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K.I.Hashim vs L.C.Goyal
2024 Latest Caselaw 26792 Ker

Citation : 2024 Latest Caselaw 26792 Ker
Judgement Date : 5 September, 2024

Kerala High Court

K.I.Hashim vs L.C.Goyal on 5 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                        2024:KER:67504



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

      THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                         CON.CASE(C) NO. 992 OF 2010
 AGAINST THE JUDGMENT DATED 24.06.2010 IN WPC NO.18786 OF 2010 OF HIGH
                              COURT OF KERALA

PETITIONER/PETITIONER:

            K.I.HASHIM
            AGED 54 YEARS, S/O.IBRAHIM,
            DIRECTORATE OF FISHERIES,
            VIKAS BHAVAN, THIRUVANANTHAPURAM.

            BY ADV
                 SRI.A.A.ABUL HASSAN


RESPONDENT/1ST RESPONDENT:

            L.C.GOYAL
            AGED ABOUT 58 YEARS, FATHER'S NAME NOT KNOWN TO THE
            PETITIONER,PRINCIPAL SECRETARY,
            (ADDITIONAL CHIEF SECRETARY),
            FINANCE (ESST.B) DEPARTMENT,
            GOVT.SECRETARIAT, THIRUVANANTHAPURAM.

            BY ADV
                 V.K.SUNIL, SENIOR GOVERNMENT PLEADER


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON

05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.992 of 2010     : 2 :



                                                2024:KER:67504




                              JUDGMENT

This contempt of court case is of the year 2010. By

efflux of time, nothing survives to be considered in this

contempt of court case and accordingly, it is closed with

liberty to the petitioner to move for re-hearing, if

required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

2024:KER:67504

APPENDIX OF CON.CASE (C) 9924/2010

PETITIONER'S ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF JUDGMENT IN WP(C) No.18786 OF 2010 DATED 24.06.2010 OF THIS HONOURABLE COURT.

ANNEXURE A2 TRUE COPY OF THE REPRESENTATION SUBMITTED ALONG WITH ANNEXURE A1, DATED 30.06.2010.

 
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