RETRIEVED FROM KERALA VISION BROADBAND
WEBSITE-WITH ENGLISH TRANSLATION.
Exhibit P17 TRUE COPY OF THE PERFECT RANGE OF INTERNET PLANS,
ASIANET FIBER.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P18 TRUE COPY OF THE INTERNET PLANS, DEN CABLE.
Exhibit P19 TRUE COPY OF THE TELECOM REGULATORY AUTHORITY OF
INDIA, THE INDIAN TELECOM SERVICES PERFORMANCE
INDICATORS JANUARY-MARCH, 2021-TABLE OF CONTENTS-
ANNEXURE 1.5: INTERNET SERVICE PROVIDER (ISP) WISE
INTERNET SUBSCRIBER BASE AS ON 31-03-2021.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
APPENDIX OF WP(C) 22549/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGISTRATION CERTIFICATE BEARING
NO. 550 DATED 06.05.2024 OF STAR MEDIA ISSUED TO THE
PETITIONER.
Exhibit P2 TRUE COPY OF THE REGISTRATION CERTIFICATE BEARING
NO. 591 DATED 27.04.2024 OF LG VISION CABLE ISSUED TO
THE PETITIONER.
Exhibit P3 TRUE COPY OF THE BSNL LETTER NO. 64-253/2013-BB DATED
12.04.2017.
Exhibit P4 TRUE COPY OF THE G.O.(MS) NO. 9/2021/POWER DATED
26.02.2021.
Exhibit P5 TRUE COPY OF B.O (DB) NO. 514/2021 (D(D&IT)/D5/CABLE-
POLES/2021-22/0001) DATED 05.07.2021.
Exhibit P6 TRUE COPY OF THE G.O.(MS) NO. 11/2021/POWER DATED
02.03.2021.
Exhibit P7 TRUE COPY OF THE G.O.(MS) NO. 14/2021/POWER DATED
08.07.2021.
Exhibit P8 TRUE COPY OF THE POLE RENT CALCULATION SHEET NO.
EDA/CABLE TV/2024-25/ DATED 19.04.2024 ISSUED BY
RESPONDENT NO.7 TO THE PETITIONER FOR THE POLES
UNDER THE ELECTRICAL SECTION OF KUNNUKARA.
Exhibit P9 TRUE COPY OF THE DEMAND NOTICE ISSUED BY
RESPONDENT NO.8 TO THE PETITIONER FOR THE POLES
UNDER THE ELECTRICAL SECTION OF PUTHENVELIKARA.
Exhibit P10 TRUE COPY OF THE BOARD ORDER B.O(FTD) NO.614/2021
(D(D&IT)/D5/CABLE-POLES/2021-22/0001) TVPM, DATED
13.08.2021.
Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 01.07.2022 IN
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
WP(C) NO.21277/2022.
Exhibit P12 TRUE COPY OF THE INTERIM ORDER DATED 30.03.2023 IN
W.P.(C) 11420/2023.
Exhibit P13 CERTIFIED COPY OF THE JUDGMENT DATED 14.06.2024 IN
W.P.(C) 16889/2024.
Exhibit P14 TRUE COPY OF THE LETTER NO. DIRDIT AE6/2022/2023 (4)
DATED 12.06.2023.
Exhibit P15 TRUE COPY OF THE BOARD ORDER NO. B.O (FTD) NO.
166/2018 (D(D&IT)/D5/GENERAL/2017-18/ 0007) DATED
18.07.2018.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
APPENDIX OF WP(C) 11420/2023
PETITIONER EXHIBITS
Exhibit P1(1) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED
7/12/2022 ISSUED BY THE SENIOR POST MASTER HEAD POST
OFFICE ERNAKULAM TO THE 1ST PETITIONER.
Exhibit P1(2) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 14-
12-2021 ISSUED BY POST MASTER KANNUR TO THE 2ND
PETITIONER.
Exhibit P1(3) TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 8-
11-19 ISSUED BY POST MASTER KOLLAM TO THE 3RD
PETITIONER.
Exhibit P1(4) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 24-
9-2021 ISSUED BY POST MASTER HEAD POST OFFICE
PERUMBAVOOR TO THE 4TH PETITIONER .
Exhibit P1(5) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 20-
6-2022 ISSUED BY POST MASTER THRISSUR TO 5TH
PETITIONER.
Exhibit P1(6) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 13-
5-2022 ISSUED BY THE POST MASTER HEAD POST OFFICE
PERUMBAVOOR TO 6TH PETITIONER.
Exhibit P1(7) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 1-
7-2022 ISSUED BY POST MASTER KUNNAMKULAM TO 7TH
PETITIONER.
Exhibit P1(8) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 14-
9-2022 ISSUED BY POST MASTER KUNNAMKULAM TO 8TH
PETITIONER.
Exhibit P1(9) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 30-
7-2022 ISSUED BY POST MASTER THRISSUR TO 9TH
PETITIONER.
Exhibit P1(10) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 27-
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
6-2022 ISSUED BY POST MASTER PUNALUR TO 10TH
PETITIONER.
Exhibit P1(11) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 8-
8-2022 ISSUED BY POST MASTER PUNALUR TO 11TH
PETITIONER.
Exhibit P1(12) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 16-
2-2023 ISSUED BY POST MASTER PUNALUR TO 12TH
PETITIONER.
Exhibit P1(13) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 3-
7-2020 ISSUED BY POST MASTER KOTTARAKARA TO 13TH
PETITIONER.
Exhibit P1(14) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 22-
4-2020 ISSUED BY POST MASTER KOLLAM TO 14TH
PETITIONER.
Exhibit P1(15) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 6-
2-2023 ISSUED BY POST MASTER PUNALUR TO 15TH
PETITIONER.
Exhibit P1(16) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 30-
12-2019 ISSUED BY POST MASTER KOLLAM TO 16TH
PETITIONER.
ExhibitP1(17) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 6-
5-2022 ISSUED BY POST MASTER PUNALUR TO 17TH
PETITIONER.
Exhibit P1(18) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 15-
11-2022 ISSUED BY POST MASTER PUNALUR TO 18TH
PETITIONER.
Exhibit P1(19) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 23-
6-2022 ISSUED POST MASTER PUNALUR TO 19TH
PETITIONER.
Exhibit P1(20) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 10-
6-2020 ISSUED BY POST MASTER KOLLAM TO 20TH
PETITIONER.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P1(21) A PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED
4-6-2020 ISSUED BY POST MASTER KOLLAM TO 21ST
PETITIONER.
Exhibit P1(22) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 17-
3-2020 ISSUED BY POST MASTER KOLLAM TO 22ND
PETITIONER.
Exhibit P1(23) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 18-
7-2020 ISSUED BY POST MASTER KOLLAM TO 23RD
PETITIONER.
Exhibit P1(24) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 13-
2-2023 ISSUED BY POST MASTER CHENGANNUR TO 24TH
PETITIONER.
Exhibit P1(25) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 21-
10-2022 ISSUED BY POST MASTER THIRUVALLA TO 25TH
PETITIONER.
Exhibit P1(26) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 11-
12-2020 ISSUED BY POST MASTER KOTTARAKKARA TO 26TH
PETITIONER.
Exhibit P1(27) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 28-
11-2019 ISSUED BY POST MASTER KOLLAM TO 27TH
PETITIONER.
Exhibit P1(28) A PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED
29-11-2019 ISSUED BY POST MASTER KOLLAM TO 28TH
PETITIONER
Exhibit P1(29) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 15-
5-2020 ISSUED BY POST MASTER KOLLAM TO 29TH
PETITIONER.
Exhibit P1(30) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 24-
3-2021 ISSUED BY POST MASTER PATHANAMTHITTA TO
30TH PETITIONER.
Exhibit P1(31) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 25-
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
9-2021 ISSUED BY POST MASTER PATHANAMTHITTA TO
31ST PETITIONER.
Exhibit P1(32) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 12-
9-2022 ISSUED BY POST MASTER PATHANAMTHITTA TO
32ND PETITIONER.
Exhibit P1(33) PHOTOCOPY OF THE REGISTRATION CERTIFICATE DATED 27-
6-2020 ISSUED BY POST MASTER KOTTARAKKARA TO 33RD
PETITIONER.
Exhibit P2 A TRUE COPY OF THE GOVERNMENT LETTER NO. 9/80/2014-
BP&L DATED 18TH JUNE, 2015.
Exhibit P3 PHOTOCOPY OF THE AGREEMENT DATED 25-11-2021,
EXECUTED BETWEEN 1ST PETITIONER AND BHOOMIKA
DIGITAL CABLE SERVICE.WITH ENGLISH TRANSLATION.
Exhibit P3(Translation) ENGLISH TRANSLATION OF EXT.P3
Exhibit P4 PHOTOCOPY OF THE BSNL LETTER NO 64-253/2013-BB
DATED 12.04.2017 OF THE GENERAL MANAGER (NWP-BB).
Exhibit P5 TRUE COPY OF THE AGREEMENT DATED 05-06-2020
EXECUTED BETWEEN THE BSNL AND THE 1ST PETITIONER.
Exhibit P6 TRUE COPY OF THE BOARD ORDER NO. BO/ (FB) (GENL) NO.
443/2012(DPCII/ ASIANET-2/2011) DATED 25.2.2012 OF THE
SECRETARY, KSEB.
Exhibit P7 TRUE COPY OF THE APPLICATION IN FORM 1 SUBMITTED BY
THE 2ND APPLICANT TO EXECUTIVE ENGINEER ELECTRICAL
DIVISION KANNUR, KSEB.
Exhibit P8 TRUE COPY OF THE G.O. (MS) NO. 9/2021/POWER DATED
26.02.2021 OF THE JOINT SECRETARY TO GOVERNMENT.
Exhibit P8(Translation) ENGLISH TRANSLATION OF EXT.P8
Exhibit P9 TRUE COPY OF THE
B,O(DB)NO.514/2021(D(D&IT)/D5/CABLES-POLES/2021-
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
22/0001) DATED 05.07.2021 OF THE COMPANY SECRETARY IN
CHARGE, KSEB.
Exhibit P9(1) TRUE COPY OF THE
B,O(FTD)NO.1666/2018(D(D&IT)/D5/GENERAL/2017-18/0007)
DATED 18.07.2018 OF THE COMPANY SECRETARY IN CHARGE,
KSEB.
Exhibit P10 TRUE COPY OF THE GOVERNMENT ORDER G.O. (MS) NO.
14/2021/POWER DATED 08.07.2021 OF THE SECRETARY,
KSEB.
Exhibit P11 TRUE COPY OF THE BOARD ORDER B.O(FTD)NO.614/
2021(D(D&IT)/ D5/CABLE-POLES/2021-22/0001) TVPM,
DATED 13.08.2021 OF THE COMPANY SECRETARY IN CHARGE,
KSEB.
Exhibit P12 TRUE COPY OF THE G.O. (MS) NO.11/2021/PD DATED
02.03.2021 OF THE JOINT SECRETARY TO GOVERNMENT
WITH ENGLISH TRANSLATION.
Exhibit ENGLISH TRANSLATION OF EXT.P12
P12(Translation)
Exhibit P13 TRUE COPY OF THE INDIAN TELEGRAPH RIGHT OF WAY
(AMENDMENT) RULES, 2022 NOTIFICATION DATED
17.08.2022 PUBLISHED IN THE GAZETTE OF INDIA
EXTRAORDINARY DATED 18.08.2022.
Exhibit P14(1) TRUE COPY OF THE CERTIFICATE DATED 24-02-2023 ISSUED
BY THE DEPUTY GENERAL MANAGER PLANNING OFFICE OF
PRINCIPAL GENERAL MANAGER TELECOM BSNL
ERNAKULUM TO THE 1ST PETITIONER.
Exhibit P14(2) TRUE COPY OF THE CERTIFICATE DATED 18-02-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, OFFICE OF
GENERAL MANAGER BSNL, KANNUR TO THE 2ND
PETITIONER.
Exhibit P14(3) TRUE COPY OF THE CERTIFICATE DATED 16-02-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER FTTH, BSNL
KOLLAM TO THE 3RD PETITIONER.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P14(4) TRUE COPY OF THE CERTIFICATE DATED 24-02-23 ISSUED BY
THE DEPUTY GENERAL MANAGER PLANNING OFFICE OF
PRINCIPAL GENERAL MANAGER TELECOM BSNL
ERNAKULUM TO THE 4TH PETITIONER.
Exhibit P14(5) TRUE COPY OF THE CERTIFICATE DATED 23-02-23 ISSUED BY
THE DEPUTY GENERAL MANAGER PLANNING OFFICE OF
PRINCIPAL GENERAL MANAGER TELECOM BSNL, THRISSUR
TO THE 5TH PETITIONER.
Exhibit P14(6) TRUE COPY OF THE CERTIFICATE DATED 03-03-2023 ISSUED
BY THE DEPUTY GENERAL MANAGER PLANNING OFFICE OF
PRINCIPAL GENERAL MANAGER TELECOM BSNL
ERNAKULAM TO THE6TH PETITIONER.
Exhibit P14(7) TRUE COPY OF THE CERTIFICATE DATED 24-02-23 ISSUED BY
THE DEPUTY GENERAL MANAGER PLANNING OFFICE OF
PRINCIPAL GENERAL MANAGER TELECOM BSNL THRISSUR
TO THE 7TH PETITIONER.
Exhibit P14(8) TRUE COPY OF THE CERTIFICATE DATED 24-02-23 ISSUED BY
THE DEPUTY GENERAL MANAGER PLANNING OFFICE OF
PRINCIPAL GENERAL MANAGER TELECOM BSNL, THRISSUR
TO THE 8TH PETITIONER.
Exhibit P14(9) TRUE COPY OF THE CERTIFICATE DATED 23-02-202OF THE
DY. GENERAL MANAGER (SALES, DM, EB), BSNL, THRISSUR
TO THE 9TH PETITIONER.
Exhibit P14(10) TRUE COPY OF THE CERTIFICATE DATED 23-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR TO
THE 10TH PETITIONER.
Exhibit P14(11) TRUE COPY OF THE CERTIFICATE DATED 23-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR TO
THE 11TH PETITIONER.
Exhibit P14(12) TRUE COPY OF THE CERTIFICATE DATED 23-02-2023 OF
ISSUED BY THE ASSISTANT GENERAL MANAGER, BSNL,
PUNALUR TO THE 12TH PETITIONER.
Exhibit P14(13) TRUE COPY OF THE CERTIFICATE DATED 25-02-2023 ISSUED
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
BY THE DIVISIONAL ENGINEER, PHONES (EXTERNAL) BSNL,
KOTTARAKARA TO THE 13TH PETITIONER.
Exhibit P14(14) TRUE COPY OF THE CERTIFICATE DATED 27-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, URBAN, KOLLAM
TO THE 14TH PETITIONER.
Exhibit P14(15) TRUE COPY OF THE CERTIFICATE DATED 23-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR TO
15TH PETITIONER.
Exhibit P14(16) TRUE COPY OF THE CERTIFICATE DATED 25-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER TELECOM,
KUNDARA DIVISION TO 16TH PETITIONER.
Exhibit P14(17) TRUE COPY OF THE CERTIFICATE DATED 23-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR
DIVISION TO 17TH PETITIONER.
Exhibit P14(18) TRUE COPY OF THE CERTIFICATE DATED 23-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR
DIVISION TO 18TH PETITIONER.
Exhibit P14(19) TRUE COPY OF THE CERTIFICATE DATED 23-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR
DIVISION TO 19TH PETITIONER.
Exhibit P14(20) TRUE COPY OF THE CERTIFICATE DATED 25-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER TELECOM,
KUNDARA DIVISION TO 20TH PETITIONER.
Exhibit P(21) TRUE COPY OF THE CERTIFICATE DATED 27-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER TELECOM, BSNL,
KUNDARA DIVISION TO 21ST PETITIONER.
Exhibit P14(22) TRUE COPY OF THE CERTIFICATE DATED 25-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER TELECOM,
KUNDARA DIVISION TO 22ND PETITIONER.
Exhibit P14(23) TRUE COPY OF THE CERTIFICATE DATED 25-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER TELECOM,
KUNDARA DIVISION TO 23RD PETITIONER
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P14(24) TRUE COPY OF THE CERTIFICATE 24-01-2023 ISSUED BY THE
ASSISTANT GENERAL MANAGER (FTTH & PM), O/O GMT,
ALAPPUZHA TO 24TH PETITIONER.
Exhibit P14(25) TRUE COPY OF THE CERTIFICATE DATED 24-1-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER FTTH TO 25TH
PETITIONER
Exhibit P14(26) TRUE COPY OF THE CERTIFICATE DATED 27-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, PUNALUR
DIVISION TO 26TH PETITIONER
Exhibit P14(27) TRUE COPY OF THE CERTIFICATE DATED 27-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL URBAN,
KOLLAM TO 27TH PETITIONER
Exhibit P14(28) A TRUE COPY OF THE CERTIFICATE DATED 27-2-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, URBAN,
KOLLAM TO 28TH PETITIONER.
Exhibit P14(29) TRUE COPY OF THE CERTIFICATE DATED 27-02-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, BSNL, URBAN,
KOLLAM TO 29TH PETITIONER.
Exhibit P14(30) TRUE COPY OF THE CERTIFICATE DATED 27-02-2023 ISSUED
BY THE A G M (FTTH), BSNL, THIRUVALLA TO 30TH
PETITIONER.
Exhibit P14(31) TRUE COPY OF THE CERTIFICATE DATED 27-02-2023 ISSUED
BY THE A G M (FTTH), BSNL, THIRUVALLA TO 31ST
PETITIONER.
Exhibit P14(32) TRUE COPY OF THE CERTIFICATE DATED 27-02-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER, CFA, BSNL
PATHANAMTHITTA TO 32ND PETITIONER.
Exhibit P14(33) TRUE COPY OF THE CERTIFICATE DATED 01-03-2023 ISSUED
BY THE ASSISTANT GENERAL MANAGER KUNDARA DIVISION
TO 33RD PETITIONER.
Exhibit P15(1) TRUE COPY OF THE LETTER DATED 21-3-2022 ALONG WITH
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
THE PROVISIONAL INVOICE DATED 19-3-2022 ISSUED TO THE
1ST PETITIONER.
Exhibit P15(1)(a) TRUE COPY OF THE REPRESENTATION DATED 22.12.2022 OF
THE 1ST PETITIONER TO THE 5TH RESPONDENT.
Exhibit P15(2) PHOTOCOPY OF THE DEMAND NOTICE DATED 26-12-2022
ISSUED TO THE 2ND PETITIONER.
Exhibit P15(2) ENGLISH TRANSLATION OF EXT.P15(2).
Translation
Exhibit P15(2)(a) PHOTOCOPY OF THE REPRESENTATION DATED 26-12-2022 OF
THE 2ND PETITIONER TO THE 6TH RESPONDENT.
Exhibit P15(2)(b) PHOTOCOPY OF THE REPLY DATED 26.12.2022 OF THE
EXECUTIVE ENGINEER, KSEB, KANNUR DIVISION TO THE
2ND PETITIONER
Exhibit P15(2)(b) ENGLISH TRANSLATION OF EXT.P15(2)(B).
Translation
Exhibit P15(3) PHOTOCOPY OF THE DEMAND NOTICE ISSUED TO THE 3RD
PETITIONER WITH CASH RECEIPT DATED 16-02-2023
Exhibit P15(4) PHOTOCOPY OF THE DEMAND NOTICE DATED 10-06-22
ISSUED TO THE 4TH PETITIONER.
Exhibit P15(5) PHOTOCOPY OF THE DEMAND NOTICE DATED 01-04-2022
ISSUED TO THE 5TH PETITIONER.
Exhibit P15(6) PHOTOCOPY OF THE DEMAND NOTICE DATED 22-06-2022
ISSUED TO THE 6TH PETITIONER.
Exhibit P15(7) PHOTOCOPY OF THE DEMAND NOTICE DATED 10-08-2022
ISSUED TO 7TH PETITIONER.
Exhibit P15(7)(a) PHOTOCOPY OF THE REPRESENTATION DATED 10-09-2022 OF
THE 7TH PETITIONER.
Exhibit P15(8) PHOTOCOPY OF THE DEMAND NOTICE DATED 01-01-2021
ISSUED TO THE 8TH PETITIONER.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P15(9) PHOTOCOPY OF THE DEMAND NOTICE DATED 01-04-2022
ISSUED TO THE 9TH PETITIONER .
Exhibit P15(10) PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOTTARAKKARA TO 10 THE PETITIONER
Exhibit P15(11) PHOTOCOPY OF THE DEMAND NOTICE DATED 06-01-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PUNALUR TO 11TH PETITIONER.
Exhibit P15(12) PHOTOCOPY OF THE DEMAND NOTICE DATED 20-10-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PUNALUR TO 12TH PETITIONER.
Exhibit P15(13) PHOTOCOPY OF THE DEMAND NOTICE DATED 01-03-2023
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOTTARAKKARA TO 13TH PETITIONER.
Exhibit P15(14) PHOTOCOPY OF THE DEMAND NOTICE DATED 31-12-2021
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOLLAM TO 14TH PETITIONER.
Exhibit P15(15) PHOTOCOPY OF THE DEMAND NOTICE DATED 29-9-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PUNALUR T 15TH PETITIONER.
Exhibit P15(16) PHOTOCOPY OF THE DEMAND NOTICE DATED 29-10-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOLLAM TO THE 16TH PETITIONER.
Exhibit P15(17) PHOTOCOPY OF THE DEMAND NOTICE DATED 9-12-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PUNALUR TO 17TH PETITIONER.
Exhibit P15(18) PHOTOCOPY OF THE DEMAND NOTICE 29-11-2022 ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION PUNALUR TO
18TH PETITIONER.
Exhibit P15(19) PHOTOCOPY OF THE DEMAND NOTICE DATED 15-10-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PUNALUR TO 19TH PETITIONER .
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P15(20) PHOTOCOPY OF THE DEMAND NOTICE DATED 22-7-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PUNALUR TO 20TH PETITIONER.
Exhibit P15(21) PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION PUNALUR TO
21ST PETITIONER.
Exhibit P15(22) PHOTOCOPY OF THE DEMAND NOTICE DATED 25-3-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOLLAM TO 22ND PETITIONER.
Exhibit P15(23) PHOTOCOPY OF THE DEMAND NOTICE DATED 30-7-2021
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
CHATHANNOOR TO 23RD PETITIONER .
Exhibit P15(24) PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION CHENGANNUR
TO 24TH PETITIONER
Exhibit P15(24) ENGLISH TRANSLATION OF EXT.P15(24).
Translation
Exhibit P15(25) PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION CHENGANNUR
TO 25TH PETITIONER.
Exhibit P15(26) PHOTOCOPY OF THE DEMAND NOTICE 24-9-2021 ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION PUNALUR TO
26TH PETITIONER.
Exhibit P15(27) PHOTOCOPY OF THE DEMAND NOTICE DATED 18-3-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOLLAM TO 27TH PETITIONER .
Exhibit P15(28) PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION
CHATHANNOOR TO 28TH PETITIONER.
Exhibit P15(29) PHOTOCOPY OF THE DEMAND NOTICE DATED 6-6-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOLLAM TO 29TH PETITIONER.
WP(C) Nos.11420/2023, 35868/2023, 12290/2024, 22549/2024
2024:KER:67955
Exhibit P15(30) PHOTOCOPY OF THE DEMAND NOTICE DATED 29-11-2022
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
ADOOR TO 30TH PETITIONER .
Exhibit P15(31) PHOTOCOPY OF THE DEMAND NOTICE DATED 4-2-2023
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
PATHANAMTHITTA TO 31ST PETITIONER.
Exhibit P15(31) ENGLISH TRANSLATION OF EXT.P15(31).
Translation
Exhibit P15(32) PHOTOCOPY OF THE DEMAND NOTICE DATED 20-2-2023
ISSUED BY EXECUTIVE ENGINEER ELECTRICAL DIVISION
ADOOR TO 32ND PETITIONER.
Exhibit P15(33) PHOTOCOPY OF THE DEMAND NOTICE ISSUED BY
EXECUTIVE ENGINEER ELECTRICAL DIVISION
KOTTARAKKARA TO 33RD PETITIONER.
Exhibit P16 TRUE COPY OF THE INTERNET PLANS OF INTERNET
SERVICES RETRIEVED FROM KERALAVISIONBROADBAND
WEBSITE-WITH ENGLISH TRANSLATION.
Exhibit P16 Translation ENGLISH TRANSLATION OF EXT.P16
Exhibit P17 TRUE COPY OF THE PERFECT RANGE OF INTERNET PLANS,
ASIANET FIBER.
Exhibit P18 TRUE COPY OF THE INTERNET PLANS, DEN CABLE
Exhibit P19 TRUE COPY OF THE TELECOM REGULATORY AUTHORITY OF
INDIA, THE INDIAN TELECOM SERVICES PERFORMANCE
INDICATORS JANUARY-MARCH, 2021-TABLE OF CONTENTS-
ANNEXURE 1.5: INTERNET SERVICE PROVIDER (ISP) WISE
INTERNET SUBSCRIBER BASE AS ON 31-03-2021
