Muhammed Shafeeqe vs Jaseentha James
2024 Latest Caselaw 26464 Ker

Kerala High Court

Muhammed Shafeeqe vs Jaseentha James on 3 September, 2024

                                                           2024:KER:66487
O.P.(C). No.1876 of 2024          :1:


                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
   TUESDAY, THE 3RD DAY OF SEPTEMBER 2024 / 12TH BHADRA, 1946
                           OP(C) NO. 1876 OF 2024
          IN OS NO.603 OF 2023 OF MUNSIFF COURT, THALIPARAMBA

PETITIONER/PLAINTIFF:

               MUHAMMED SHAFEEQE,
               AGED 44 YEARS
               S/O MUHAMMED KUNHI, RASHEED MANZIL, MANNA,
               TALIPARAMBA.P.O KANNUR DISTRICT.,, PIN - 670141


               BY ADVS.
               P.S.BINU
               K.SEENA




RESPONDENT/DEFENDANT:

               JASEENTHA JAMES
               W/O JAMES, VADAKKEYIL HOUSE, NEAR KAPALIKULANGARA
               MAHA VISHNU TEMPLE, PUZHAKULANGARA,
               TALIPARAMBA.P.O, KANNUR DISTRICT, PIN - 670141



    THIS OP (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.09.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                         2024:KER:66487
O.P.(C). No.1876 of 2024       :2:




                            VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                        O.P.(C) No.1876 of 2024
          --    -- -- -- -- -- -- -- -- -- -- -- --
                 Dated this the 3rd day of September 2024

                             JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the original petition with liberty to move again.

Granting such liberty, the original petition is dismissed as

withdrawn.

Sd/-

VIJU ABRAHAM JUDGE sm/