Leda Pavithran vs Mr. Sunil Barthwal
2024 Latest Caselaw 26583 Ker

Kerala High Court

Leda Pavithran vs Mr. Sunil Barthwal on 5 September, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

Con.Case(C) No.1958/2024                        1/3

                              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              PRESENT
                           THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
               Thursday, the 5th day of September 2024 / 14th Bhadra, 1946
                CONTEMPT CASE(C) NO. 1958 OF 2024(S) IN WP(C) 20334/2017

   PETITIONERS/PETITIONERS:


       1. LEDA PAVITHRAN, AGED 54 YEARS, SCIENTIFIC ASSISTANT, (NOW JUNIOR
          SCIENTIFIC OFFICER), BIOTECHNOLOGY DIVISION, RRII, RUBBER BOARD,
          RUBBER BOARD. P.O, KOTTAYAM, PIN - 686 009.
       2. K.R. HARIKUMAR, AGED 52 YEARS, SCIENTIFIC ASSISTANT, (NOW JUNIOR
          SCIENTIFIC OFFICER), PLANT PHYSIOLOGY DIVISION, RRII, RUBBER BOARD,
          RUBBER BOARD. P.O, KOTTAYAM, PIN - 686 009.
       3. M. MINI, AGED 52 YEARS, SCIENTIFIC ASSISTANT, (NOW JUNIOR
          SCIENTIFIC OFFICER), CENTRAL LAB, RRII, RUBBER BOARD, RUBBER BOARD.
          P.O, KOTTAYAM, PIN - 686 009.
       4. SUJA. D, AGED 50 YEARS, JUNIOR SCIENTIFIC OFFICER, RUBBER BOARD
          REGIONAL LAB, ADOOR. (NOW ASSISTANT SCIENTIFIC OFFICER), RUBBER
          TECHNOLOGY, RRII, RUBBER BOARD, RUBBER BOARD. P.O, KOTTAYAM, PIN -
          686 009.
       5. DR. GEETHA JOSE, AGED 56 YEARS, SCIENTIFIC ASSISTANT, (NOW JUNIOR
          SCIENTIFIC OFFICER), PLANT PATHOLOGY DIVISION, RRII, RUBBER BOARD,
          RUBBER BOARD. P.O, KOTTAYAM, PIN - 686 009.
       6. MINIMOLE RAVINDRAN, AGED 52 YEARS, SCIENTIFIC ASSISTANT, (NOW
          JUNIOR SCIENTIFIC OFFICER), GENOME ANALYSIS LABORATORY, RRII, RUBBER
          BOARD, RUBBER BOARD. P.O, KOTTAYAM (RESIDING AT KADAVIL PARAMBIL,
          VAIKOM P.O, KOTTAYAM), PIN - 686 009.

         BY ADVOCATE SRI.P.C.SASIDHARAN

   RESPONDENT/RESPONDENT NO.1:


           MR. SUNIL BARTHWAL, SECRETARY,
           DEPARTMENT OF COMMERCE,
           MINISTRY OF COMMERCE & INDUSTRY, UDYOG BHAVAN,
           NEW DELHI, PIN - 110 001.

            BY CENTRAL GOVERNMENT COUNSEL


        This Contempt of court case (civil) having come up for orders on
   05.09.2024, the court on the same day passed the following:

                                                                       P.T.O.
 Con.Case(C) No.1958/2024                      2/3




                                          ORDER

It is submitted by the learned Central Government Counsel that an

order has been passed pursuant to Annexure A1 Judgment.

The learned Central Government Counsel seeks time to produce the

order along with a memo.

Post on 12/09/2024.

Sd/- MURALI PURUSHOTHAMAN JUDGE

05-09-2024 /True Copy/ Assistant Registrar

APPENDIX OF CON.CASE(C) 1958/2024 Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P(C) NO.20334/2017 DATED 11/10/2022 OF THIS HONORABLE COURT.