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M/S. Urbanscape Properties Llp vs Eugine Saji
2024 Latest Caselaw 26516 Ker

Citation : 2024 Latest Caselaw 26516 Ker
Judgement Date : 5 September, 2024

Kerala High Court

M/S. Urbanscape Properties Llp vs Eugine Saji on 5 September, 2024

O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024        1

                                                                      2024:KER:67581

                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

                    THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                                OP(C) NO. 1956 OF 2024

           EP   NO.32    OF    2024     OF     DISTRICT   COURT   &   SESSIONS   COURT,

THIRUVANANTHAPURAM


PETITIONERS/JUDGMENT DEBTOR:

       1        M/S. URBANSCAPE PROPERTIES LLP
                T.C. NO. 15/54(5), RUBY PLAZA, 3RD & 4TH FLOOR,
                SASTHAMANGALAM ROAD, VELLAYAMBALAM,
                THIRUVANANTHAPURAM .
                (REGISTRATION NO: K-RERA/PRJ/069/2020).
                REPRESENTED BY ITS MANAGING PARTNER
                SUHAS M.S., PIN - 695010

       2        SUHAS M.S.,AGED 52 YEARS
                S/O SUBBA RAO, MANAGING PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP,"KHUSI"
                T.C.38/2780-1, VRA-6, VETTAMUKKU, THIRUMALA P.O.,
                THIRUVANANTHAPURAM., PIN - 695006

       3        B. GOVINDAN, AGED 73 YEARS
                S/O BHIMA BHATTAR, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, T.C. NO.1688/1,
                "KRISHNA", BELHAVEN GARDENS,
                KURAVANKONAM, KOWDIAR,
                THIRUVANANTHAPURAM., PIN - 695003

       4        JAYALEKSHMI GOVINDAN
                AGED 68 YEARS
                PARTNER, M/S. URBANSCAPE PROPERTIES LLP, T.C.1688/1,
                "KRISHNA", BELHAVEN GARDENS, KURAVANKONAM,
                KOWDIAR, THIRUVANANTHAPURAM., PIN - 695003

       5        GAYATHRI SUHAS, AGED 48 YEARS
                W/O M.S. SUHAS, PARTNER, M/S. URBANSCAPE PROPERTIES
                LLP, "KHUSI", T.C.38/2780-1, VRA-6, VETTAMUKKU,
                THIRUMALA P.O., THIRUVANANTHAPURAM., PIN - 695006


                BY ADVS.
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024   2

                                                       2024:KER:67581

                J.G.SYAMNATH
                V.S.VISWAMBHARAN
                SASTHAMANGALAM S. AJITHKUMAR (SR.)(K/430/1983)




RESPONDENT/DECREE HOLDER:

                EUGINE SAJI
                FLAT NO. 1B, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM., PIN - 695035



        THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.09.2024,
ALONG WITH OP(C).1949/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024        3

                                                          2024:KER:67581


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

                    THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                                OP(C) NO. 1949 OF 2024

            EP NO.34 OF 2024 OF DISTRICT COURT & SESSIONS COURT,

THIRUVANANTHAPURAM


PETITIONERS/JUDGMENT DEBTORS:

       1        M/S. URBANSCAPE PROPERTIES LLP
                T.C. NO. 15/54(5), RUBY PLAZA,
                3RD & 4TH FLOOR, SASTHAMANGALAM ROAD,
                VELLAYAMBALAM, THIRUVANANTHAPURAM .
                (REGISTRATION NO: K-RERA/PRJ/069/2020).
                REPRESENTED BY ITS MANAGING PARTNER
                SUHAS M.S., PIN - 695010

       2        SUHAS M.S., AGED 52 YEARS
                S/O SUBBA RAO, MANAGING PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, "KHUSI",
                T.C.38/2780-1, VRA-6, VETTAMUKKU, THIRUMALA P.O.,
                THIRUVANANTHAPURAM., PIN - 695006

       3        B. GOVINDAN, AGED 73 YEARS
                S/O BHIMA BHATTAR, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, T.C. NO.1688/1,
                "KRISHNA", BELHAVEN GARDENS, KURAVANKONAM, KOWDIAR,
                THIRUVANANTHAPURAM., PIN - 695003

       4        JAYALEKSHMI GOVINDAN, AGED 68 YEARS
                W/O B. GOVINDAN, PARTNER, M/S. URBANSCAPE PROPERTIES
                LLP, T.C.1688/1, "KRISHNA", BELHAVEN GARDENS,
                KURAVANKONAM, KOWDIAR, THIRUVANANTHAPURAM., PIN -
                695003

       5        GAYATHRI SUHAS, AGED 48 YEARS
                W/O M.S. SUHAS, PARTNER, M/S. URBANSCAPE PROPERTIES
                LLP, "KHUSI" , T.C.38/2780-1, VRA-6, VETTAMUKKU,
                THIRUMALA P.O., THIRUVANANTHAPURAM., PIN - 695006


                BY ADVS.
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024   4

                                                       2024:KER:67581

                J.G.SYAMNATH
                V.S.VISWAMBHARAN




RESPONDENTS/DECREE HOLDERS:

       1        AJITH KUMAR N.
                FLAT NO. 9D, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM., PIN - 695035

       2        VIJAYALAKSHMY M.
                FLAT NO. 9D, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695035



        THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.09.2024,
ALONG WITH OP(C).1956/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024        5

                                                                      2024:KER:67581


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

                    THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                                OP(C) NO. 1950 OF 2024

           EP   NO.35    OF    2024     OF     DISTRICT   COURT   &   SESSIONS   COURT,

THIRUVANANTHAPURAM


PETITIONER/S:

       1        M/S. URBANSCAPE PROPERTIES LLP
                T.C. NO. 15/54(5), RUBY PLAZA,
                3RD & 4TH FLOOR, SASTHAMANGALAM ROAD,
                VELLAYAMBALAM, THIRUVANANTHAPURAM.
                (REGISTRATION NO: K-RERA/PRJ/069/2020).
                REPRESENTED BY ITS MANAGING PARTNER
                SUHAS M.S., PIN - 695010

       2        SUHAS M.S., AGED 52 YEARS
                S/O SUBBA RAO, MANAGING PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP,"KHUSI",
                T.C.38/2780-1, VRA-6, VETTAMUKKU, THIRUMALA P.O.,
                THIRUVANANTHAPURAM., PIN - 695006

       3        B. GOVINDAN, AGED 73 YEARS
                S/O BHIMA BHATTAR, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, T.C. NO.1688/1,
                "KRISHNA", BELHAVEN GARDENS, KURAVANKONAM, KOWDIAR,
                THIRUVANANTHAPURAM., PIN - 695003

       4        JAYALEKSHMI GOVINDAN, AGED 68 YEARS
                W/O B. GOVINDAN, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, T.C.1688/1,
                "KRISHNA", BELHAVEN GARDENS, KURAVANKONAM, KOWDIAR,
                THIRUVANANTHAPURAM., PIN - 695003

       5        GAYATHRI SUHAS, AGED 48 YEARS
                W/O M.S. SUHAS, PARTNER, M/S. URBANSCAPE PROPERTIES
                LLP, "KHUSI"; , T.C.38/2780-1, VRA-6, VETTAMUKKU,
                THIRUMALA P.O., THIRUVANANTHAPURAM., PIN - 695006


                BY ADVS.
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024   6

                                                       2024:KER:67581

                J.G.SYAMNATH
                V.S.VISWAMBHARAN




RESPONDENTS/DECREE HOLDERS:

       1        GEORGE JOHN
                FLAT NO. 7F, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695035

       2        VINITHA GEORGE,
                FLAT NO. 7F, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695035



        THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.09.2024,
ALONG WITH OP(C).1956/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024        7

                                                                      2024:KER:67581


                   IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                              PRESENT

                    THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    THURSDAY, THE 5TH DAY OF SEPTEMBER 2024 / 14TH BHADRA, 1946

                                OP(C) NO. 1954 OF 2024

           EP   NO.36    OF    2024     OF     DISTRICT   COURT   &   SESSIONS   COURT,

THIRUVANANTHAPURAM


PETITIONERS/JUDGMENT DEBTORS:

       1        M/S. URBANSCAPE PROPERTIES LLP
                T.C. NO. 15/54(5), RUBY PLAZA,
                3RD & 4TH FLOOR, SASTHAMANGALAM ROAD,
                VELLAYAMBALAM, THIRUVANANTHAPURAM.
                (REGISTRATION NO: K-RERA/PRJ/069/2020).
                REPRESENTED BY ITS MANAGING PARTNER
                SUHAS M.S., PIN - 695010

       2        SUHAS M.S., AGED 52 YEARS
                S/O SUBBA RAO, MANAGING PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, "KHUSI",
                T.C.38/2780-1, VRA-6, VETTAMUKKU, THIRUMALA P.O.,
                THIRUVANANTHAPURAM., PIN - 695006

       3        B. GOVINDAN, AGED 73 YEARS
                S/O BHIMA BHATTAR, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, T.C. NO.1688/1,
                "KRISHNA", BELHAVEN GARDENS, KURAVANKONAM, KOWDIAR,
                THIRUVANANTHAPURAM., PIN - 695003

       4        JAYALEKSHMI GOVINDAN
                AGED 68 YEARS
                W/O B. GOVINDAN, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, T.C.1688/1,
                "KRISHNA", BELHAVEN GARDENS, KURAVANKONAM, KOWDIAR,
                THIRUVANANTHAPURAM., PIN - 695003

       5        GAYATHRI SUHAS, AGED 48 YEARS
                W/O M.S. SUHAS, PARTNER,
                M/S. URBANSCAPE PROPERTIES LLP, "KHUSI",
                T.C.38/2780-1, VRA-6, VETTAMUKKU, THIRUMALA P.O.,
                THIRUVANANTHAPURAM, PIN - 695006
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024   8

                                                       2024:KER:67581


                BY ADVS.
                J.G.SYAMNATH
                V.S.VISWAMBHARAN
                SASTHAMANGALAM S. AJITHKUMAR (SR.)(K/430/1983)




RESPONDENTS/DECREE HOLDER:

       1        BALAKRISHNAN A.
                FLAT NO. 3D, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695035

       2        MEERA S.
                FLAT NO. 3D, USP GLORY,
                NEAR VARAMBASSERY DEVI TEMPLE, KUNNUKUZHI,
                VANCHIYOOR P.O., THIRUVANANTHAPURAM, PIN - 695035



        THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 05.09.2024,
ALONG WITH OP(C).1956/2024 AND CONNECTED CASES, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024            9

                                                                                2024:KER:67581


                                     VIJU ABRAHAM, J.
                     .................................................................
                  O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024
                     .................................................................
                    Dated this the 5th day of September, 2024


                                              JUDGMENT

The petitioners have approached this Court seeking a

declaration that the Principal District Court, Thiruvananthapuram has no

jurisdiction to entertain E.P.No.32 of 2024 and for a direction to the said

court to remove E.P.No.32 of 2024 from its files. Similar reliefs are sought

in the other original petitions also.

2. Learned senior counsel appearing for the petitioners submits

that going by Section 30 of the Real Estate (Regulation and Development)

Act, 2016 and Rules 26 and 27 of the Kerala Real Estate Regulation

Rules, 2018 the execution petitions are not maintainable and remedy

available to the respondents is to recover the amount as arrears of land

revenue. Learned senior counsel would further submit that they have

already filed petitions as E.A.No.270 of 2024 in E.P.No.34 of 2024,

E.A.No.271 of 2024 in E.P.No.35 of 2024, E.A.No.272 of 2024 in

E.P.No.36 of 2024 and E.A.No.269 of 2024 in E.P.No.32 of 2024 to hear

the question of maintainability of the execution petitions as a preliminary

issue.

O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024 10

2024:KER:67581

Taking into consideration the above facts and circumstances, I

am inclined to dispose of the original petitions with a direction to the

execution court to hear the question of maintainability raised in

E.A.No.270 of 2024 in E.P.No.34 of 2024, E.A.No.271 of 2024 in

E.P.No.35 of 2024, E.A.No.272 of 2024 in E.P.No.36 of 2024 and

E.A.No.269 of 2024 in E.P.No.32 of 2024 as a preliminary issue.

With the abovesaid direction the original petitions are disposed

of.

Sd/-

VIJU ABRAHAM JUDGE

cks O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024 11

2024:KER:67581

APPENDIX OF OP(C) 1956/2024

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE EXECUTION PETITION VIDE. E.P. NO. 32 OF 2024 PENDING BEFORE THE HON'BLE DISTRICT COURT, THIRUVANANTHAPURAM O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024 12

2024:KER:67581

APPENDIX OF OP(C) 1949/2024

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE EXECUTION PETITION VIDE. E.P. NO. 34 OF 2024 PENDING BEFORE THE HON'BLE DISTRICT COURT, THIRUVANANTHAPURAM O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024 13

2024:KER:67581

APPENDIX OF OP(C) 1950/2024

PETITIONER EXHIBITS

Exhibit-P1 A TRUE COPY OF THE EXECUTION PETITION VIDE. E.P. NO. 35 OF 2024 PENDING BEFORE THE HON'BLE DISTRICT COURT, THIRUVANANTHAPURAM O.P.(C) Nos.1956, 1949, 1950 & 1954 of 2024 14

2024:KER:67581

APPENDIX OF OP(C) 1954/2024

PETITIONER EXHIBITS

Exhibit-P1 TRUE COPY OF THE EXECUTION PETITION VIDE. E.P. NO. 36 OF 2024 PENDING BEFORE THE HON'BLE DISTRICT COURT, THIRUVANANTHAPURAM

 
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