Tuesday, 12, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State Of Kerala vs E.T Varghese
2024 Latest Caselaw 26801 Ker

Citation : 2024 Latest Caselaw 26801 Ker
Judgement Date : 5 September, 2024

Kerala High Court

State Of Kerala vs E.T Varghese on 5 September, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

RP No.989/2016                                   1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                          &
                      THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                       CM.APPL.NO.1/16 IN RP NO. 989 OF 2016
          AGAINST JUDGMENT DATED 20.06.2014 IN WA 920/2012 OF THIS COURT
   APPLICANTS/REVIEW PETITIONERS/APPELLANTS IN W.A.:

      1. THE STATE OF KERALA, REPRESENTED BY ITS SECRETARY, TRANSPORT
         DEPARTMENT, THIRUVANANTHAPURAM.

    AND ANOTHER.


   RESPONDENTS/RESPONDENTS/RESPONDENTS:

      1. E.T VARGHESE, MOTOR VEHICLE INSPECTOR, SUB REGIONAL TRANSPORT
         OFFICE, KOTHAMANGALAM.

    AND ANOTHER.



        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to condone the delay
   of 845 days in filing the above Review Petition.

        This Application again coming on for orders on 05/09/2024 upon
   perusing the application and the affidavit filed in support thereof, and
   this Court's Order dated 09/08/2024 and upon hearing the arguments of
   GOVERNMENT PLEADER for the applicants and of ADVS.M/S. C.P.UDAYABHANU,
   NAVANEETH.N.NATH, RASSAL JANARDHANAN A., ABHISHEK M. KUNNATHU, BOBAN
   PALAT, P.R.AJAY, P.U.PRATHEESH KUMAR, K.U.SWAPNIL & PRANAV USHAKAR FOR R1
   and SRI.DEEPU THANKAN, STANDING COUNSEL for R2,the court on the same day
   passed the following:

                                            ORDER

The 1st respondent enters appearance through counsel, who seeks time to file counter affidavit.

One week time granted.

List on 13/09/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

05-09-2024 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter