Citation : 2024 Latest Caselaw 26688 Ker
Judgement Date : 5 September, 2024
WP(C) No.31410/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
WP(C) NO. 31410 OF 2024(A)
PETITIONER:
REMESH.H, AGED 32 YEARS, S/O HARIDASAN.N, KARTHIKA' HOUSE, CMC -30,
NEAR KAMPIKKAL JUNCTION, CHERTHALA NORTH, CHERTHALA P.O, ALAPPUZHA
DISTRICT, PIN - 688524
RESPONDENTS:
1. THE CSB BANK LTD, HEAD OFFICE, CSB BHAVAN, ST.MARY'S COLLEGE ROAD,
THRISSUR - REPRESENTED BY ITS MANAGING DIRECTOR AND CEO, PIN -
680020
2. SESHA SRINIVAS D, HEAD -E.R & DISCIPLINARY AUTHORITY, HR DEPARTMENT,
CSB BANK LTD, 603, RANI SEETHAI HAL, II FLOOR, ANNA MALAI, CHENNAI,
TAMIL NADU, PIN - 600028
3. THE STATION HOUSE OFFICER, MANNANTHALA POLICE STATION, MANNANTHALA,
THIRUVANANTHAPURAM, PIN - 695015
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to pass an interim order directing the respondents 1 & 2 to stay
further proceedings upon Exhibits P9 Enquiry Report and Exhibit P10
direction.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
SUJA PADNABAN PILLAI, G.RAJAN POTAYIL Advocates for the petitioner and of
GOVERNMENT PLEADER for R3, the court passed the following:
ORDER
The learned Counsel for the petitioner to argue on the question of maintainability of the writ petition, in the light of the judgment of this Court in Immanuel Paul Vs Catholic Syrian Bank Ltd [1985 KHC 180:1985 KLT 808]
Post on 09.09.2024
Sd/- MURALI PURUSHOTHAMAN JUDGE
05-09-2024 /True Copy/ Assistant Registrar
APPENDIX OF WP(C) 31410/2024 Exhibit :P9 TRUE COPY OF THE ENQUIRY REPORT DATED 12.08.2024 SUBMITTED BY ENQUIRY OFFICER, SRI. RAJU K VASU Exhibit :P10 TRUE COPY OF COVERING LETTER S/ENQ.2478/4705/2024 DATED 13.08.2024 ISSUED BY THE 2ND RESPONDENT
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