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K.C.Kamalakshi vs Margaret @ Margaleetha
2024 Latest Caselaw 26788 Ker

Citation : 2024 Latest Caselaw 26788 Ker
Judgement Date : 5 September, 2024

Kerala High Court

K.C.Kamalakshi vs Margaret @ Margaleetha on 5 September, 2024

OP(C) No.2258/2023                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                          THE HONOURABLE MR. JUSTICE VIJU ABRAHAM

              Thursday, the 5th day of September 2024 / 14th Bhadra, 1946

                                  OP(C) NO. 2258 OF 2023


    EA 587/2023 IN EP 553/2011 IN OS 742/1995 OF PRINCIPAL SUB COURT, THRISSUR

   PETITIONER/ PETITIONER/ JUDGMENT DEBTOR:

          K.C.KAMALAKSHY, AGED 72 YEARS, W/O.SUBRAMANIAN (LATE), KOTTAYIL
          HOUSE, CONVENT ROAD, P.O.CHIYYARAM, THRISSUR-, PIN - 680 026.

   RESPONDENTS/ RESPONDENTS/ DECREE HOLDERS:

      1. MARGARET @ MARGALEETHA, AGED 83 YEARS, W/O.KATTUKKARAN VEETTIL
         PAULY, CHIYYARAM VILLAGE DESOM, THRISSUR TALUK, NOW RESIDING AT
         C/O.RALDO PAUL, K. 32 CONFIDENTIAL RIGEL, ATTIBELE
         ROAD, OPP.SARJAPURA POLICE STATION, SARJAPURA, BANGLORE, KARNATKA,
         PIN - 562125

            AND ANOTHER


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to
   direct the Hon'ble Sub Judge, Thrissur to stay the proceedings in EP
   553/2011 in O.S 742/1995 on the files of the Hon'ble Sub Judge, Thrissur.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   29.8.2024 and upon hearing the arguments of M/s KALEESWARAM RAJ, THULASI
   K. RAJ & APARNA NARAYAN MENON, Advocates for the petitioner and M/S M.R.
   DHANIL & SENITTA P. JOJO, Advocates for the respondents, the court passed
   the following:

                                          O R D E R

Post on 12-09-2024.

Interim order is extended by one month.

Sd/- VIJU ABRAHAM, JUDGE

05-09-2024 /True Copy/ Assistant Registrar

 
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