Citation : 2024 Latest Caselaw 26528 Ker
Judgement Date : 5 September, 2024
2024:KER:67546
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
THURSDAY, THE 5TH DAY OF SEPTEMBER 2024/14TH BHADRA, 1946
WP(C) NO. 10856 OF 2021
PETITIONER:
MOHAMMED SIRAJUDEEN,
AGED 61 YEARS,
S/O. NAINAN MUHAMMED, MANAGING DIRECTOR,
SUJINA MANPOWER CONSULTANCY, TC 30/1424(18),
2ND FLOOR, PUTHENCOIL COMPLEX, PALLIMUKKU,
PETTAH, TRIVANDRUM - 695 024.
BY ADV M.R.SARIN
RESPONDENTS:
1 THE COMMISSIONER OF POLICE,
POLICE GROUND, CV RAMAN PILLAI RD, THYCAUD,
THIRUVANANTHAPURAM - 695 014.
2 THE STATION HOUSE OFFICER,
PETTAH POLICE STATION,
TRIVANDRUM DISTRICT - 695 101.
3 SUJITH SURENDRAN,
THANNIPPARA PUTHEN VEEDU, AMBALAMUKKU,
VAMANAPURAM P.O., THIRUVANANTHAPURAM - 695 606.
4 BEN CHRISTIL,
THAIVILAKOM HOUSE, VALIYAVELI P.O.,
THIRUVANANTHAPURAM - 695 021.
5 NAVAS BASHEER,
SHANAVAS MANZIL,BHAVANA NAGAR 290,
KADAPPAKKADA P.O., KOLLAM - 691 008.
6 SAJAN CHANDRAN,
SANDHYA BHAVAN, THATTATHUMALA P.O., KILIMANOOR,
TRIVANDRUM - 695 614.
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7 SATHEESH KUMAR.J.R.,
PARANDOTTUKONATHU PUTHEN VEEDU, NEDUMANGADU P.O.,
TRIVANDRUM - 695 541.
8 MAHENDRA AROMAL,
MAVILA PARAMBIL EDAKKADU, SOUTH ,
EDAKKADU, PORUVAZHY P.O.,
KOLLAM - 691 553.
9 RAGESH SHEELA,
CHARUVILA PUTHEN VEEDU, NADAKKAL , ADUTHALA P.O.,
KOLLAM - 691 579.
0 ABDUL HASEEB,
486B(7/44), DARUSSALAM, NJARAYILKONAM P.O.,
MADAVOOR, PALLICKAL,
TRIVANDRUM - 695 604.
11 BAIJU AMOSE BOSE,
MANISSERI VEEDU, KAVUMKAL, VETTIKKAVALA P.O.,
KOTTARAKKARA, KOLLAM - 691 538.
12 MANIKANTAN
VIJAYA BHAVANAM, VELLARAVATTOM,
ELAMPAZHANNOOR P.O., KADAKKAL,
KOLLAM - 691 536.
13 AFEESH ASHOK KUMAR.P.,
2/620, 2/851 C AKHILA BHAVAN,
EDATHARA P.O., KADAKKAL,
KOLLAM - 691 536.
14 ADARSH SASIDHARAN,
AISWARYA, KARIMTHOTTUVA P.O., KUNNATHOOR,
KOLLAM - 690 540.
15 SAIFUDEEN MOHAMMED HANEEFA,
PLAVILA VEEDU, VETTAKKATTUKONAM,
PULIYOORKONAM P.O., MADAVOOR,
TRIVANDRUM - 695 604.
16 SHYAM PRASAD SIVANKUTTY.L.,
PAYATTUVILA VEEDU, POOTHAKULAM P.O.,
KOLLAM - 691 302.
17 NISHAD BASHEER,
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SHAIJU MANZIL, MANALIL P.O.,
PANGUPARATHADAOM, AYIRANALLOR,
KOLLAM - 691 312.
18 YADHU REMANI,
TC 7/490,VKP NAGAR, KANJIRAMPARA P.O.,
TRIVANDRUM - 695 030.
19 NIKHIL LAL ARUJUNAN,
NIKHIL NIVAS, 3/342, VATTARATHALA,
ANAD P.O., TRIVANDRUM - 695 541.
20 AURN SHAILAJA,
VILAYIL VEEDU, CHITHARA P.O.,
KOLLAM - 691 559.
21 VINOD KUMAR SIVAKUMAR,
CHIRATHALA VILAKATHU, TDARIKATHU PUTHEN VEEDU,
BALARAMAPURAM P.O., TRIVANDRUM - 695 501.
22 JAYAN YOHANNAN,
MANKONIL PUTHE VEEDU, KINATTUMUKKU,
MANALIL P.O., KOLLAM - 691 312.
23 AJEESH APPUKUTTAN .C.,
THAIKKOOTTAM, PANANTEMUKKU, KADAKKAVIR P.O.,
VAKKOM, TRIVANDRUM - 695 306.
24 SIVAPRAKASH SIVAN PILLAI,
KOIPURRATHU VADAKKATHIL, EDAPPON,
ALAPPUZHA - 689 515.
25 PRASANTH KUMAR,
PRASANTH BHAVAN, VATTARATHALA, ANAD P.O.,
TRIVANDRUM - 695 606.
26 ANEEZ NIZAM,
K.K.HOUSE, NJARAYILKONAM P.O., MADAVOOR,
PALLICKAL, TRIVANDRUM - 695 603.
27 AL AMEEN AZEEZ,
NAJEEBA MANZIL, NJARAYILKONAM, P.O.,
TRIVANDRUM - 695 602.
28 RAJESH RAJAPPAN OMANA,
KALLUVILA VEEDU, AERAM, THADICADU P.O.,
ANCHAL, KOLLAM - 691 306.
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29 SREEKUMAR SUSHEELA
VAZHAVILAKOM VEEDU, KOTTAMOM, DHANUVACHAPURAM P.O.,
TRIVANDRUM - 695 503.
30 SAJEEV JANARDHANAN NAIR,
EMBARAMTHOTTAM NORTH MYLAKKADU,
KANNANALLOOR P.O., KOLLAM - 691 576
31 SHYAM PRASAD MOHANAN,
48/462/1, AMBALLOOR VEEDU, KONCHIRAVILA,
MANACAUD P.O., TRIVANDRUM - 695 009.
32 SAJIN SALAM,
SABITHA MANZIL, LEKSHAM VEEDU, MONVILA,
KULATHOOR P.O., TRIVANDRUM - 695 583.
33 BAIJUMON SASI,
PAINGAMUKALIL VEEDU, CHITTACODU,
EZHUKONE P.O., KOLLAM - 691 505.
34 NAUFAL.P.K.,
PADINJARE KANDOTH, PUTHIYARAKKARA P.O., MANIYOOR,
VADAKARA, KOZIKODE - 673 105.
35 RASHEED MUHAMMED,
KOCHOTHIPURAYIDOM, SANTHANAM WARD,
ALAPPUZHA - 688 001.
36 AKHIL SHAJI LATHA,
POTTALIL VEEDU, THATTATHUMALA P.O.,
PAZHAYAKUNNUMMEL, TRIVANDRUM - 695 614.
37 AMEERUDHEEN MUHAMMED ASHARAF,
MUBARAK MANZIL, CHERUKULAM P.O., PATTANIMUKKU,
ITTIVA, KOLLAM - 691 306.
GP SRI. RIYAL DEVASSY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
05.09.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C).No.10856 of 2021
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JUDGMENT
(Dated this the 5th day of September, 2024)
The learned counsel for the petitioner submits
that the writ petition has become infructuous.
Recording the above submission, the writ petition
is dismissed as infructuous.
Sd/-
BASANT BALAJI JUDGE
ADS
2024:KER:67546
APPENDIX OF WP(C) 10856/2021
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE LICENSE ISSUED BY MINISTRY OF OVERSEAS INDIA AFFAIRS GOVERNMENT OF INDIA UNDER SECTION 11 OF THE EMIGRATION ACT 1983.
EXHIBIT P2 THE TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 09.11.2020.
EXHIBIT P3 THE TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 0N 09.11.2020.
EXHIBIT P4 THE TRUE COPY OF THE JUDGMENT IN WP (CIVIL) NO.9581/2020 OF THIS HON'BLE COURT DATED 24.07.2020.
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