Kunnamkulam Municipality vs Sasikumar C.V
2024 Latest Caselaw 26726 Ker

Kerala High Court

Kunnamkulam Municipality vs Sasikumar C.V on 5 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.1268/2024                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
            THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
            Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                                WA NO. 1268 OF 2024
        AGAINST JUDGMENT DATED 19.06.2024 IN WP(C) 8648/2024 OF THIS COURT
   APPELLANT(S)/1ST AND 2ND RESPONDENTS:

      1. KUNNAMKULAM MUNICIPALITY, REPRESENTED BY SECRETARY, MUNICIPAL
         OFFICE, KUNNAMKULAM, PIN - 680503
      2. THE SECRETARY, KUNNAMKULAM MUNICIPALITY, MUNICIPAL OFFICE,
         KUNNAMKULAM, PIN - 680503

     BY ADVS.M/S.V.N.HARIDAS, B.SHAMEERA, NIMISHAMOL SASIDHARAN & SAIFUDEEN
    T.S

   RESPONDENT(S)/PETITIONER/RESPONDENTS 3 AND 4:

      1. SASIKUMAR C.V., AGED 53 YEARS, S/O. ACHUTHAN NAIR, CHERUPARA
         ALIYAVEETTIL, CHAZHIYATHIL P.O., PALAKKAD DISTRICT, PIN - 679535
      2. THE EXECUTIVE ENGINEER, PWD ROAD SECTION, KUNNAMKULAM, PIN - 680503
      3. THE ASSISTANT ENGINEER, PWD ROAD SECTION, KUNNAMKULAM, PIN - 680503
      4. *ADDL R4: TOWN PLANNER, OFFICE OF THE DISTRICT TOWN PLANNER, LSGD
         PLANNING DISTRICT PLANNING BHAVAN, 2ND FLOOR, AYYANTHOLE
         THRISSUR.680022 *IS SUO MOTU IMPLEADED AS ADDITIONAL RESPONDENT AS
         PER ORDER DATED 5/9/24 IN WA.1268/2024.

    BY GOVERNMENT PLEADER FOR R2 TO R4.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of judgment dated 19.06.2024 in WP (C) No. 8648/2024
   to the result of this Writ Appeal

        This Writ Appeal coming on for orders on 05/09/2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.1268/2024                               2/2

                                         ORDER

Town Planner, Office of the District Town Planner, LSGD Planning District Planning Bhavan, 2nd floor, Ayyanthole, Thrissur 680 022, is suo motu impleaded as additional respondent in the party array.

The appellant is directed to serve a copy of the memorandum of writ appeal on the learned Government Pleader.

Post on 09/09/2024.

Sd/- A.MUHAMED MUSTAQUE ACTING CHIEF JUSTICE

Sd/- S.MANU JUDGE

05-09-2024 /True Copy/ Assistant Registrar