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M/S. Khushi International vs The Deputy Commissioner
2024 Latest Caselaw 26795 Ker

Citation : 2024 Latest Caselaw 26795 Ker
Judgement Date : 5 September, 2024

Kerala High Court

M/S. Khushi International vs The Deputy Commissioner on 5 September, 2024

Author: P Gopinath

Bench: P Gopinath

                                                   2024:KER:67565

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
  THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946
                        WP(C) NO. 29241 OF 2023

PETITIONER:

            M/S. KHUSHI INTERNATIONAL,
            V/693, THODAPARAMBU, KOOVAPPADY P.O., PERUMBAVOOR,
            ERNAKULAM DISTRICT, PIN - 683 544,
            REPRESENTED BY ITS MANAGING PARTNER MANISH BANSAL.

            BY ADVS.
                       MEERA V.MENON
                       R.SREEJITH
                       K.KRISHNA
                       PARVATHY MENON



RESPONDENTS:

    1       THE DEPUTY COMMISSIONER,
            SPECIAL CIRCLE (PRODUCE),
            STATE GOODS & SERVICES TAX DEPARTMENT, MATTANCHERRY,
            KOCHI, PIN - 682 002.

    2       STATE OF KERALA,
            REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695 001.

    3       M/S. SUNDEK INDUSTRIES,
            7/20A, VENGOLA, PERUMBAVOOR, ERNAKULAM,
            PIN - 683 554.

    4       M/S.RANJINI TIMBER INDUSTRIES,
            KANDANTHARA, ALLAPRA, PERUMBAVOOR, ERNAKULAM,
            PIN - 683 553.

            BY ADVS.
                       P R SREEJITH (SC)
                       JASMINE M. M. (GP)


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                    2024:KER:67565
WP(C) 29241/2023                      2




                          JUDGMENT

In the light of the memo dated 28-08-2024 filed by the

petitioner, this writ petition will stand dismissed as not pressed.

Sd/-

GOPINATH P. JUDGE

ats

 
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