Dr.Jithin Lal M vs Dr.Usha Titus I.A.S. And Another
2024 Latest Caselaw 26746 Ker

Kerala High Court

Dr.Jithin Lal M vs Dr.Usha Titus I.A.S. And Another on 5 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                            2024:KER:67626



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

              THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

      THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                         CON.CASE(C) NO. 975 OF 2010

         AGAINST THE JUDGMENT DATED 24.06.2010 IN W.P.(C) NO.13474 OF 2010

AND JUDGMENT DATED 29.06.2010 IN W.A. No.1098 OF 2010 OF HIGH COURT OF

                                   KERALA


PETITIONER:

              DR.JITHIN LAL M.
              AGED 25 YEARS, S/O M.VIJAYAN,
              I YEAR P.G.STUDENT IN, M.S.GENERAL SECRETARY, T.D.MEDICAL
              COLLEGE, ALAPPUZHA, VANDANAM P.O., ALAPPUZHA - 688 005,,
              RESIDING AT "AMMINI",
              CHEVAYUR P.O., KOZHIKODE.

              BY ADVS.
                   SMT.N.SANTHA
                   SRI.S.A.ANAND
                   SRI.K.A.BALAN
                   SRI.PETER JOSE CHRISTO



RESPONDENTS:

     1        DR.USHA TITUS I.A.S. AND ANOTHER
              (NAME OF FATHER OR HUSBAND AND AGE NOT KNOWN,
              TO THE PETITIONER), SECRETARY TO GOVERNMENT,
              HEALTH AND FAMILY WELFARE DEPARTMENT,
              SECRETARIAT, THIRUVANANTHAPURAM,
              PIN: 695 001.

     2        DR.A.GEETHA
              (NAME OF FATHER OR HUSBAND AND AGE NOT KNOWN,
 Con.Case (C) No.975 of 2010     : 2 :

                                                             2024:KER:67626



              TO THE PETITIONER), DIRECTOR OF MEDICAL,
              EDUCATION, DIRECTORATE OF MEDICAL EDUCATION,
              MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM,
              PIN-595 011.

              BY ADV
                   SRI.DHEERAJ, GOVERNMENT PLEADER


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION

ON 05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case (C) No.975 of 2010         : 3 :

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                                   JUDGMENT

This contempt of court case is of the year

2010. By efflux of time, nothing survives to be

considered in this contempt of court case and

accordingly, it is closed with liberty to the petitioner to

move for re-hearing, if required.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SRJ

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APPENDIX OF CON.CASE(C) 975/2010

PETITIONER'S ANNEXURES

Annexure I TRUE COPY OF THE RELEVANT PORTION OF THE PROSPECTUS FOR ADMISSION TO MEDICAL POST GRADUATE DEGREE/DIPLOMA COURSES 2010.

Annexure II TRUE COPY OF THE G.O.(Rt.) NO.199/ 2010/H&FWD DATED 15.01.2010.

Annexure III TRUE COPY OF THE ORDER DATED 24.6.2010 IN W.P.(C) NO.13474/2010-H OF THIS HON'BLE COURT.

Annexure IV TRUE COPY OF THE JUDGMENT DATED 29.06.2010 IN W.A.1098/2010 OF THIS HON'BLE COURT.

Annexure V TRUE COPY OF THE ACKNOWLEDGMENT CARD OF THE 1ST RESPONDENT.

Annexure VI TRUE COPY OF THE ACKNOWLEDGMENT CARD OF THE 2ND RESPONDENT.

Annexure VII TRUE COPY OF THE GENERAL INSTRUCTIONS NO.B2/4500/2010/DME DATED 25.06.2010 OF THE 2ND RESPONDENT.

Annexure VIII TRUE COPY OF THE GENERAL INSTRUCTIONS NO.B2/4500/2010/DME DATED 29.06.2010 OF THE 2ND RESPONDENT.

Annexure IX TRUE COPY OF THE DISTRIBUTION OF SURRENDERED ALL INDIA QUOTA SEATS FOR THE FINAL ROUND ALLOTMENT OF PGM 2010.

Annexure X TRUE COPY OF THE TOTAL VACANCY POSITION OF PG MEDICAL COURSES 2010 AS ON 29.06.2010, 04.00 PM.

Annexure XI TRUE COPY OF THE REPRESENTATION DATED 29.06.2010 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

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RESPONDENTS' ANNEXURES

Annexure R1(a) TRUE COPY OF THE GOVERNMENT ORDER G.O.(Rt) No.2530/2010/H&FWD DATED 29.06.2010.

Annexure R1(b) TRUE COPY OF THE LIST OF SC/ST CANDIDATES CONTINUING THE MEDICAL PG COURSE 2010.