Alex Varghese vs The Secretary
2024 Latest Caselaw 26606 Ker

Kerala High Court

Alex Varghese vs The Secretary on 5 September, 2024

WP(C) No.24057 of 2024                  1                 2024:KER:67302




                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT

                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

     THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                              WP(C) NO. 24057 OF 2024

PETITIONER:

               ALEX VARGHESE,AGED 32 YEARS
               S/O VARGHESE, PULICHUMAVIL(H), MARIGIRI (PO),
               KANAKAKUNNU, PIN - 685609


               BY ADVS.
               MATHEWS BENNY
               SIBI THOMAS JACOB
               ROSHAN SHAJI



RESPONDENTS:

      1        THE SECRETARY,
               VATHIKUDY GRAMA PANCHAYATH,
               VATHIKUDI, IDUKKI DISTRICT, PIN - 685604

      2        VATHIKUDY GRAMA PANCHAYATH,
               REPRESENTED BY ITS SECRETARY,
               VATHIKUDI, IDUKKI DISTRICT, PIN - 685604


               BY ADV JOMY K. JOSE, SC


       THIS    WRIT      PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.24057 of 2024                         2                       2024:KER:67302




                                  MOHAMMED NIAS C.P., J.
                           -----------------------------------------------
                                    WP(C) No.24057 of 2024
                            ---------------------------------------------
                         Dated this the 5th day of September, 2024

                                           JUDGMENT

The learned counsel for the petitioner submits that the writ petition is

not pressed. Accordingly, the writ petition is dismissed as not pressed.

Sd/- MOHAMMED NIAS C.P.

JUDGE dlk/5.9.2024 WP(C) No.24057 of 2024 3 2024:KER:67302 APPENDIX OF WP(C) 24057/2024

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF PAYMENTS REMITTED TO THE RESPONDENT PANCHAYATH BY THE PETITIONER

EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 02/05/2024 ISSUED BY THE RESPONDENT TO MR. ROY MATHEW NARAMANGALATH

EXHIBIT P3 A TRUE COPY OF THE REPRESENTATION DATED 09/04/2024 FILED BY THE PETITIONER BEFORE THE RESPONDENT

EXHIBIT P4 TRUE COPY OF THE LAWYER NOTICE SENT BY THE PETITIONER THROUGH HIS COUNSEL DATED 15/06/2024

EXHIBIT P5 TRUE COPY OF THE DETAILED REPRESENTATION DATED 25/06/2024 FILED BEFORE THE RESPONDENT

EXHIBIT P6 TRUE COPY OF THE NOTICE SEND BY THE RESPONDENT PANCHAYATH DEMANDING THE PETITIONER TO REMIT BALANCE AMOUNT OF AUCTION WITHIN 7 DAYS DATED 26/06/2024

EXHIBIT P7 THE TRUE COPY OF THE REPRESENTATION FILED BEFORE THE RESPONDENT ALONG WITH THE RECEIPT OF REPRESENTATION DATED 01/07/2024