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Sagar Enterprises vs State Of Kerala
2024 Latest Caselaw 26677 Ker

Citation : 2024 Latest Caselaw 26677 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Sagar Enterprises vs State Of Kerala on 5 September, 2024

Author: Anil K. Narendran

Bench: Anil K.Narendran

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                      &
                     THE HONOURABLE MR. JUSTICE G.GIRISH
         Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                              RP NO. 885 OF 2024

AGAINST THE JUDGMENT DATED 17/01/2024 IN DBP.NO.130/2023 OF THIS HON'BLE COURT


  REVIEW PETITIONER/THIRD PARTY:


         SAGAR ENTERPRISES

         OSHO ROAD, SECTOR 08, GUJARAT

         REPRESENTED BY ITS POWER OF ATTORNEY HOLDER, NIDHIN DHANAPALAN,

         S/O.DHANAPALAN, AGED 31 YEARS, RESIDING AT ANAKKUZHIKKAL,

         PUTHANANGADI, VARANAM P.O., VARANAM S.O., ALAPPUZHA DISTRICT,

         KERALA, PIN - 688555



         BY M/S.S.SANAL KUMAR (SR.), VIJAI MATHEWS and

         JOSEPH THEKKEKURUVANAL, Advocates for the petitioner


  RESPONDENTS/RESPONDENTS:


   1.    STATE OF KERALA

         REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,

         REVENUE (DEVASWOM) DEPARTMENT, GOVERNMENT SECRETARIAT,

         THIRUVANANTHAPURAM, PIN - 695001

   2.    DEPUTY DIRECTOR

         KERALA STATE AUDIT DEPARTMENT, TRAVANCORE DEDVASWOMM BOARD

         AUDIT, NANTHANCODE, THIRUVANANTHAPURAM, PIN - 695003

   3.    TRAVANCORE DEVASWOM BOARD

         REPRESENTED BY ITS SECRETARY, NANATHANCODE, KAWDIAR POST,

         THIRUVANANTHAPURAM, PIN - 695003

   4.    DEVASWOM COMMISSIONER

         TRAVANCORE DEVASWOM BOARD, DEVASWOM BUILDINGS, NANTHANCODE,

         THIRUVANANTHAPURAM, PIN - 695005
   5.    CHIEF VIGILANCE AND SECURITY OFFICER

        (SUPERINTENDENT OF POLICE VIGILANCE), TRAVANCORE DEVASWOM HEAD

        QUARTERS, NANTHANCODE, KAWDIAR POST, THIRUVANANTHAPURAM,

        PIN - 695003

  6.    EXECUTIVE OFFICER SABARIMALA

        SABARIMALA P.O., PATHANAMTHITTA, PIN - 689662



        BY SR.GOVERNMENT PLEADER for the respondents 1 & 2

        BY SC, TRAVANCORE DEVASWOM BOARD for respondents 3 to 6


       THIS REVIEW PETITION HAVING COME UP FOR ORDERS AGAIN ON 05/09/2024,

UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED 14/08/2024 IN

IA.NO.1/2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                   ANIL K. NARENDRAN & G. GIRISH, JJ.
                  ---------------------------------------------
                             RP No.885 of 2024
                                       in
                             DBP No.130 of 2023
                -------------------------------------------------
                Dated this the 5th day of September, 2024

                                     ORDER

Anil K. Narendran, J.

The learned Standing Counsel for the Travancore

Devaswom Board seeks time to make available for the

perusal of this Court the relevant files, in which the

proposal as referred to in paragraph 2.1 of the order sought

to be reviewed is made by a committee headed by the

Devaswom Commissioner.

Post on 25.09.2024.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

G. GIRISH, JUDGE

ded

05-09-2024 /True Copy/ Assistant Registrar

 
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