Navas Meeran vs The Trikkakkara Municipality
2024 Latest Caselaw 26641 Ker

Kerala High Court

Navas Meeran vs The Trikkakkara Municipality on 5 September, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA NO.2243 OF 2015                  1

                                                  2024:KER:68932
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

    THE HONOURABLE THE ACTING CHIEF JUSTICE MR. A.MUHAMED

                             MUSTAQUE

                                &

                THE HONOURABLE MR. JUSTICE S.MANU

 THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                        WA NO.2243 OF 2015

        AGAINST THE JUDGMENT DATED 29.07.2015 IN WPC NO.15723 OF

                   2012 OF HIGH COURT OF KERALA

APPELLANTS/PETITIONERS :

    1       NAVAS MEERAN
            S/O.M.E.MEERAN, MANALUMPARAYIL HOUSE,
            P.O ADIMALY, IDUKKI 685 561.

    2       FIROZ MEERAN
            S/O.M.E.MEERAN, MANALUMPARAYIL HOUSE,
            P.O. ADIMALY, IDUKKI 685 561.

    3       M.E.MOHAMED
            RESIDING AT VILLA NO.9,
            SPRING TIDE VILLAS,
            TAGORE LANE, ELAMAKKARA P.O,
            KOCHI-682 026.

    4       M/S.NASHER PROPERTIES PRIVATE LIMITED,
            5B-1, EASTERN CORPORTE OFFICE 34/137G,
            N.H.BYE PASS, EDAPPALLY, COCHIN-682 024,
            REPRESENTED BY ITS MANAGING DIRECTOR.


            BY ADVS.
            SRI.N.NANDAKUMARA MENON (SR.)
            SRI.P.K.MANOJKUMAR
 WA NO.2243 OF 2015                   2

                                                       2024:KER:68932

RESPONDENTS/RESPONDENTS :

    1        THE THRIKKAKKARA MUNICIPALITY
             REPRESENTED BY ITS SECRETARY,
             THRIKKAKARA P.O., KAKKANAD,
             COCHIN-682 021.

    2        THE SECRETARY
             THRIKKAKARA MUNICIPALITY,
             THRIKKAKARA P.O, KAKKANAD,
             COCHIN-682 021.

    3        THE KERALA STATE HOUSING BOARD
             REPRESENTED BY ITS SECRETARY,
             HOUSING BOARD BUILDINGS,
             PANAMPILLY NAGAR, COCHIN-682 036.

    4        THE REGIONAL ENGINEER
             KERALA STATE HOUSING BOARD,
             PANAMPILLY NAGAR, COCHIN-682 036.


             BY ADV SRI.V.HARISH


     THIS     WRIT    APPEAL    HAVING    BEEN   FINALLY   HEARD    ON
05.09.2024,     THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WA NO.2243 OF 2015               3

                                                  2024:KER:68932




                          JUDGMENT

A.Muhamed Mustaque, Acg.C.J.

It is submitted by the learned counsel for the

appellants that this writ appeal has become infructuous.

Accordingly, this writ appeal is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE, ACTING CHIEF JUSTICE

Sd/-

S.MANU, JUDGE rkj