Shameer Chirattayattu vs State Of Kerala
2024 Latest Caselaw 26620 Ker

Kerala High Court

Shameer Chirattayattu vs State Of Kerala on 5 September, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

CRL.MC NO. 6391 OF 2018                1


                                                  2024:KER:68006
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                          CRL.MC NO. 6391 OF 2018

       CRIME NO.509/2016 OF MAYYIL POLICE STATION, Kannur
      AGAINST THE ORDER/JUDGMENT DATED IN CC NO.1048 OF 2017 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -II, KANNUR
PETITIONER/S:

      1        SHAMEER CHIRATTAYATTU
               AGED 38 YEARS
               S/O KUNHALI, JAMEELAS, EDAYANNOOR, KANNUR DISTRICT.

      2        SHAMEED CHIRATTAYATTU
               AGED 38 YEARS
               S/O KUNHALI, JAMEELAS, EDAYANNOOR, KANNUR DISTRICT.

      3        JAMEELA CHIRATTAYATTU
               AGED 59 YEARS
               W/O KUNHALI, JAMEELAS, EDAYANNOOR, KANNUR DISTRICT.

      4        SHAFEEK CHIRATTAYATTU
               AGED 45 YEARS
               S/O KUNHALI, JAMEELAS, EDAYANNOOR, KANNUR DISTRICT.


               BY ADVS.
               PHIJO PRADEESH PHILIP
               T.S.REMYA


RESPONDENT/S:
     1    STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM.

      2        ANEESA SHAMEER
               AGED 27 YEARS
               D/O. ABDULLA, TC. HOUSE, KUTTYATTOOR P.O.,
               KUTTYATTOOR PAZHASSI DESOM, THALIPARAMBA TALUK,
               KANNUR DISTRICT - 670110.
 CRL.MC NO. 6391 OF 2018             2


                                                 2024:KER:68006



OTHER PRESENT:

               SRI.RENJITH.T.R, SR.PP


       THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
05.09.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.MC NO. 6391 OF 2018                  3


                                                             2024:KER:68006

                     P.V.KUNHIKRISHNAN, J
                   --------------------------------------
                    Crl.M.C. No. 6391 of 2018
                   --------------------------------------
            Dated this the 5th day of September, 2024



                                    ORDER

This Criminal Miscellaneous case is filed with following

prayers :

"....to quash Annexure-A2 final report and all proceedings in CC No. 1048/2017 on the file of the Judicial First Class Magistrate Court II, Kannur in the interest of justice." [sic]

2. As per e-court service website, the petitioners

are already acquitted on 07.11.2019. If that is the case,

nothing survives in this case.

Therefore, this Criminal Miscellaneous case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

2024:KER:68006

PETITIONER ANNEXURES

ANNEXURE A1 CERTIFIED COPY OF THE FIR IN CRIME NO.509/2016 OF MAYYIL POLICE STATION ALONG WITH THE COMPLAINT IN CMP NO.2317/2016.

ANNEXURE A2 CERTIFIED COPY OF THE FINAL REPORT IN CC NO.1048/2017 ON THE FILE OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT II, KANNUR.

ANNEXURE A3 TRUE COPY OF THE SETTLEMENT DATED 25/03/2017 BETWEEN THE 1ST PETITIONER AND THE 2ND RESPONDENT.