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Mathew.M.Desouza vs The Tahsildar
2024 Latest Caselaw 26619 Ker

Citation : 2024 Latest Caselaw 26619 Ker
Judgement Date : 5 September, 2024

Kerala High Court

Mathew.M.Desouza vs The Tahsildar on 5 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

                                                       2024:KER:67547
                                   1
RP NO. 91 OF 2024


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                           RP NO. 91 OF 2024

        AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.41353 OF 2023 OF

HIGH COURT OF KERALA

REVIEW PETITIONER/S:

             MATHEW.M.DESOUZA
             AGED 50 YEARS
             S/O. M.C MATHEW , RESIDING AT MAMMOOTTIL HOUSE,
             KARIMKUNNAM P.O., IDUKKI DISTRICT, PIN - 685586


            BY ADVS.
            G.HARIHARAN
            PRAVEEN.H.
            K.S.SMITHA
            V.R.SANJEEV KUMAR
            B.R.SINDU


RESPONDENTS:

    1        THE TAHSILDAR
             THODUPUZHA TALUK, THODUPUZHA. IDUKKI DISTRICT, PIN -
             685584

    2        SUB COLLECTOR [REVENUE DIVISIONAL OFFICER]
             IDUKKI AT PAINAVU, KUYILIMALA P.O IDUKKI DISTRICT, PIN
             - 685603

    3        DISTRICT COLLECTOR
             IDUKKI AT PAINAVU, KUYILIMALA P.O., IDUKKI DISTRICT,
             PIN - 685603

    4        LAND REVENUE COMMISSIONER
                                                            2024:KER:67547
                                   2
RP NO. 91 OF 2024


            PUBLIC OFFICE BUILDING, MUSEUM ROAD, OPPOSITE ZOO,
            VIKHAS BHAVAN P.O, THIRUVANANTHAPURAM, PIN - 695033

    5       NITHIN ROY
            AGED 32 YEARS
            S/O N.G ROY NARAYANATH HOUSE, KALLUKKUNN P.O
            KATTAPANA , IDUKKI DISTRICT, PIN - 685508


            BY ADV DOMSON J.VATTAKUZHY
            BY SR.G.P SRI. V.K.SUNIL


     THIS   REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                2024:KER:67547
                                     3
RP NO. 91 OF 2024


                               ORDER

This Review Petition is filed seeking review of the

Judgment dated 11.12.2023 in W.P.(c) No.41353 of

2023.

2. When the writ petition came up for

consideration on 11.12.2023, the petitioner limited his

prayer for a consideration of Ext.P10 representation and

the matter was disposed of directing the 4 th respondent

to consider Ext.P10 with notice to the petitioner and the

5th respondent while dispensing notice to the 5 th

respondent in the writ petition.

In the nature of the direction issued in the

Judgment sought to be reviewed, I do not find any error

apparent on the face of the records and accordingly, the

Review Petition is dismissed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE al/-.

 
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