S.K.Praphul Chander vs Ravindran T
2024 Latest Caselaw 26758 Ker

Kerala High Court

S.K.Praphul Chander vs Ravindran T on 5 September, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
         Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                              WA NO. 909 OF 2014
      AGAINST JUDGMENT DATED 19.11.2013 IN WPC 5077/2011 OF THIS COURT
APPELLANTS/PETITIONERS 1 & 2:

  1. S.K.PRAPHUL CHANDER, OFFICER SCALE 1, MANAGER, SOUTH MALABAR GRAMIN
     BANK, (NOW RENAMED AS KERALA GRAMIN BANK) KODIYATHUR BRANCH,
     RESIDING AT 33/5013 OMKAR, P.O CHEVARAMBALAM, KOZHIKODE-673 017.

AND ANOTHER

BY ADV.SRI.KALEESWARAM RAJ

RESPONDENTS/PETIITONERS 3 TO 9 & RESPONDENTS:

  1. RAVINDRAN T, OFFICER SCALE 1, MANAGER, SOUTH MALABAR GRAMIN BANK,
     (NOW RENAMED AS KERALA GRAMIN BANK) CALICUT CITY BRANCH, CALICUT-673
     101.

AND 9 OTHERS

ADV.SRI.V.R.KESAVA KAIMAL FOR R1, R3 TO R7

STANDING COUNSEL SRI.JAWAHAR JOSE FOR R8

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to pass an order directing the 1st respondent Bank to promote the
appellants to Scale II Officer post on the basis of the selection process
indicated in the writ petition with retrospective effect.
     This Writ Appeal again coming on for orders on 05/09/2024 upon
perusing the appeal memorandum and this court's order dated
08/08/2024, the court on the same day passed the following:
                   ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
               -----------------------------------------------------------
                                 W.A.No.909 of 2014
               -----------------------------------------------------------
                    Dated this the 5th day of September, 2024

                                        ORDER

P.G.Ajithkumar, J.

The appellant to take steps to issue notice to the 8 th

respondent within one week.

Await service of notice on the 8th respondent.

List on 04.10.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE dkr

05-09-2024 /True Copy/ Assistant Registrar