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Babu Antony And Another vs Rani George
2024 Latest Caselaw 26749 Ker

Citation : 2024 Latest Caselaw 26749 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Babu Antony And Another vs Rani George on 5 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                            2024:KER:67492



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

      THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                          CON.CASE(C) NO.994 OF 2010

 AGAINST THE JUDGMENT DATED 19.05.2010 IN WPC NO.15206 OF 2010 OF HIGH

                              COURT OF KERALA


PETITIONERS:

               BABU ANTONY
               S/O. ANTONY, AGED 48 YEARS,
               ARESSERIL HOUSE,ARTHUNKAL POST,
               CHERTHALA,, ALEPPEY DISTRICT.

               P.S. AVARACHAN,
               S/O SEBASTIAN, AGED 59 YEARS,
               PALLIPARAMBIL HOUSE, ARTHUNKAL P.O.,
               CHERTHALA, ALLEPPEY DISTRICT.

               BY ADV
                    SRI.K.C.ELDHO

RESPONDENT:

               RANI GEORGE
               AGED ABOUT 40, FATHER'S NAME NOT KNOWN TO THE
               PETITIONERS, WORKING AS THE REGISTRAR OF
               CO-OPERATIVE SOCIETIES, OFFICE OF THE
               REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM,
               PIN-695 001.

               BY ADV
                    V.K. SUNIL, GOVERNMENT PLEADER

       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.994 of 2010     : 2 :

                                                2024:KER:67492




                              JUDGMENT

This contempt of court case is of the year 2010. By

efflux of time, nothing survives to be considered in this

contempt of court case and accordingly, it is closed with

liberty to the petitioners to move for re-hearing, if

required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

2024:KER:67492

APPENDIX OF CON.CASE(C) 994/2010

PETITIONERS' ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) No.15206 OF 2010 DATED 19.05.2010.

ANNEXURE A2 TRUE COPY OF THE COVERING LETTER FURNISHING COPY OF THE ANNEXURE A1 JUDGEMENT TO THE RESPONDENT.

ANNEXURE A3 TRUE COPY OF THE POSTAL RECEIPT EVIDENCING THE ISSUANCE OF ANNEXURE A2 LETTER.

ANNEXURE A4 A TRUE COPY OF THE POSTAL ACKNOWLEDGMENT CARD ACKNOWLEDGING THE RECEIPT OF ANNEXURE A1 BY THE RESPONDENT.

 
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