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Vineesh P V vs Anju.P.Arjunan
2024 Latest Caselaw 26797 Ker

Citation : 2024 Latest Caselaw 26797 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Vineesh P V vs Anju.P.Arjunan on 5 September, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                                    &

             THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                          RP NO. 878 OF 2024

        AGAINST THE JUDGMENT DATED 05.08.2024 IN OP (FC) NO.502 OF

                     2024 OF HIGH COURT OF KERALA

REVIEW PETITIONERS/PETITIONERS/RESPONDENTS:

    1       VINEESH P V., AGED 38 YEARS
            S/O.N.VIDYADARAN (LATE), PANAKKAL LAKSHMI BHAVAN,
            MUTHIRAPPADAM, THAIKKATTUKARA.PO, CHOORNIKKARA VILLAGE,
            ALUVA TALUK, ERNAKULAM, PIN - 683106

    2       VASANTHAKUMARI, AGED 74 YEARS
            W/O.N.VIDYADARAN (LATE), PANAKKAL LAKSHMI BHAVAN,
            MUTHIRAPPADAM, THAIKKATTUKARA.PO, CHOORNIKKARA VILLAGE,
            ALUVA TALUK, ERNAKULAM, PIN - 683106

            LEKSHMI S.SEKHER
            S.SUNIL KUMAR (PALAKKAD)
            K.J.SUNIL
            FEMY M.ANTONY


RESPONDENTS/RESPONDENTS/PETITIONERS:

    1       ANJU.P.ARJUNAN, AGED 34 YEARS
            D/O.P.V.ARJUNAN (LATE), PUTHUR HOUSE, KAIPARAMBU.PO,
            KAIPARAMBU VILLAGE,THRISSUR, PIN - 680546

    2       XXXXXXXXXX
            XXXXXXXXXX XXXXXXXXXX



     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                       2024:KER:68072
RP NO. 878 OF 2024

                                   2



                                 ORDER

Devan Ramachandran, J.

In view of our judgment in OP(FC) No.517/2024, no

orders are required in this review petition.

This petition is, therefore, closed.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE stu

 
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