Sebastian Jose vs Meera K. Ias
2024 Latest Caselaw 26805 Ker

Citation : 2024 Latest Caselaw 26805 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Sebastian Jose vs Meera K. Ias on 5 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                                                                   2024:KER:68172


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                        CON.CASE(C) NO. 2236 OF 2024

      IN WP(C) NO.4226 OF 2024 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

             SEBASTIAN JOSE
             AGED 42 YEARS
             S/O.JOSE.K.P, KOORAN KALLURKARAN HOUSE, PEECHANIKAD,
             PULIYANAM.P.O., ERNAKULAM., PIN - 683 572.


             BY ADV AVANEESH KOYIKKARA


RESPONDENT/3RD RESPONDENT:

             MEERA K. IAS
             (AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER),
             REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE,
             FORT KOCHI, KB JACOB RD, KOCHI HEAD POST, ERNAKULAM.,
             PIN - 682 001.


             BY ADV.
             SRI.SANAL.P.RAJ, GP


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case No.2236/2024           2


                                                     2024:KER:68172




                P.V. KUNHIKRISHNAN, J.
            -------------------------------------------
              Con.Case (C)No. 2236 of 2024
     ---------------------------------------------------------
      Dated this the 5th day of September, 2024

                         JUDGMENT

Counsel for the petitioner submitted that the

directions are complied with.

Therefore, contempt of Court case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SCB

2024:KER:68172

APPENDIX OF CON.CASE(C) 2236/2024

PETITIONER ANNEXURES

ANNEXURE A1 A CERTIFIED COPY OF JUDGMENT IN W.P.(C) NO.4226 O9F 2024 DATED 02.02.2024.